NATIONAL UNION CORPN PVT LTD

Activity: Trading in West Bengal.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U51909WB1940PTC010240 		ROC
RoC-Kolkata 		Incorporation Date
02-09-1940
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
010240 		Registration Date
02-09-1940 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
NA
Registered Address
D-5, CLIVE BUILDINGS,NETAJISUBCALCUTTA, W.B. WB 700001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to NATIONAL UNION CORPN PVT LTD

Last Checked Past / Closed Litigation On 10-11-2020 02:00
10-03-2020 S. Nijam Ali @ Nijam Versus Union of India, Rep. by the Addl. Superintendent of Police, National Investigation Agency, Kochi Branch High Court of Judicature at Madras
29-01-2020 National Federation of Societies For Fast Justice & Another Versus Union of India & Others Supreme Court of India
09-12-2019 T.P. Subair @ Subu & Others Versus Union of India, Represented by National Investigating Agency, Kochi & Others High Court of Kerala
17-10-2019 National Lawyers' Campaign for Judicial Transparency & Reforms Represented by its Secretary A.C. Philip & Others Versus Union of India & Another Supreme Court of India
06-09-2019 Mohammed Riyaz & Others Versus Union of India, Represented by the Additional Superintendent of Police, National Investigation Agency, Kochi High Court of Judicature at Madras
24-05-2019 R. Rejitha Kumari Versus National Investigation Agency Through Inspector General (Admn), Ministry of Home Affairs Union of India, New Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
02-05-2019 National Carrying Corporation, a partnership firm & Another Versus Union of India & Others High Court of Judicature at Calcutta
12-04-2019 The Union of India Through Nia, Kochi Through The National Investigation Agency, Branch Office, Kochi (Represented by Its Special Public Prosecutor, High Court of Kerala) & Others Versus Shameer & Others High Court of Kerala
12-03-2019 National Lawyers Campaign for Judicial Transparency & Reforms & Others Versus Union of India & Others Supreme Court of India
06-03-2019 Eastcape Midlands Tvet College Department of Higher Education & Training Versus National Education, Health & Allied Workers Union (Nehawu) Supreme Court of Appeal of South Africa
16-11-2018 National Building Construction Company Limited Versus Union of India & Others High Court of Delhi
26-10-2018 Dheeru Nayak Versus The Union of India, Represented By Its Secretary Ministry of Statistics & Programme Implementation & National Sample Survey Office (Field Operations Division), New Delhi & Others High Court of Karnataka Circuit Bench OF Kalaburagi
12-10-2018 Subair Versus Union of India rep. by the Superintendent of Police, National Investigation Agency MHA Government of India, New Delhi High Court of Judicature at Madras
09-10-2018 T.M. Sajil Versus Union of India, Represented by The National Investigation Agency, Kochi Branch Office, Represented by Its Special Public Prosecutor, National Investigating Agency, Ernakulam High Court of Kerala
28-09-2018 Stadtmueller Gabriele (German National) Versus Union of India & Others High Court of Delhi
25-09-2018 Punjab National Bank Versus PNB Canteen Workers Union (Calcutta) & Others Supreme Court of India
12-09-2018 Mubarak @ Mohammed Mubarak Versus Union of India, Rep. by The Superintendent of Police, National Investigation Agency, MHA Government of India, New Delhi (RC.03/2018/NIA/DLI) High Court of Judicature at Madras
07-08-2018 All India Punjab National Bank Officers? Association Versus Union of India & Another High Court of Delhi
06-07-2018 Kohinoor Mills, a Union of National Textile Corporation (M N) Ltd. Versus Rampratap Udayanath Tiwari & Others High Court of Judicature at Bombay
27-04-2018 Union of India Represented by, Superintendent of Police, National Investigation Agency, Chennai Versus Mubarak @ Mohammed Mubarak High Court of Judicature at Madras
