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DIN: 02816407 NEETA UPADHAYA |
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|---|---|---|
Companies Associated |
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| CIN | Company Name | Status |
| U51109WB1990PTC049057 | BALASARIA TRADING COMPANY PVT. LTD. | Active |
| U51109WB1995PTC068332 | ZUARI GOODS & SERVICES PVT.LTD. | Active |
| U34200WB2010PTC151880 | VENTURE MOTORS AND TRACTORS PRIVATE LIMITED | Active |
| U80220WB2010PTC141348 | BLOSSOM MANAGEMENT AND LAW COLLEGE PRIVATE LIMITED | Active |
| U85100WB2010PTC140790 | MODERN NURSING AND MEDICAL TRAINING INSTITUTE PRIVATE LIMITED | Active |
| U85100WB2010PTC151709 | QUADRA HEALTH TECHNOLOGIES PRIVATE LIMITED | Active |
| U85110WB2010PTC140883 | MIDWEST HOSPITAL AND MEDICAL INSTITUTE PRIVATE LIMITED | Active |
| U10200WB2010PTC140637 | PACIFIC MINES AND CONSTRUCTION PRIVATE LIMITED | Active |
| U55101WB2010PTC140884 | PANORAMA COUNTRY CLUB RESORTS PRIVATE LIMITED | Active |
| U45203WB1991PTC052617 | U T AGENCY PVT. LTD. | Active |
| U45309WB1991PTC050994 | EMTA PROJECTS PVT LTD | Active |
| U26940WB2010PTC151390 | SREE SIDHESWAR CEMENT PRIVATE LIMITED | Active |
| U70109WB2012PTC182479 | ASN REALCON PRIVATE LIMITED | Active |
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The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
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