NEW INDIA FINANCE LTD.

Activity: Finance in West Bengal.
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Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U65999WB1991PLC051652 		ROC
RoC-Kolkata 		Incorporation Date
07-05-1991
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
051652 		Registration Date
07-05-1991 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
PURBACHAL CL IV F18, SALT LAKE, CALCUTTA-91. , CALCUTTA-91. WB 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to NEW INDIA FINANCE LTD.

Last Checked Past / Closed Litigation On 07-10-2020 09:07
21-09-2020 Tvl. Transtonnelstroy Afcons Joint Venture, Represented by its Authorised Signatory, Chennai Versus Union of India, Represented by its Secretary, Ministry of Finance, New Delhi & Others High Court of Judicature at Madras
28-08-2020 M/s Urban Systems Versus The Union of India Rep. By The Secretary To The Govt of India, Min of Finance, Deptt of Revenue Central Board of Indirect Taxes And Customs, North Block, New Delhi & Others High Court of Gauhati
28-07-2020 N. Madhavan Versus Union of India Rep. by its Secretary, Department of Financial Services, Ministry of Finance, New Delhi & Others High Court of Judicature at Madras
14-07-2020 M/s. Ruchi Soya Industries Limited, Rep. by its Authorised representative Goregaon Mumbai Versus Union of India, Rep. by its Secretary, Ministry of Finance, Department of Revenue, New Delhi & Others High Court of Judicature at Madras
13-07-2020 M/s. P.R. Mani Electronics Rep. by its Proprietor, Thiruvannamalai Versus Union of India Rep. by Secretary, Ministry of Finance, New Delhi & Others High Court of Judicature at Madras
23-06-2020 M/s. Acme Trade And Agencies, ASSAM Versus Union of India Rep. By The Secy. to the Govt. of India, Ministry of Finance, Deptt. of Revenue, New Delhi & Others High Court of Judicature at Madras
02-06-2020 Indian Overseas Bank Officers' Association, Reg No: 321/MDS, Rep by its Joint General Secretary, R. Muthukumar Versus Union of India, Represented by its Secretary to Government, Ministry of Finance, New Delhi & Others High Court of Judicature at Madras
27-05-2020 Jeetha Agnes Versus Union of India, Represented by The Secretary To Government of India, Ministry of Finance, Department of Revenue, New Delhi & Others High Court of Kerala
20-05-2020 A. Sennimalai Versus Tourism Finance Corporation of India Ltd., New Delhi & Others High Court of Judicature at Madras
21-04-2020 State Bank of India, A Government of India Undertaking Rep by its DGM and Branch Head Stressed Asset Management Branch, Hyderabad Versus The Union of India, Ministry of Finance Rep by its Secretary Services Tax Wing, South Block, New Delhi & Others High Court of for the State of Telangana
17-03-2020 Union of India, Represented by The Secretary To The Government of India, Ministry of Finance, Department of Revenue, New Delhi & Others Versus M.K. Ali Kunju, Tax Assistant, O/O The Director General Income Tax (Investigation), Elamkulam & Others High Court of Kerala
11-03-2020 M/s. Tamil Nadu State Marketing Corporation Ltd., Represented by its Managing Director, R. Kirlosh Kumar Versus Union of India, Represented by its Secretary, Ministry of Finance, New Delhi & Others High Court of Judicature at Madras
27-02-2020 Kumuthamalar Ramachandran Versus Joint Secretary (COFEPOSA), Government of India, Ministry of Finance Department of Revenue, Central Economic Intelligence Bureau, New Delhi & Others High Court of Judicature at Madras
21-02-2020 Nagpur District Central Co-operative Bank Ltd. & Another Versus Union of India, through the Secretary, Ministry of Finance, New Delhi & Others In the High Court of Bombay at Nagpur
20-02-2020 Jayanta Dey & Others Versus The Union of India Through the Secretary to the Government of India, Revenue Department, Ministry of Finance, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
19-02-2020 K.A. Beevikunju & Another Versus The Union of India, (Represented by Its Director General), Central Economic Intelligence Bureau, Ministry of Finance, Department of Revenue, New Delhi & Others High Court of Kerala
12-02-2020 M/s. Steel Authority of India Ltd., Salem Steel Plant, Represented by its Deputy General Manager, Finance & Accounts, K. Sivaguru, Versus The Union of India, Represented by its Secretary, Ministry of Finance, Department of Revenue, New Delhi & Others High Court of Judicature at Madras
