NEW DELHI E SERVICES PRIVATE LIMITED

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U72900DL2007PTC165097 		ROC
RoC-Delhi 		Incorporation Date
22-06-2007
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
165097 		Registration Date
22-06-2007 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
yogesharora69@gmail.com
Registered Address
47 MAUSAM VIHAR DELHI East Delhi DL 110051 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to NEW DELHI E SERVICES PRIVATE LIMITED

Last Checked Past / Closed Litigation On 03-04-2021 23:08
05-11-2020 T. Sidhardha Reddy, New Delhi & Others Versus Rajive Kumar Gupta, Director, Headquarter Chief Engineer (R & D), Military Engineer Services, Delhi & Others High Court of Kerala
29-10-2020 M/s. Healthware Private Limited, Hyderabad Versus Tamil Nadu Medical Services Corporation Limited, Represented by its Managing Director, New Delhi & Another High Court of Judicature at Madras
28-10-2020 Dr. M. Keethanjali & Others Versus The Director of General Health Services, Ministry of Health & Family Welfare, Government of India, New Delhi & Others High Court of Judicature at Madras
24-09-2020 S.R. Natesh, I.F.S. Commissioner, Department of Animal Husbandry & Veterinary Services Government of Karnataka Versus Union of India, Department of Personnel & Training, Represented by its Principal Secretary, New Delhi & Others Central Administrative Tribunal Bangalore Bench
21-09-2020 Ford Motor Private Limited, Former Name Ford Business Services Centre Pvt. Ltd., Represented by its Authorised Signatory Chennai Versus The Central Provident Fund Commissioner, Employee Provident Fund Organisation, New Delhi & Others High Court of Judicature at Madras
28-07-2020 N. Madhavan Versus Union of India Rep. by its Secretary, Department of Financial Services, Ministry of Finance, New Delhi & Others High Court of Judicature at Madras
16-06-2020 M/s. Sbi Cards & Payments Services Ltd., New Delhi Versus Vishal Sabharwal & Another National Consumer Disputes Redressal Commission NCDRC
04-06-2020 Goods & Services Tax Network, New Delhi & Others Versus M/s. Leo Distributors, Thrissur & Others High Court of Kerala
03-06-2020 M/s. Guru Shoe Components and Company, Rep. by its Partner - R. Rajkumar Versus Goods and Services Tax Council (GST Council), Through Secretary, 5th Floor Tower, New Delhi & Others High Court of Judicature at Madras
05-05-2020 B. Abimathi Versus The Director General of Health Services, Ministry of Health & Family Welfare, New Delhi & Others Before the Madurai Bench of Madras High Court
21-04-2020 State Bank of India, A Government of India Undertaking Rep by its DGM and Branch Head Stressed Asset Management Branch, Hyderabad Versus The Union of India, Ministry of Finance Rep by its Secretary Services Tax Wing, South Block, New Delhi & Others High Court of for the State of Telangana
08-04-2020 N. Rajagopal Versus The Union of India, Represented by the Secretary, Department of Financial Services, New Delhi & Others High Court of Judicature at Madras
26-02-2020 Rappid Geo Services Pvt. Ltd., rep. by its Managing Director S.V. Suresh Babu Versus The Union of India, rep. by its Secretary, Department of Petroleum, New Delhi & Others High Court of Andhra Pradesh
17-02-2020 Triad Trading Services P. Ltd, Chennai Versus Union of India Rep. By its Secretary Department of Revenue Ministry of Finance (Revenue), New Delhi & Another Before the Madurai Bench of Madras High Court
31-01-2020 Verizon Data Services India Private Limited, Rep. by its Director, S. Ramakrishnan, Chennai Versus The Authority for Advance Rulings, New Delhi & Others High Court of Judicature at Madras
20-12-2019 Manjeet Kapoor Proprietor M/s. Manjeet Plastic Industries, New Delhi Versus Tamil Nadu Textbook and Educational Services Corp. Chennai, Tamil Nadu High Court of Judicature at Madras