27-04-2018 Union of India Represented by, Superintendent of Police, National Investigation Agency, Chennai Versus Mubarak @ Mohammed Mubarak High Court of Judicature at Madras
12-04-2018 D.V.P. Muhammed Riyas Versus Union of India, Represented by National Investigation Agency, Through The Public Prosecutor, NIA. High Court of Kerala
23-03-2018 Union of India Versus National Project Construction Corp. Ltd. High Court of Delhi
05-01-2018 National Kamgar Union Versus Kran Rader Pvt. Ltd. & Others Supreme Court of India
27-11-2017 Roopesh @ Praveen Versus Union of India, Represented by Special Public Prosecutor, National Investigation Agency, [NIA] High Court of Kerala
17-11-2017 C. Palanisamy, Union Secretary, National South India River Interlinking Farmers Association, Trichy District Versus The District Collector, Tiruchirappalli & Others Before the Madurai Bench of Madras High Court
10-11-2017 National Campaign Commtt., C.L., Labour Versus Union of India & Others Supreme Court of India
24-10-2017 Nandi Highway Developers Ltd, Represented by its Director, Shivakumar Kheny Versus Executive Engineer (Union of India) Public Works, Ports & IWT Department (National Highways) Bengaluru & Others High Court of Karnataka Circuit Bench At Dharwad
01-09-2017 Sangrur District Corp Milk Producers Union Versus National Insurance Co. Ltd. & Another High Court of Punjab and Haryana
25-08-2017 National Lawyers' Campaign for Judicial Transparency & Reforms & Others Versus Union of India & Others Supreme Court of India
28-06-2017 Indian National Congress, through its State Unit Versus Union of India through the Cabinet Secretary & Others High Court of Chhattisgarh
28-04-2017 Indian National Congress through its State Unit Versus Union of India through the Cabinet Secretary, Govt. of India, New Delhi & Others High Court of Chhattisgarh
06-04-2017 Federation of Social Responsibility Professional Institutions, Plot No.100, High Court Colony, Vanasthalipuram, Hyderabad, rep. by its National Chairman, Dr. Rev. K.V.K. Rao & Others Versus Union of India, Ministry of Human Resource Development, Shastri Bhawan, C-Wing, Dr. Rajendra Prasad Road, New Delhi, rep. by its Secretary & Others In the High Court of Judicature at Hyderabad
23-02-2017 The Chairman-cum-Managing Director, Punjab National Bank & Others Versus The Union of India through the Secretary, Banking Division & Others High Court of Judicature at Patna
07-02-2017 Brahmos Aerospace, Thiruvananthapuram Limited, Chackai, Thiruvananthapuram Versus The General Secretary, Brahmos Staff Association, (Indian National Trade Union Congress), Chackai, Thiruvananthapuram & Others High Court of Kerala
23-12-2016 National Lawyers' Campaign for Judicial Transparency and Reforms Rep. by its Himansu Luthra Versus Union of India & Another Supreme Court of India
21-12-2016 National Federation of Railway Pensioners & Others Versus Union of India, Represented by the Secretary to the Government of India & Chairman, Ministry of Railways, New Delhi & Others Central Administrative Tribunal Ernakulam Bench
19-12-2016 The Indian National Trade Union Congress & Another Versus State of Kerala, Represented by Its Secretary, Industries Department, Government of Kerala High Court of Kerala
15-12-2016 National Campaign On Dalit Human Rights & Others Versus Union of India & Others Supreme Court of India
14-12-2016 Pushpa Bai & Others Versus Union of India, Through the Secretary to the Government. Ministry of Road Transport & National Highway, Government of India, New Delhi & Others High Court of Rajasthan Jodhpur Bench
24-10-2016 M/s. National Carrying Corporation represented by Jagdish Prasad Sharma Versus The Union of India represented by the General Manager, N.F. Railway & Others High Court of Gauhati
16-09-2016 Mohammad Sulaiman (Pakistani National) & Aanother Versus Union of India & Others High Court of Delhi
30-06-2016 National Legal Services Authority Versus Union of India & Others Supreme Court of India
28-03-2016 National Fertilizer Limited Versus Nangal Fertilizer Workers Union & Others High Court of Punjab and Haryana