11-02-2020 Har Ratan Singh Versus The Union of India, Through the Secretary to the Government of India, Revenue Department, Ministry of Finance, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
03-02-2020 M/s. Cholamandalam Investment & Finance Co. Ltd. (Formerly Cholamandalam DBS Finance Ltd), New Delhi Versus Sachin Vitthalrao Wankhede National Consumer Disputes Redressal Commission NCDRC
31-01-2020 M/s. Beach Minerals Company Pvt. Ltd., Chennai, Rep. by Authorised Signatory Versus Union of India, Ministry of Finance, Rep. by the Secretary, Government of India, New Delhi & Others High Court of Judicature at Madras
31-01-2020 K. Nirai Mathi Azhagan Versus Union of India Rep. By its Secretary Ministry of Finance Government of India, New Delhi & Another High Court of Judicature at Madras
17-01-2020 MFAR Constructions Private Limited, Through its Assistant General Manager, Finance & Accounts S. Anish Versus The Union of India, Through its Secretary, Department of Revenue, New Delhi & Others High Court of Karnataka
15-01-2020 Sarosh Damania Versus Union of India, Through the Secretary, Ministry of Finance, Through Central Govt. Advocates, Aaykar Bhavan Annexe Bldg, New Marine Lines, Mumbai & Others High Court of Judicature at Bombay
03-01-2020 M/s. Gemini Edibles and Fats India Pvt. Ltd., Hyderabad Versus Union of India (Through its Secretary), Ministry of Finance, Department of Revenue, New Delhi & Others High Court of Judicature at Madras
20-12-2019 Hardewa Ram, Presently working as Superintendent, Customs (Preventive Division), Agartala & Another Versus The Union of India Through the Secretary, To the Government of India, Ministry of Finance, Department of Revenue, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
17-12-2019 Manali Malik, New Delhi Versus ICICI Home Finance Co. Ltd., Through its Chairman/Managing Director, Mumbai & Others National Consumer Disputes Redressal Commission NCDRC
03-12-2019 The Chirayinkeezhu Service Co-Operative Bank Limited, Thiruvananthapuram, Represented by Its Secretary A. Anil Kumar & Others Versus Central Board of Direct Taxes, Department of Revenue, Ministry of Finance, Government of India, New Delhi, Represented by Its Chairman & Others High Court of Kerala
27-11-2019 B. Sriramachandra Murthy & Others Central Board of Direct Taxes, Department of Revenue Ministry of Finance, Government of India, New Delhi represented by its Chairman & Others High Court of Judicature at Madras
26-11-2019 N.K. Hajira Versus Union of India, Represented by Secretary to Govt. of India, Ministry of Finance, Department of Revenue, New Delhi & Others High Court of Kerala
22-11-2019 Union of India Through Joint Secretary (COFEPOSA), Ministry of Finance, New Delhi Versus Ankit Ashok Jalan Supreme Court of India
21-11-2019 Jayasree Balakrishnan Versus The Secretary (Finance) Ministry of Finance, New Delhi & Others High Court of Judicature at Madras
15-11-2019 M/s. GTN Textiles Limited, Hyderabad Versus Secretary to the Government, Department of Revenue, Ministry of Finance, New Delhi & Others High Court of Judicature at Madras
12-11-2019 Mathew K. Jacob Versus Union of India, Represented by The Secretary to The Government, Department of Financial Service (Banking Division), Ministry of Finance, New Delhi & Others High Court of Kerala
07-11-2019 M.G. Venugopalan, Member (Retd), Central Board of Excise & Customs, Cochin & Another Versus Union of India, Represented by Its Secretary, Department of Revenue Ministry of Finance, New Delhi & Others High Court of Kerala
05-11-2019 Rajwinder Kaur Versus Union of India through Secretary to Government of India, Ministry of Finance, Department of Revenue, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
01-11-2019 Subhashish Paul, Superintendent, Office of the Assistant Commissioner, Central Goods & Services Tax (CGST), Dibrugarh Versus Union of India, Represented by the Secretary to the Government of India, Department of Revenue, Ministry of Finance, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
15-10-2019 Union of India, Represented by The Secretary, Central Board of Excise & Customs, Department of Revenue, Ministry of Finance, New Delhi & Others Versus Antony Cleetus, Deputy Office Superintendent, Retired From Central Excise, Customs & Service Tax Deptt, Cochin High Court of Kerala
04-10-2019 M. Rajendran Versus The Government of India, Rep. by its Secretary, Ministry of Finance, New Delhi & Others High Court of Judicature at Madras
