Some PAST Judgements / Case Laws similar to NIRMALA CORPORATION
Last Checked Past / Closed Litigation On 23-05-2022 16:21
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05-04-2022 |
Koyakkanari Sivadasan Versus K.K. Nirmala |
High Court of Kerala |
03-03-2022 |
S. Nirmala & Others Versus P. Saraswathi & Others |
High Court of Judicature at Madras |
02-03-2022 |
University of Calicut, Malappuram, Represented by Its Registrar & Others Versus Nirmala Educational Trust, Chalakudy, Represented by Its Chairman, Sajeev Vattoly & Others |
High Court of Kerala |
24-02-2022 |
Nirmala Xavier & Others Versus The State of Kerala, Represented by Its Secretary, Co-Operation(C) Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
16-02-2022 |
S. Nirmala Devi Versus N. Madhava Rao & Others |
High Court of Judicature at Madras |
17-12-2021 |
Abhimanyu Jayesh Jhaveri & Another Versus Nirmala Dharmadas Jhaveri & Another |
High Court of Judicature at Bombay |
25-11-2021 |
Nirmala Devi & Others Versus The State Of H.P. Shimla & Others |
High Court of Himachal Pradesh |
20-10-2021 |
Nirmala Kushwah Versus State of M.P. & Others |
High Court of Madhya Pradesh Bench at Gwailor |
12-10-2021 |
Champions Car & Another Versus Nirmala Devi & Another |
National Consumer Disputes Redressal Commission NCDRC |
18-08-2021 |
Nirmala Rathore & Others Versus Union of India, through the Secretary, Ministry Of Road, New Delhi & Others |
High Court of Rajasthan Jaipur Bench |
12-07-2021 |
Nirmala Versus Prakash |
High Court of Karnataka Circuit Bench OF Kalaburagi |
29-04-2021 |
M/s. A.M.S. Liquor Merchants Licence No.1/FL-1, Rep. by is Partner S. Nirmala Versus The Government of Puducherry, Rep. by its Secretary, Department of Excise, Karaikal, Puducherry & Others |
High Court of Judicature at Madras |
23-03-2021 |
National Insurance Company Limited, Chennai Versus R. Nirmala & Others |
High Court of Judicature at Madras |
15-03-2021 |
R. Josphine Nirmala Versus The Director of Elementary Education, College Road, Chennai & Others |
Before the Madurai Bench of Madras High Court |
04-03-2021 |
Nirmala & Another Versus The State Of Karnataka, Rep. by State Public Prosecutor, Dharwad |
High Court of Karnataka Circuit Bench At Dharwad |
24-02-2021 |
Nagaraj Versus Nirmala & Another |
High Court of Karnataka |
05-01-2021 |
Radjassegarin Versus Nirmala Devi & Others |
High Court of Judicature at Madras |
01-10-2020 |
The Oriental Insurance Company Limited, Kumbakonam, Represented by its Branch manager, Kumbakonam Versus Nirmala & Another |
High Court of Judicature at Madras |
23-09-2020 |
Shriram General Insurance Co. Ltd., Rajasthan Versus Nirmala Devi & Another |
National Consumer Disputes Redressal Commission NCDRC |
28-08-2020 |
A.E. Gopalan Nambiar, Proprietor, Indian Coffee House, Nilgiris District Versus Nirmala Thambi & Others |
High Court of Judicature at Madras |
18-03-2020 |
Dr. Nirmala Devi, Obstetrician & Gynecologist, Assitant Professor Versus Chandrakanta |
National Consumer Disputes Redressal Commission NCDRC |
04-03-2020 |
Nirmala Kothari Versus United India Insurance Co. Ltd. |
Supreme Court of India |
03-03-2020 |
United India Insurance Company Limited Versus Yechuri Nirmala & Others |
High Court of for the State of Telangana |
28-02-2020 |
Minor Sukhen Biswas (Son) & Others Versus Nirmala Biswas & Others |