01-11-2019 Subhashish Paul, Superintendent, Office of the Assistant Commissioner, Central Goods & Services Tax (CGST), Dibrugarh Versus Union of India, Represented by the Secretary to the Government of India, Department of Revenue, Ministry of Finance, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
12-09-2019 Nirmal Kanti Mitra, Superintendent, Office of the Assistant Commissioner, Central Goods & Services Tax (CGST), Dibrugarh Versus Union of India, Represented by the Secretary to the Government of India, Department of Revenue, Ministry of Finance, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
09-09-2019 Supreme Laundry Services JV (Pvt) Ltd. Versus Union of India, Indian Railways, Rail Bhavan, New Delhi rep. by Member Secretary & Others High Court of for the State of Telangana
05-08-2019 R. Deekshita Versus The Directorate General of Health Services, Health and Family Welfare Department Near Udyog Bhawan Metro Station, New Delhi & Others Before the Madurai Bench of Madras High Court
01-07-2019 Pramod Kumar Savita, Inspector of Central Goods & Services Tax & Central Excise Air Customs, Airport, Thiruvananthapuram & Others Versus Union of India, Represented by Secretary, Department of Revenue, New Delhi & Others High Court of Kerala
12-04-2019 State Banks' Staff Union (Kerala Circle), Rep. by Its General Secretary, Trivandrum Versus Union of India, Rep. by Its Secretary, Financial Services, Ministry of Finance, Department of Economic Affairs, New Delhi & Others High Court of Kerala
08-02-2019 Service No. 13984110-N, Ex Sep Bhandari Bhaskara Rao, Andhra Pradesh Versus Union of India Represented by The Additional Director General of Personnel Services Adjutant General Branch IHQ Ministry of Defence, New Delhi Armed Forces Tribunal Regional Bench Chennai
04-02-2019 Dr. K.P. Shiyas, General Secretary, Indiragandhi Memorail Trust, Ernakulam & Others Versus Union of India, Ministry of Finance Department of Financial Services, New Delhi & Others High Court of Kerala
21-01-2019 Jadab Chandra Boro Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Finance, Department of Financial Services, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
27-12-2018 M/s. IP Support Services (India) Versus Dcit, New Delhi Income Tax Appellate Tribunal Delhi
27-12-2018 RM Financial Services Pvt. Ltd Versus Ito, Ward- 20(3), New Delhi Income Tax Appellate Tribunal Delhi
15-11-2018 Pouly @ Thressia & Another Versus Union of India, Ministry of Finance Department of Financial Services, New Delhi & Others High Court of Kerala
10-09-2018 Nddb Dairy Services, New Delhi Versus Dcit (Exemption), New Delhi Income Tax Appellate Tribunal Delhi
11-08-2018 T. Srijeya Versus The Director, Directorate General of Health Services, Ministry of Health & Family Welfare, Government of India, New Delhi & Others High Court of Judicature at Madras
08-08-2018 Sunanda Seal & Another Versus The Union of India, represented by the Secretary Ministry of Finance, Department of Financial Services, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
10-07-2018 Minor N.V. Baradhan, Rep. by his father & natural guardian N. Venkatesan Versus Director General of Health Services, New Delhi & Others High Court of Judicature at Madras
11-05-2018 G. Ranganaayaki Versus The Directorate General of Health Services Ministry of Health & Family Welfare, Government of India, New Delhi & Others High Court of Judicature at Madras
08-05-2018 Exim Cargo Services V/S CC, New Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
27-04-2018 G. Kuppuswamy Naidu Memorial Hospital (Unit of the Kuppuswamy Naidu Charity Trust for Education & Medical Relief), Coimbatore Versus The Deputy Director General (M), Directorate General of Health Services, New Delhi & Another High Court of Judicature at Madras