01-10-2019 Utpal Das, Superintendent, Office of CGST, Guwahati Versus The Union of India, Represented by the Secretary to the Government of India, Department of Revenue , Ministry of Finance, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
30-09-2019 M/s. Jumbo Bags Ltd., Chennai Versus The Joint Secretary to the Government of India Ministry of Finance, New Delhi & Others High Court of Judicature at Madras
30-09-2019 Rajesh Kumar Singh Versus The Union of India, Through the Secretary to the Government of India, Revenue Department, Ministry of Finance, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
25-09-2019 M/s. Chennai Petroleum Corporation Ltd., Represented by S. Ramakrishnan, Deputy General Manager – Finance, Chennai Versus Union of India, Represented by its Joint Secretary, New Delhi & Others High Court of Judicature at Madras
24-09-2019 M/s. IOCEE Exports Ltd., Represented by its Authorised Signatory Ganesh Patwari Versus Union of India, Represented by its Joint Secretary to Government of India (Revision Application), Ministry of Finance, Department of Revenue, New Delhi & Others High Court of Judicature at Madras
20-09-2019 Revenue Bar Association, Represented by its Secretary, Duwari Anand, Chennai & Another Versus Union of India, Represented by its Secretary, Ministry of Finance, Department of Revenue, New Delhi & Others High Court of Judicature at Madras
12-09-2019 Nirmal Kanti Mitra, Superintendent, Office of the Assistant Commissioner, Central Goods & Services Tax (CGST), Dibrugarh Versus Union of India, Represented by the Secretary to the Government of India, Department of Revenue, Ministry of Finance, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
11-09-2019 Swatantra Kumar Versus Union of India, Through Secretary (Revenue) Ministry of Finance, Department of Revenue, New Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
05-09-2019 U.V. Muhammed Sahi Versus Ravi Pratap Singh, Joint Secretary, (Cofeposa), Government of India, Ministry of Finance, Department of Revenue, Central Economic Intelligence Bureau, New Delhi & Others High Court of Kerala
22-08-2019 M. Rajendran & Others Versus The Government of India, Represented by its Secretary, Ministry of Finance, New Delhi & Others High Court of Judicature at Madras
22-08-2019 Prabir Kumar Das & Another Versus The Union of India, Represented by the Secretary, to the Government of India, Department of Revenue, Ministry of Finance, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
01-08-2019 Md. Eunus Ali Versus Union of India, Represented by the Secretary, Ministry of Finance, Department of Revenue Government of India, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
30-07-2019 M/s. Inter-Ocean Shipping (I) Pvt. Ltd., Chennai Versus The Government of India, Rep. by the Joint Secretary, Ministry of Finance, (Department of Revenue), New Delhi & Others High Court of Judicature at Madras
08-07-2019 Union of India, Represented by The Secretary to The Government of India, Ministry of Finance, Department of Revenue, New Delhi & Others Versus K. Vikas High Court of Kerala
01-07-2019 Kirti Kapoor & Others Versus Union of India Through Secretary, Ministry of Finance, New Delhi High Court of Rajasthan Jaipur Bench
01-07-2019 P. Rajendran Versus The Union of India, Rep., by its Secretary, Ministry of Finance Department of Economic Affairs, New Delhi & Others High Court of Judicature at Madras
27-05-2019 Shantam Bose Versus Union of India, Represented by The Secretary To Government of India, Ministry of Finance, Department of Revenue, Central Board of Direct Taxes, New Delhi & Others High Court of Kerala
09-05-2019 Lakshya Nath Sonowal & Others Versus Union of India, Represented by the Secretary to the Government of India, Ministry of Finance, Department of Revenue, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
07-05-2019 Rishana Nizar Versus Union of India, to be Represented by Under Secretary, Ministry of Finance, Department of Revenue, New Delhi & Others High Court of Kerala
16-04-2019 Rajeev Kumar Jain, Office Superintendent, In the Office of Commissioner of Income Tax Versus Union of India, Through Secretary, Ministry of Finance, Government of India, New Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
12-04-2019 State Banks' Staff Union (Kerala Circle), Rep. by Its General Secretary, Trivandrum Versus Union of India, Rep. by Its Secretary, Financial Services, Ministry of Finance, Department of Economic Affairs, New Delhi & Others High Court of Kerala