High Court of Judicature at Calcutta |
16-01-2020 |
Nirmala Sirsam Versus State of Madhya Pradesh & Others |
High Court of Madhya Pradesh |
09-01-2020 |
Nirmala Gollen Versus Davender Gollen |
High Court of Punjab and Haryana |
08-01-2020 |
J. Nirmala Devi & Others Versus The Hindustan Petroleum Corporation Limited, Vijayawada-Dharmapuri Pipeline project, Rep., by its General Manager, Mumbai & Others |
High Court of Andhra Pradesh |
30-12-2019 |
Yetrinathala Subbulu Naidu & Others Versus Ala Nirmala & Others |
High Court of Andhra Pradesh |
03-12-2019 |
Sushila Vijaykumar Pol & Others Versus Nirmala @ Mangal Bajram Gaikwad |
High Court of Judicature at Bombay |
03-12-2019 |
Nirmala Devi & Others Versus Bala Ram (Since Deceased) Through His Lrs & Others |
High Court of Himachal Pradesh |
13-11-2019 |
H. Nirmala Versus C. Padmavathi & Others |
High Court of Andhra Pradesh |
24-10-2019 |
Vijaya Nirmala Versus The District Revenue Officer, Kancheepuram District & Another |
High Court of Judicature at Madras |
16-10-2019 |
K. Nirmala Versus State of Kerala, Represented by Public Prosecutor, High Court of Kerala, Ernakulam & Another |
High Court of Kerala |
13-09-2019 |
R. Sumathi & Another Versus S. Nirmala |
High Court of Judicature at Madras |
09-09-2019 |
Nirmala Versus Govind |
High Court of Punjab and Haryana |
27-08-2019 |
A. Nirmala & Others Versus The State of Tamil Nadu, rep. By its Secretary to Government, Education Department (Elementary), Secretariat, Chennai & Others |
High Court of Judicature at Madras |
22-08-2019 |
Sampoornam Versus Nirmala & Others |
High Court of Judicature at Madras |
16-08-2019 |
S. Panneer Selvam Versus V. Nirmala |
High Court of Judicature at Madras |
23-07-2019 |
G. Nirmala Versus Telangana State Public Service Commission |
High Court of for the State of Telangana |
16-07-2019 |
Nirmala Devi Versus Raghuvir Biyar |
High Court of Madhya Pradesh |
06-06-2019 |
Gopinathan Nair Maheswaran Nair Versus Madhavi Amma Nirmala Bai & Others |
High Court of Kerala |
20-05-2019 |
Nirmala Devi & Others Versus Union of India |
High Court of Punjab and Haryana |
23-04-2019 |
Dr. Anup Kumar Maiti Versus Nirmala Das & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
12-04-2019 |
M/s. BMD Hotels & Resorts Pvt. Ltd. Rep. By its Managing Director Nirmala Devi & Others Versus P. Murali |
High Court of Judicature at Madras |
12-04-2019 |
M/s. BMD Hotels & Resorts Pvt. Ltd. Rep. By its Managing Director Nirmala Devi & Others Versus P. Murali |
High Court of Judicature at Madras |
03-04-2019 |
Nirmala Versus State of Kerala, Represented by The Public Prosecutor, High Court of Kerala, Ernakulam & Others |
High Court of Kerala |
06-03-2019 |
V. Madhusudhan Rao & Others Versus S. Nirmala Bai & Others |
High Court of Andhra Pradesh |
06-03-2019 |
V. Madhusudhan Rao & Others Versus S. Nirmala Bai & Others |
High Court of Andhra Pradesh |
26-02-2019 |
Nirmala Devi Versus State of Haryana |
High Court of Punjab and Haryana |
25-02-2019 |
Badrilal (Deceased) Through L Rs Nirmala & Others Versus Akash & Another |
High Court of Madhya Pradesh Bench at Indore |
25-02-2019 |
Badrilal (Deceased) Through L Rs Nirmala & Others Versus Akash & Another |
High Court of Madhya Pradesh Bench at Indore |
19-02-2019 |