21-02-2018 M/s. Transworld Shipping Services Pvt. Ltd., Chennai Versus The Government of India, Rep. by the Joint Secretary, New Delhi & Others High Court of Judicature at Madras
11-01-2018 M. Reeta Versus The Secretary, (Financial Sector), Department of Financial Services, Banking Division, New Delhi & Others Before the Madurai Bench of Madras High Court
04-01-2018 Pr. Commissioner of Income Tax-6, New Delhi Versus National Informatics Centre Services Inc. High Court of Delhi
17-11-2017 P. Lakshmi Narayanan & Others Versus The Union of India, rep. by the Secretary to Government of India, Ministry of Health & Family Welfare Services, New Delhi & Others High Court of Judicature at Madras
13-11-2017 INMA International Limited, Represented by its Chief Executive Officer/ Authorised Signatory, J. Thiruvarasan, Chennai Versus The Secretary, Department of Financial Services, Ministry of Finance, Government of India, New Delhi & Others High Court of Judicature at Madras
25-09-2017 Datasoft Computers Services (P) Limited V/S CCE, New Delhi Customs Excise Service Tax Appellate Tribunal New Delhi
21-09-2017 Dr. Bishwanath Prasad Singh Versus Director General of Health Services Ministry of Health & Family Welfare Nirman Bhawan, New Delhi & Others National Company Law Appellate Tribunal
25-07-2017 Indo Cargo Trading Services V/S Commissioner of Customs, New Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
07-07-2017 Vibgyor Brand Services Pvt. Ltd V/S Commissioner of Central Excise, New Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
26-05-2017 Commissioner of Service Tax, New Delhi V/S Air Charter Services P. Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
16-05-2017 Bharati Hexacom Limited, represented by Sib Kumar Sarma, Deputy General Manager (Legal & Regulatory) Versus The Union of India, represented by the Secretary to the Ministry of Communications & Information Technology, Department of Telecommunications (Access Services Cell), New Delhi & Others High Court of Tripura
30-03-2017 Innovative Cargo Services V/S Commissioner of Customs, New Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
02-12-2016 M/s. WS Retail Services Private Limited, Rep., by its Authorised Signatory, Puducherry Versus Union of India, Through the Secretary, New Delhi & Others High Court of Judicature at Madras
17-10-2016 O. Ramachandran & Others Versus Union of India, Rep. by the Secretary (Posts), Director General India Post & Chairman Postal Services Board, New Delhi & Others High Court of Judicature at Madras
28-06-2016 Transcend MT Services (P.) Ltd. Versus Assistant Commissioner of Income-tax, Circle 16(1), New Delhi Income Tax Appellate Tribunal Delhi
14-03-2016 Regen Infrastructure & Services (P.) Ltd. Versus Central Board of Direct Taxes, New Delhi High Court of Judicature at Madras
11-02-2016 Headstrong Services India (P.) Ltd. Versus Deputy Commissioner of Income-tax, Circle -12(1), New Delhi Income Tax Appellate Tribunal Delhi
10-12-2015 Deputy Director of Income-tax, Circle -2(2), New Delhi Versus Western Union Financial Services Inc. Income Tax Appellate Tribunal Delhi
16-10-2015 GE Capital Business Process Management Services (P.) Ltd. Versus Assistant Commissioner of Income-tax, Circle 12 (1), New Delhi Income Tax Appellate Tribunal Delhi
07-10-2015 M/s. Caravel Shipping Services P. Limited Versus Government of India, Rep. by its Joint Secretary, New Delhi & Others High Court of Judicature at Madras
05-08-2015 Deputy Commissioner of Income-tax, Circle-49(1), New Delhi Versus Consulting Engineering Services (India) (P.) Ltd. Income Tax Appellate Tribunal Delhi
19-03-2015 Aidek Tourism Services Pvt. Ltd. Versus Commissioner of Customs, New Delhi Supreme Court of India
26-02-2015 David Suresh Babu Versus Chief of Army Staff Additional Director General Personnel Services New Delhi & Others Armed Forces Tribunal Regional Bench Chennai
