NIRALA MERCHANTS PRIVATE LIMITEDActivity: Trading in West Bengal.Active |
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CIN U51109WB2005PTC101948 |
ROC RoC-Kolkata |
Incorporation Date 28-02-2005 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 101948 |
Registration Date 28-02-2005 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 21-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 17,00,000 |
Paid Up Capital Rs. 13,39,400 |
Contact Information |
E-Mail Address smita@esoftech.com |
Registered Address 60 BENTINCK STREET KOLKATTA-700069 KOLKATTA Kolkata WB 700069 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to NIRALA MERCHANTS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 22-03-2023 06:04
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for NIRALA MERCHANTS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00142885 | SACHIN AGARWAL | 01-04-2010 |
00276903 | SMITA AGARWAL | 01-04-2010 |
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