The State of Tamil Nadu, Rep. by its Secretary to Government, School Education Department, Secretariat, Fort St. George, Chennai & Others Versus S. Beulah Nirmala & Another |
High Court of Judicature at Madras |
24-01-2019 |
Krishna Kumar Sahu & Another Versus Nirmala Bai & Others |
High Court of Chhattisgarh |
24-01-2019 |
Krishna Kumar Sahu & Others Versus Nirmala Bai & Others |
High Court of Chhattisgarh |
22-01-2019 |
Rajesh Poddar & Another Versus Nirmala Devi Daga & Others |
High Court of Judicature at Calcutta |
21-01-2019 |
P. Murali Versus M/s. Airmedia Technologies Chennai Pvt. Ltd., Rep. by its Managing Director, Nirmala Devi & Others |
High Court of Judicature at Madras |
11-01-2019 |
T. Ravikumar Versus S. Nirmala, District Adi Dravidar Welfare Officer, Tirunelveli & Another |
Before the Madurai Bench of Madras High Court |
20-12-2018 |
Nirmala Versus Union of India, Through its Secretary, Ministry of Railways (Railway Board) & Others |
In the High Court of Bombay at Aurangabad |
10-12-2018 |
Latika M. Deshpande Versus Nirmala |
In the High Court of Bombay at Nagpur |
27-11-2018 |
S. Nirmala Versus The Director of Town & Country Planning, Chennai & Others |
High Court of Judicature at Madras |
09-11-2018 |
Parvathi Ammal & Another Versus Nirmala Devi |
Before the Madurai Bench of Madras High Court |
01-11-2018 |
Nirmala Devi & Others Versus Dilip Kumar Yadav |
High Court of Judicature at Allahabad |
31-10-2018 |
The New India Assurance Company Limited, Rep. by its Branch Manager, Theni Versus Nirmala & Others |
Before the Madurai Bench of Madras High Court |
22-10-2018 |
L. Nirmala Versus Iyyappan & Others |
Before the Madurai Bench of Madras High Court |
18-09-2018 |
Nirmala, Chennai Versus Ito Non Corp Ward 5 (2), Chennai |
Income Tax Appellate Tribunal Chennai |
13-09-2018 |
Nirmala Jain & Others Versus Jasbir Singh & Others |
High Court of Delhi |
24-08-2018 |
Nirmala Kamatchi Versus K.P.M.S. Mariappan & Others |
Before the Madurai Bench of Madras High Court |
06-08-2018 |
Shajee Jose @ Xavier Versus Nirmala @ Mary John |
High Court of Kerala |
25-06-2018 |
State Represented by the Deputy Superintendent of Police, Madurai Versus Nirmala Devi |
Before the Madurai Bench of Madras High Court |
25-06-2018 |
Nirmala Mallik Versus M/s. Shyamcon & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
24-05-2018 |
Nirmal @ Nirmala & Another Versus Ram Chand |
High Court of Delhi |
27-04-2018 |
Nirmala Versus The Inspector of Police, All Women Police Station, Kancheepuram & Others |
High Court of Judicature at Madras |
27-04-2018 |
Nirmala Versus The Inspector of Police, All Women Police Station, Kancheepuram & Others |
High Court of Judicature at Madras |
20-04-2018 |
Sadhna Versus Nirmala Devi & Others |
High Court of Judicature at Allahabad |
19-04-2018 |
Subhash Chaudhary Versus Nirmala Devi & Others |
High Court of Delhi |
17-04-2018 |
Nirmala Meena, I.A.S. Versus State of Rajasthan |
High Court of Rajasthan Jodhpur Bench |
11-04-2018 |
Nirmala Versus Mahendra & Mahendra Financial Services Ltd. Through Authorized Signatory (Power of Attorney) Sabir Hussain |
High Court of Rajasthan Jodhpur Bench |
10-04-2018 |
Coimbatore Public School, rep.by its Correspondent S.A. Nirmala Versus The Additional Commissioner, Employees' State Insurance Corporation, 1897, Ramanathapuram & Another |