09-12-2014 Vodafone Mobile Services Ltd., New Delhi & Another Versus Union of India & Another Telecom Disputes Settlement Appellate Tribunal New Delhi
25-11-2014 XL India Business Services (P.) Ltd. Versus Assistant Commissioner of Income-tax, Circle 18 (1), New Delhi Income Tax Appellate Tribunal Delhi
17-09-2014 Radhey Shyam Pandey Versus Union of India, Through Director General, Postal Services, New Delhi & Others Central Administrative Tribunal Lucknow Bench
03-09-2014 Commissioner of Income Tax-Ii, New Delhi Versus M/s. Ml Outsourcing Services (P) Limited High Court of Judicature at Calcutta Circuit Bench at Port Blair
03-09-2014 Commissioner of Income Tax-Ii, New Delhi Versus M/s. Ml Outsourcing Services (P) Limited High Court of Delhi
11-07-2014 Nijhawan Travel Services Pvt. Ltd. Sham Nijhawan, Managing Director Versus CC, New Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
11-11-2013 I. Rufus Versus The Union of India rep. By Director of Personal/CSCC, Military Engineer Services, Engineer-in-Chief's Branch New Delhi & Others High Court of Judicature at Madras
23-07-2012 T. Nagarajan Versus Union of India, Rep. by the Member (Personnel) Postal Services Board, Government of India, Ministry of Communications & IT, Department of Posts, New Delhi & Others High Court of Judicature at Madras
16-05-2012 Central Health Services Regularly Appointed Doctors Forum Through its General Secretary Dr. K.K. Bhushan Versus P.K. Pradhan Secretary, Minister of Health & Family Welfare Union of India, Nirman Bhawan, New Delhi Central Administrative Tribunal Principal Bench New Delhi
10-04-2012 M/s Intercontinental Cargo Services Versus Commissioner of Customs, New Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
17-01-2012 M/s. Ashiana Cargo Services Versus Commissioner of Customs (Import & General), New Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
08-12-2011 M/s. United Visa Services Pvt.Ltd. Rep.by its Director S. Arullazaran Versus Union of India, rep.by its Secretary, Ministry of External Affairs, Patiala House Annexe, New Delhi & Another High Court of Judicature at Madras
18-11-2011 Commissioner Of Income TaxIi New Delhi Versus Moderate Leasing & Capital Services Ltd. High Court of Delhi
15-03-2011 Global Geophysical Services Limited Versus Director of Income-tax (International Taxation-II), New Delhi Authority For Advance Rulings Income Tax New Delhi
23-02-2010 P.S. Sanal Kumari & Others Versus The Director General of Health Services, New Delhi & Another Central Administrative Tribunal Madras Bench
22-02-2010 Indiabulls Financial Services Limited, Connaught Place, New Delhi & Another Versus M/s.Jubilee Plots and Housing Private Limited, rep by its Managing Director, R.P. Darrmalingam Chennai & Others High Court of Judicature at Madras
16-02-2010 Union of India, rep. By Director General of Health Services, Nirman Bhavan, New Delhi & Another Versus N. Damodaran & Another High Court of Judicature at Madras
05-02-2010 N RAMACHANDRAN VERSUS UNION OF INDIA REPRESENTED BY SECRETARY TO GOVT. OF INDIA, DEPARTMENT OF DEFENCE SERVICES, DHQ PO, NEW DELHI & OTHERS Armed Forces Tribunal Regional Bench Chennai
22-01-2010 Joginder Versus JSP Services (P) Limited Mehram Nagar, New Delhi High Court of Punjab and Haryana
20-01-2010 Regi K. George, Stenographer Grade 'C' Versus Union of India, rep. by the Secretary, Ministry of Finance, (Department of Financial Services) New Delhi & Another Central Administrative Tribunal Ernakulam Bench
14-10-2009 M. Muniyandy, Pondicherry Versus Union of India, Rep. by the Secretary to Government of India, Ministry of Health & Family Welfare Services, New Delhi & Others Central Administrative Tribunal Madras Bench
23-04-2009 WorleyParsons Services Pty. Ltd. Versus Director of Income-tax, (International Taxation)-II New Delhi Authority For Advance Rulings Income Tax New Delhi
