Some PAST Judgements / Case Laws similar to NEELAM CORPORATION PRIVATE LIMITED
Last Checked Past / Closed Litigation On 30-03-2021 04:14
|
05-02-2021 |
Neelam Manmohan Attavar Versus Manmohan Attavar (D) Through Lrs. |
Supreme Court of India |
26-11-2020 |
Samsons Colonizers Private Ltd. Versus Neelam Sood |
National Consumer Disputes Redressal Commission NCDRC |
22-06-2020 |
Neelam Bhatia Versus Eldeco Infrastructure & Properties Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
29-04-2020 |
Neelam Gupta Versus Mahipal Sharan Gupta & Another |
Supreme Court of India |
27-03-2020 |
Neelam Manmohan Attavar Versus Manmohan Attavar (D) Thr Lrs. |
Supreme Court of India |
28-01-2020 |
Neelam Jaiswal Versus Shashank Jaiswal & Others |
High Court of Chhattisgarh |
17-01-2020 |
Neelam Devi Versus State of Bihar Through Chief Secretary, Government of Bihar, Patna |
High Court of Judicature at Patna |
10-01-2020 |
Neelam Nigam Versus State of U.P. Thru Secy. Panchayati Raj Lko. & Others |
High Court of Judicature at Allahabad |
06-12-2019 |
Jag Mohan Versus Neelam |
High Court of Punjab and Haryana |
25-11-2019 |
Neelam Bhagavan Versus State of Telangana, rep. by its Principal Secretary, Tribal Welfare Department, Hyderabad & Others |
High Court of for the State of Telangana |
05-09-2019 |
Jiley Singh @ Ziley Singh & Others Versus Neelam Devi & Others |
High Court of Delhi |
22-08-2019 |
Neelam Jain Versus M. Balachandar & Others |
High Court of Judicature at Madras |
12-07-2019 |
Neelam Dubey Versus Rani Pandey |
High Court of Delhi |
04-07-2019 |
Ludhiana Improvement Trust Through Its Executive Officer, Ludhiana Versus Neelam Bhalla & Another |
National Consumer Disputes Redressal Commission NCDRC |
10-05-2019 |
Neelam Devi Versus State of Jharkhand |
High Court of Jharkhand |
01-05-2019 |
Praveen Singh Ramakant Bhadauriya Versus Neelam Praveen Singh Bhadauriya |
Supreme Court of India |
05-04-2019 |
Mahesh Kumar Pawar V/S Neelam Singh and Others. |
Supreme Court of India |
14-03-2019 |
Reliance General Insurance Co. Ltd. Versus Neelam & Others |
High Court of Punjab and Haryana |
19-11-2018 |
Neelam Devi Versus Kendriya Vidyalaya Sangathan |
High Court of Delhi |
23-10-2018 |
Neelam Sharma & Another Versus Food Corporation of India & Another |
High Court of Delhi |
10-09-2018 |
Neelam Rani Versus M/s. Singla Builders & Promoters Ltd. & Another |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
31-08-2018 |
Neelam Shukla Versus State of U.P Thru Secy Panchayat |
High Court Of Judicature At Allahabad Lucknow Bench |
31-07-2018 |
Neelam Manmohan Versus Manmohan Attavar & Others |
High Court of Karnataka |
19-06-2018 |
Neelam Choudhary Versus Union of India & Others |
High Court of Judicature at Bombay |
04-05-2018 |
Ashwani Khatri Versus Neelam Khatri |
High Court of Judicature at Allahabad |
15-03-2018 |
Tilak Raj Kapoor (Since Deceased) Substituted by Legal Representatives Versus Neelam Jain |
High Court of Delhi |
07-12-2017 |
Neelam Kumari Sharma Versus The Branch Manager M/s KIM Future Vision Services Ltd., , Kali Mata Mandir Road, Talwara Township (District Hoshiarpur) & Another |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
12-09-2017 |
Neelam Kumari Versus State of Haryana |
High Court of Punjab and Haryana |
05-09-2017 |
Neelam Kapoor & Others Versus Bhag Chand & Others |
High Court of Delhi |
03-08-2017 |
Neelam Devi Versus State of U.P. & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
14-07-2017 |
Manmohan Attavar Versus Neelam Manmohan Attavar |
Supreme Court of India |
12-05-2017 |
Neelam Pansari Versus C.G.M. State Bank of India & Another |
National Consumer Disputes Redressal Commission NCDRC |
02-05-2017 |
Neelam Abhijeet Kadam and Others V/S The State of Maharashtra and Others. |
High Court of Judicature at Bombay |
17-04-2017 |
Anil Gopal Bhatia Versus Kashish Anil Bhatia @ Neelam Rattankumar Balchandani |
High Court of Judicature at Bombay |
24-03-2017 |
Neelam Mishra Versus Union of India & Others |
