NITESH RESIDENCY HOTELS PRIVATE LIMITED

Activity: Trading in Karnataka.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
29AACCN4140M1Z9
PAN No
AACCN4140M
CIN
U55101KA2006PTC041203
ROC
RoC-Bangalore
Incorporation Date
14-12-2006
Class
Private
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
041203
Registration Date
14-12-2006
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
29-09-2018
Last Balance Sheet Date
31-03-2018



Financials

Authorized Capital
Rs. 75000,00,000
Paid Up Capital
Rs. 68542,80,000



Contact Information

E-Mail Address
ganesh.gh@niteshestates.com
Registered Address
25A, 2ND FLOOR IMPERIAL COURT CUNNIGHAM ROAD BANGALORE KA 560052 IN



TradeMarks

Total 0 marks found.







GST Number(s) for NITESH RESIDENCY HOTELS PRIVATE LIMITED

KARNATAKA 29AACCN4140M1Z9  



Directors

DIN Name Since
00304555 NITESH SHETTY 02-01-2007
08047131 HAN SHEN FRANK HU 25-10-2019
07548560 IAN ALEXANDER COHEN 27-09-2017
02996369 PUI KEI CHUNG 25-10-2019
ANNPH4902L GANESH HEGDE 05-07-2019

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