NEBULA3D SERVICES PRIVATE LIMITEDActivity: Business Services in Karnataka.Active |
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GST Number(s) 29AAECN8784F1ZW |
PAN No AAECN8784F |
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CIN U74900KA2015PTC079156 |
ROC RoC-Bangalore |
Incorporation Date 06-03-2015 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 079156 |
Registration Date 06-03-2015 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 1000,00,000 |
Paid Up Capital Rs. 197,45,300 |
Contact Information |
E-Mail Address admin@nebula3dservices.com |
Registered Address No. 966, 18th B Cross, 2nd Main, Ideal Home Township, Rajarajeshwari Nagar, Bangalore Bangalore KA 560098 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to NEBULA3D SERVICES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 22-03-2023 06:10
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for NEBULA3D SERVICES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for NEBULA3D SERVICES PRIVATE LIMITED |
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KARNATAKA | 29AAECN8784F1ZW |
Directors |
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DIN | Name | Since |
00159563 | ATUL BAGLA | 06-04-2018 |
00087844 | ABHISHEK SINGHANIA | 06-04-2018 |
03640968 | GURURAJ RANGANATH BAMMANAHALLI | 06-03-2015 |
03641000 | GEETHA RAMAKRISHNAIAH MYSORE | 06-03-2015 |
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