Supreme Court of India |
02-03-2017 |
Neelam Jindal & Another Versus Unitech Limited, through its Chairman having its Marketing Office & Others |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
21-02-2017 |
Neelam Yadav & Another Versus State of U.P Through Prin Secy Food & Civil Supply Lko & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
13-02-2017 |
Neelam Singh V/S Commissioner of Customs, C.E. & S.T., Allahabad |
Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad |
10-02-2017 |
Neelam Kanwar & Others Versus Girdhar Singh Dahiya & Another |
High Court of Rajasthan Jodhpur Bench |
07-12-2016 |
Neelam Rani & Others Versus Union of India |
High Court of Punjab and Haryana |
21-11-2016 |
Sanjiv Kumar Jindal Versus Anil Kumari @ Neelam |
High Court of Delhi |
21-10-2016 |
Dr. Neelam Gupta Versus Onida Swtich Gear Gt Road, Campa Cola Factory |
National Consumer Disputes Redressal Commission NCDRC |
18-10-2016 |
Neelam Kumar Versus Kamal Kumar |
High Court of Jharkhand |
09-09-2016 |
Neelam Versus Union Territory Chandigarh through its Secretary Education & Another |
Central Administrative Tribunal Chandigarh Bench |
14-07-2016 |
Neelam Homes Private Limited, through Director, Amarjeet Singh Chabda Versus Paras Kumar Bunkar & Another |
National Consumer Disputes Redressal Commission NCDRC |
13-07-2016 |
Maya Developers and Others V/S Neelam R. Thakkar and Others. |
High Court of Judicature at Bombay |
20-06-2016 |
M/s Chandigarh Overseas Private Limited & Another Versus Neelam Verma |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
31-05-2016 |
Neelam Rana Versus Meera Dewan |
High Court of Himachal Pradesh |
30-05-2016 |
Neelam Rani Versus The National Insurance Co. Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
13-05-2016 |
Neelam Kumar @ Neelam Devi & Another Versus Balwant Singh & Others |
High Court of Punjab and Haryana |
05-04-2016 |
State Bank of Bikaner and Jaipur, Neelam Chowk, NIT, Faridabad Branch, through its Branch Manager Versus Kamlesh Rani, Resident of House & Another |
Haryana State Consumer Disputes Redressal Commission Panchkula |
29-02-2016 |
Neelam Agarwal Versus State Industries Promotion Corporation of Tamil Nadu Limited (SIPCOT) represented by its General Manager-II, Egmore |
High Court of Judicature at Madras |
04-12-2015 |
Neelam Maladhari Versus Branch Manager, Corporation Bank |
National Consumer Disputes Redressal Commission NCDRC |
24-11-2015 |
Dadajee Dhackjee & Co. Ltd. Versus Neelam V. Rajani & Others |
High Court of Judicature at Bombay |
09-07-2015 |
Neelam Nagpal & Others Versus Syndicate Bank & Others |
Debts Recovery Appellate Tribunal at Delhi |
07-07-2015 |
Dr. Anil Kumar Mittal Versus Neelam Gupta & Others |
National Consumer Disputes Redressal Commission NCDRC |
03-07-2015 |
Neelam Chaudhari Versus Khajan Singh & Others |
High Court of Judicature at Allahabad |
27-05-2015 |
The Director, Telecom Project-II Versus Neelam Chadha & Another |
High Court of Himachal Pradesh |
08-05-2015 |
Neelam Bafna Versus Rajasthan University of Health Sciences & Others
|
High Court of Rajasthan |
06-05-2015 |
Neelam Devi Versus The State of Bihar & Others |
High Court of Judicature at Patna |
24-03-2015 |
Neelam Yeshwant Aldankar Versus M/s. Trimurti Builders & Developers |
National Consumer Disputes Redressal Commission NCDRC |
04-12-2014 |
Neelam & Others Versus Nawab Ahamad & Others |
High Court of Judicature at Allahabad |
04-12-2014 |
Neelam Bangwal & Others Versus State of Uttarakhand & Others |
High Court of Uttarakhand |
03-12-2014 |
Neelam Steels Versus Commissioner of Customs, Lucknow |
High Court of Judicature at Allahabad |
17-10-2014 |
M/s. New India Assurance Company Ltd. Delhi Regional Office-1, Claim Hub, Jeevan Bharti Versus Neelam Kumar Jain (Prop. M/s. Arihant Accessories) |
National Consumer Disputes Redressal Commission NCDRC |
30-09-2014 |
Life Insurance Corporation of India Senior Divisional Manager Divisional Office Rana De Marg, Alwar Gate Ajmer Versus Neelam Sharma |