11-04-2019 Union of India Rep. by Secretary, Ministry of Finance, Department of Revenue, New Delhi & Another Versus Shiyaad & Others High Court of Kerala
10-04-2019 Union of India, Represented by The Secretary, Department of Revenue, Ministry of Finance, New Delhi & Others Versus Gulshan Kumar, Inspector of Central Tax & Central Excise, O/O. The Commissioner, Central Tax & Central Excise, Trivandrum & Others High Court of Kerala
02-04-2019 Sabmiller India Limited (Formerly Known As Skol Breweries Limited), Unit-Malabar Breweries, Thrissur, Represented by Its General Manager, N. Srinivasa Versus Union of India, Through Its Secretary, Ministry of Finance, Department of Revenue, New Delhi & Another High Court of Kerala
02-04-2019 G. Vijay Bhaskar Raju Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Defense (Finance), New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
19-03-2019 Abdul Kadir Najmudin Sathak Versus Union of India Rep. by its Secretary, Department of Revenue, Ministry of Finance, New Delhi & Others High Court of Judicature at Madras
14-03-2019 Manish Kumar Shah Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Finance, Department of Revenue, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
14-03-2019 M/s. SCM Textile Processing Mills, Erode Versus Union of India, Rep. by its Secretary to Government, Ministry of Finance, Department of Revenue, New Delhi & Others High Court of Judicature at Madras
04-02-2019 Dr. K.P. Shiyas, General Secretary, Indiragandhi Memorail Trust, Ernakulam & Others Versus Union of India, Ministry of Finance Department of Financial Services, New Delhi & Others High Court of Kerala
31-01-2019 Lamneimang Vaiphei, Inspector of Income Tax, The Deputy Director of Income Tax (Investigation) Versus Union of India, Represented by the Secretary, To the Government of India, Ministry of Finance, Department of Revenue, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
22-01-2019 Krishnendu Mukherjee Versus The Union of India, Rep. by the Secretary to the Government of India, Ministry of Finance, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
22-01-2019 Sayed Salimuddin Versus The Union of India, Through Secretary, Ministry of Finance Department & Revenue, New Delhi & Others Central Administrative Tribunal Bombay Bench Mumbai
21-01-2019 Jadab Chandra Boro Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Finance, Department of Financial Services, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
04-01-2019 Sadanand Raghunath Gharat, Indian adult Hindu Inhabitant, Mumbai Versus The Union of India, Through the Secretary to Government of India, Ministry of Finance, Department of Revenue, New Delhi & Another Central Administrative Tribunal Bombay Bench Mumbai
06-12-2018 Union of India Ministry of Finance (Department of Revenue) Through the Under Secretary to the Government North Block, New Delhi & Others Versus M/s. Kothari Petrochemicals LTd., Thiruvottiyur & Another High Court of Judicature at Madras
06-12-2018 M.A. Babu & Others Versus Union of India Represented by Secretary, Department of Revenue, Ministry of Finance, New Delhi & Others High Court of Kerala
04-12-2018 Shyamal Kishore Mallik Versus The Union of India, Represented by the Secretary, Ministry of Finance, Government of India, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
26-11-2018 Prasan Kumar Naik, Assistant Director, Enforcement Directorate Govt. of India Versus The Union of India, Represented by Secretary to the Government of India, Ministry of Finance, Department of Revenue, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
22-11-2018 Gautam Das, Assistant Commissioner, CGST & Central Excise, Guwahati Commissionerate Versus The Union of India, Represented by the Secretary to the Government of India, Department of Revenue, Ministry of Finance, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
15-11-2018 Pouly @ Thressia & Another Versus Union of India, Ministry of Finance Department of Financial Services, New Delhi & Others High Court of Kerala
14-11-2018 Saint Gobain India Private Ltd, Rep by its Team Leader ? Finance & Company Secretary, Chennai Versus Union of India Ministry of Finance through Secretary Department of Revenue North Block New Delhi & Others High Court of Judicature at Madras
