DIN: 00045197

NAYANKUMAR CHANDRASINH MIRANI

Companies Associated
CIN Company Name Status
U01405TN1946PLC001275 KARUR MILLS LIMITED Active
U17120MH2004PTC145402 VIRTUOSO FABRICS PRIVATE LIMITED Strike Off
L17120MH1926PLC001273 RAJA BAHADUR INTERNATIONAL LIMITED Active
U91110MH1921NPL000940 COTTON ASSOCIATION OF INDIA Active
U14050MH1948PTC006521 K V COTTON GINNING AND PRESSING COMPANY PRIVATE LIMITED Active
U74140MH1995PTC092200 SCIL CAPITAL INDIA PRIVATE LIMITED Active
U01100MH2016PTC281731 KV AGRO SOLUTIONS GLOBAL PRIVATE LIMITED Active


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