National Consumer Disputes Redressal Commission NCDRC |
15-09-2014 |
Neelam Sharma Versus State of U.P. |
High Court of Judicature at Allahabad |
09-09-2014 |
Nirmala Devi Versus Neelam Devi |
High Court of Judicature at Allahabad |
26-08-2014 |
Neelam Versus State Bank of India, Commercial Branch |
In the High Court of Judicature at Hyderabad |
20-08-2014 |
Dr. (Mrs.) Neelam Bhardwaj Versus State of Chhattisgarh |
High Court of Chhattisgarh |
19-08-2014 |
Neelam Rani Versus Ashok Kumar & Others |
High Court of Punjab and Haryana |
11-07-2014 |
Wali Mohammed & Another Versus Neelam Bajaj & Another |
High Court of Andhra Pradesh |
10-07-2014 |
Neelam Chaudhary Versus Khajan Singh |
High Court of Judicature at Allahabad |
02-07-2014 |
M/s. Focus Energy Limited Versus Neelam Devi & Others |
High Court of Delhi |
04-04-2014 |
Minu Sharma Versus Neelam Varshney |
High Court of Delhi |
19-03-2014 |
Chief Administrator, Haryana Urban Development Authority & Another Versus Neelam Sharma & Others |
Haryana State Consumer Disputes Redressal Commission Panchkula |
13-03-2014 |
Neelam Chittemma & Others Versus Tirlangi Appa Rao & Others |
High Court of Andhra Pradesh |
11-03-2014 |
Dr. Neelam Bhalla Versus Union of India & Others |
High Court of Delhi |
19-02-2014 |
Neelam Rastogi Versus National Insurance Company Ltd. |
High Court of Judicature at Allahabad |
23-01-2014 |
Neelam Batra Versus Rakesh Bhatla |
High Court of Delhi |
16-01-2014 |
Neelam Sanjay Chaurasia Versus Sanjay Hanuman Prasad Chaurasia |
High Court of Judicature at Bombay |
20-11-2013 |
Smt. Nilam Namgyal (Neelam) & Others Versus State of Sikkim & Versus Shri Dil Hasan Ansari |
High Court of Sikkim |
12-11-2013 |
Ravi Shankar Katara Versus State of Rajasthan & Another AND Neelam Sharma Versus State of Rajasthan |
High Court of Rajasthan |
29-10-2013 |
Bhupender Singh Bhalla Versus Neelu Bhalla @ Neelam Singh |
High Court of Delhi |
03-10-2013 |
Homa Engineering Works, a registered partnership firm & Another Versus Oil & Natural Gas Corporation Limited, Neelam & Heera Asset through the Materials Management Section , Mumbai & Others |
High Court of Judicature at Bombay |
04-09-2013 |
Narender Kumar Sharma Versus Neelam Sharma |
High Court of Delhi |
05-07-2013 |
C. Neelam Versus Litty Jesudoss |
High Court of Judicature at Madras |
10-05-2013 |
Mrs. Neelam Dhanda & Others Versus Union of India through The Secretary, Ministry of Coal & Others |
Central Administrative Tribunal Principal Bench New Delhi |
10-05-2013 |
Neelam Dubey Versus The State of Jharkhand & Others |
High Court of Jharkhand |
23-04-2013 |
Neelam Tripathi Versus Union of India |
Supreme Court of India |
10-04-2013 |
Neelam Kumar Bachani Versus Bhishamlal |
High Court of Madhya Pradesh |
20-03-2013 |
M/s Kapil Chit Fund (P) Ltd., rep. by its Foreman/Managing Director & Another Versus Smt Neelam Begum |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
28-02-2013 |
Commissioner of Customs (Imports) Custom House Versus Sainul Abideen Neelam & Another |
High Court of Judicature at Madras |
27-02-2013 |
Neelam Shetty rep. By her father Suresh Shetty Versus The National Council for Hote Management & Catering Technology rep. By its Director Library Avenue New Delhi & Others |
High Court of Judicature at Madras |
12-02-2013 |
Punjab Urban Planning & Development Authority (PUDA) & Another Versus Smt. Neelam Kumari |
National Consumer Disputes Redressal Commission NCDRC |
30-01-2013 |
Neelam & Another Versus Sada Ram & Others |
High Court of Delhi |
03-01-2013 |
Neelam Kalia Versus Rajesh Kalia |
High Court of Himachal Pradesh |
04-12-2012 |
Employees State Insurance Corporation Versus M/s. Tara Chand Saluja and Sons, Neelam Chowk, Faridabad, through its partner Shri Vas Dev Saluja |
High Court of Punjab and Haryana |
04-10-2012 |
Satish Bansal Versus Neelam Gupta |
High Court of Delhi |
01-10-2012 |
Ms. Neelam Versus The Govt. of NCT of Delhi, Through its Chief Secretary & Others |
Central Administrative Tribunal Principal Bench New Delhi |