13-11-2018 P. Lakshmanan & Others Versus The Union of India, Rep. by the Secretary to Govt., Ministry of Finance, Dept. of Revenue, Central Board of Excise and Customs, New Delhi & Others High Court of Judicature at Madras
13-11-2018 P. Lakshmanan & Others Versus The Union of India, Rep. by the Secretary to Govt., Ministry of Finance, Dept. of Revenue, Central Board of Excise and Customs, New Delhi & Others High Court of Judicature at Madras
29-10-2018 M/s. Shree Ambika Sugars Ltd., Kottur Village, Thanjavur District, Tamil Nadu Versus Joint Secretary, Ministry of Finance, Department of Revenue, New Delhi & Others Before the Madurai Bench of Madras High Court
25-10-2018 Sujata Dam Versus The Union of India, Through the Secretary to the Government of India, Revenue Department, Ministry of Finance, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
25-10-2018 Shree Vijayalakshmi Charitable Trust, Rep by its Managing Trustee, A.Senthil Kumar, Coimbatore Versus Union of India, Rep by its Secretary to Govt of India, Finance Department, New Delhi & Others High Court of Judicature at Madras
23-10-2018 Shree Vijayalakshmi Charitable Trust Represented by its Managing Trustee A. Senthil Kumar, Coimbatore Versus The Union of India Represented by its Secretary to Government of India, Finance Department, New Delhi & Others High Court of Judicature at Madras
23-10-2018 Shree Vijayalakshmi Charitable Trust Represented by its Managing Trustee A. Senthil Kumar, Coimbatore Versus The Union of India Represented by its Secretary to Government of India, Finance Department, New Delhi & Others High Court of Judicature at Madras
16-10-2018 Kuldip Prakash Kalra Versus The Union of India through The Secretary, Ministry of Finance, Department of Expenditure, New Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
16-10-2018 N.V.K. Mohammed Sulthan Rawther & Sons, Dindigul, Represented by Managing Partner, Raja Mohammed & Another Versus Union of India Through Its Secretary (Revenue), Minisry of Finance, New Delhi & Others High Court of Kerala
12-10-2018 Bidhu Bhushan Karmakar, Assistant Commissioner (in Situ), CGST & Central Excise Versus The Union of India, Represented by the Secretary to the Government of India, Department of Revenue, Ministry of Finance, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
10-10-2018 Pradip De, Sr. Audit Officer, Tripura Versus Union of India, Through the Secretary To the Government of India, Ministry of Finance, Dept. of Expenditure, Central Secretariat, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
08-08-2018 Sunanda Seal & Another Versus The Union of India, represented by the Secretary Ministry of Finance, Department of Financial Services, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
31-07-2018 Nishchal Padhya & Another Versus Union of India, Ministry of Finance, New Delhi & Others High Court of Karnataka
31-07-2018 The Andhra Petrochemicals Limited Versus Union of India, Secretary Revenue, Ministry of Finance, New Delhi & Another In the High Court of Judicature at Hyderabad
16-07-2018 P.A. Jose Versus Union of India, Represented by The Secretary, Ministry of Finance, New Delhi & Others High Court of Kerala
12-07-2018 Mukesh Kumar, Asstt. Accounts Officer, Pay & Accounts Officer (AR), Ministry of Home Affairs, Shillong Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Finance, Department of Expenditure, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
06-07-2018 Innovative Foods Limited, Ernakulam Represented by Its Director, P. Manoj Kumar Versus The Union of India, Represented by The Secretary, Ministry of Finance (Department of Revenue), New Delhi & Others High Court of Kerala
22-06-2018 Virendra Kumar Agarwal Versus Union of India, Through the Secretary to Government(Revenue), Central Board of Excise & Customs, Ministry of Finance, New Delhi & Others Central Administrative Tribunal Bombay Bench Mumbai
12-06-2018 Afifa Samiya Versus Joint Secretary, Cofeposa, Government of India, Ministry of Finance, Department of Revenue, New Delhi & Others High Court of Karnataka
26-04-2018 M/s. Competition Team Technology (India) Pvt., Ltd., Sriperumbudur Versus Union of India, Department of Revenue, Ministry of Finance, New Delhi & Another High Court of Judicature at Madras
24-04-2018 The Union of India, Rep. by the Secretary, Ministry of Finance, (Department of Revenue), New Delhi & Others High Court of Judicature at Madras



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