High Court of Judicature at Madras |
06-04-2018 |
Nirmala Bhargava Versus Rajasthan Housing Board & Others |
National Consumer Disputes Redressal Commission NCDRC |
06-04-2018 |
Nirmala Bhargava Versus Rajasthan Housing Board & Others |
National Consumer Disputes Redressal Commission NCDRC |
06-03-2018 |
Singh Ram Versus Nirmala & Others |
Supreme Court of India |
12-02-2018 |
The Asst. Director, Dist. Insurance Officer, Govt. of A.P., Dr. Gorkey Complex, Khammam & Another Versus G. Nirmala Kumari & Others |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
06-02-2018 |
United India Insurance Co. Ltd. Versus Nirmala Kothari |
National Consumer Disputes Redressal Commission NCDRC |
06-02-2018 |
P.R. Nirmala Versus The Secretary, Government of Tamil Nadu, Housing & Urban Development Department, Chennai & Others |
High Court of Judicature at Madras |
05-01-2018 |
Bajaj Allianz Life Insurance Co. Ltd. & Another Versus Nirmala Devi |
Delhi State Consumer Disputes Redressal Commission New Delhi |
29-12-2017 |
D. Nirmala Versus S. Padmavathi & Others |
In the High Court of Judicature at Hyderabad |
29-12-2017 |
D. Nirmala Versus S. Padmavathi & Others |
High Court of Andhra Pradesh |
13-12-2017 |
Nirmala Bagodi & Another Versus The State of Karnataka, Represented by its Secretary, The Department of Agricultural Marketing, Bangalore & Others |
High Court of Karnataka |
21-11-2017 |
M/s. Indian Oil Corporation Ltd., (Marketing Division), represented by its Chief Divisional Sales Manager & Another Versus M/s. Bhagawan Balasai Enterprises, rep by its Proprietrix, S. Nirmala Sai & Another |
High Court of Judicature at Madras |
20-11-2017 |
State Bank of India & Another Versus Nirmala Shaw & Others |
High Court of Judicature at Calcutta |
09-11-2017 |
Rajesh Kumar & Another Versus Nirmala & Others |
High Court of Punjab and Haryana |
03-11-2017 |
Karthik Gangadhar Bhat Versus Nirmala Namdeo Wagh & Another |
High Court of Judicature at Bombay |
13-10-2017 |
Dr. B. Satyanarayan Singh Versus C. Nirmala & Others |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
10-10-2017 |
Paul Ponmany Versus Thathrathil Porinchu Devassy @ Dev.T.Devasay, rep.by his Power of Attorney G. Nirmala |
High Court of Judicature at Madras |
09-10-2017 |
Janci Rani Versus Mrs. Nirmala Jesu,, District Elementary Educational Officer, O/o.The District Elementary Education, Tirunelveli & Another |
Before the Madurai Bench of Madras High Court |
14-09-2017 |
Sadanand Krishnaji Kirloskar (since deceased through his legal representatives) Nirmala Sadanand Kirloskar & Others Versus Talakchand Gangaram Doshi (since deceased) through his legal representatives Amrutlal Talakchand Doshi (since deceased) through his legal representatives Rajesh A. Doshi & Others |
High Court of Judicature at Bombay |
13-09-2017 |
The State Represented by the Deputy Superintendent of Police, Salem Versus Nirmala & Others |
Supreme Court of India |
25-08-2017 |
Nirmala Education Trust Chalakudy, Represented by its Chairman, Sajeev Vattoly Versus State of Kerala Represented by The Chief Secretary to Government & Others |
High Court of Kerala |
25-08-2017 |
Asish Roy & Others Versus Rita Seal & Nirmala Seal & Others |
High Court of Judicature at Calcutta |
21-08-2017 |
Legal Representatives of Late Shanti Mal Versus Nirmala |
High Court of Rajasthan |