10-09-2008 C.V.V. Rathnam Ganesh Vihar Coimbatore Versus The Manager (Customer Service) SBI Cards and Payment Services Ltd., New Delhi & Another Tamil Nadu State Consumer Disputes Redressal Commission Chennai
22-08-2008 Kovai Medical Centre and Hospital Limited Versus Directorate General of health Services (M.G.Section) Nirman Bhavan, New Delhi repd., by its Director & Others High Court of Judicature at Madras
29-07-2008 Union of India through the Director General of Ordinance Services Master General of Ordnance Branch Army Headquarters New Delhi & Another Versus K. Mayakrishnan Central Administrative Tribunal Madras Bench
18-07-2008 K. Chellaiyan Versus The Director General of Health Services, Nirman Bhavan, New Delhi 110 011. & Others High Court of Judicature at Madras
07-05-2008 Commr. of Income Tax, New Delhi Versus M/s. Realest Builders & Services Ltd. Supreme Court of India
30-04-2008 WorleyParsons Services Pty. Ltd., Versus Director of Income-tax (International Taxation)-II New Delhi. Authority For Advance Rulings Income Tax New Delhi
28-04-2008 G. Krishnaraj Versus The UOI rep. By the Director General of Health Services New Delhi & Another Central Administrative Tribunal Madras Bench
21-08-2007 M/s. Symphony Services Corp. (India) Pvt. Versus Mr. Sudip Bhattacharjee, New Delhi High Court of Karnataka
20-06-2007 Sultana Razia Versus Union of India, Represented by Secretary to Government, Ministry of Youth Services and Sports, Central Secretariat, New Delhi & Others Central Administrative Tribunal Bangalore Bench
10-05-2007 B.Sc.MLT Laboratory Technicians Welfare Association, Pondicherry rep. by its President Mr.Rattina Dasse Pondicherry & Another Versus The Directorate General of Health Services (DGHS) rep. by its Director, Department of Health Medical Education Section New Delhi & Another Central Administrative Tribunal Madras Bench
29-03-2007 B.Sc.MLT Laboratory Technicians Welfare Association, Pondicherry & Another Versus The Directorate General of Health Services (DGHS) rep. by its Director, Department of Health Medical Education Section, New Delhi & Another Central Administrative Tribunal Madras Bench
03-07-2006 Shri Rajiv Malhotra, Lotus Exhibition Marketing Services Versus Commissioner of Income Tax- XI, New Delhi Authority For Advance Rulings Income Tax New Delhi
16-05-2006 M/s Amogh Broad Band Services Pvt. Ltd Bangalore Versus M/s Zee Turner Limited New Delhi Telecom Disputes Settlement Appellate Tribunal New Delhi
12-04-2005 Senior Manager (Services) Indian Bank, New Delhi Main Office Versus Hemavathy Rajan & Others High Court of Judicature at Madras
22-01-2004 Malladi Projects Management Centre Pvt. Ltd. and another Versus D.C.M. Financial Services Ltd., rep. by Authorised Signatory, Vijayakumar, No.75, Amrit Nagar NDSE. Part-I, New Delhi-3. High Court of Judicature at Madras
27-04-2001 M. CHANDRASEKHAR RAO VERSUS M/s. FORTIS FINANCIAL SERVICES LTD., NEW DELHI High Court of Andhra Pradesh
08-02-1999 Nilagiri Cancer Centre Private Limited Versus Dir. Gen. of Health Services, New Delhi High Court of Judicature at Madras
15-12-1995 S.Mohammed Mubeen Versus Union of India, represented by the Director General of Health Services, Government of India, New Delhi and Others High Court of Judicature at Madras
16-11-1995 Hawkeye,Protection and Detective Services Private Limited Versus New Delhi Municipal Council High Court of Delhi
02-04-1992 Franklin Laboratories (India) Private Limited Pharmaceuticals Manufacturers Versus Drugs Controller (India) showing his office at Director General of Health Services, New Delhi High Court of Punjab and Haryana



Directors
DIN Name Since
02630532 GURU DUTT ARORA 20-02-2018
02630509 YOGESH KUMAR 20-02-2018

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