04-02-2016 Pherlita Syiemlieh Versus The Union of India Represented by Secretary National Commission for Scheduled Tribes & Others Central Administrative Tribunal Guwahati Bench Guwahati
18-11-2015 K.P. Sarkar, Assistant Administrative Officer (Adhoc) National Institute of Public Co-operation & Child Development Regional Centre Versus The Union of India, represented by the Secretary, Ministry of Woman & Child Development, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
13-11-2015 Indian National Trade Union Congress Versus Hiranya Bora High Court of Gauhati
06-11-2015 Sabita Haloi Talukdar Assistant Librarian Office of the National Institute of Public Cooperation & Child Development, Guwahati Versus The Union of India Represented by Secretary to the Government of India & Others Central Administrative Tribunal Guwahati Bench Guwahati
12-10-2015 Naomi Banda Zambian National Versus Union of India & Another High Court of Judicature at Bombay
04-08-2015 Nursing Teachers Association (Regd.), National Institute of Nursing Education & Others Versus Union of India, Through Secretary to Govt. of India, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
03-08-2015 M/S National Industries (Re-Rolling Mills), P.S. Kadamkuan District Patna Versus Union of India & Others High Court of Judicature at Patna
23-03-2015 National Boards employees Union, Rep. by its General Secretary, Dilip Nath Versus The State of Assam, rep. by its Secretary, Labour & Employment Department, Dispur & Others High Court of Gauhati
10-03-2015 Shamnad Basheer, Ministry of HRD Chair Professor in Intellectual Property Rights West Bengal National University of Juridical Sciences Versus Union of India, represented by its Secretary, Department of Industrial Policy & Promotion, Ministry of Industry & Commerce, Government of India & Others High Court of Judicature at Madras
05-02-2015 National Insurance Co. Ltd. Versus Union of India High Court of Judicature at Patna
23-01-2015 The Regional Manager, APSRTC, Kurnool Versus The Regional Secretary, APSRTC, National Mazdoor Union, Kurnool, representing P.M. Gopal, Driver In the High Court of Judicature at Hyderabad
16-01-2015 Nirmal Chandra Bhuyan Versus Union of India (through), The Chairman, National Technical Research Organisation, New Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
02-12-2014 APSRTC National Mazdoor Union, rep. by its General Secretary, G.V. Reddy & Others Versus A.P. State Road Transport Corporation, rep. by its Managing Director & Others In the High Court of Judicature at Hyderabad
19-09-2014 National Project Construction and Corporation Limited Versus Union of India High Court of Judicature at Calcutta
12-09-2014 Union of India & Others Versus National Confederation For Development of Disabled & Another Supreme Court of India
28-08-2014 The Minister Of Defence & Others Versus South African National Defence Union & Another Supreme Court of Appeal of South Africa
17-07-2014 National Federation of Blind Versus Union of India High Court of Delhi
28-05-2014 Union Of India & Another Versus National Commission For Scheduled Castes & Another High Court of Delhi
30-04-2014 M. Kirubanithy, Technical Assistant National Institute of Epidemiology, Chennai Versus Union of India Represented by Secretary to Government Ministry of Health & Family Welfare Nirman Bhawan, New Delhi & Others Central Administrative Tribunal Madras Bench
17-04-2014 The National Cooperative Sugar Mills Staff Union Rep. By Its General Secretary K.R. Kumaresan Versus State of Tamilnadu Rep By Its Secretary To Govt. Industries Dept. & Others High Court of Judicature at Madras
15-04-2014 National Legal Services Authority Versus Union of India & Others Supreme Court of India
10-02-2014 National Textile Corporation Ltd. Versus Union of India & Another High Court of Delhi
27-11-2013 National Aviators Guild Being a Trade Union Versus The Registrar of Trade Unions Kamgar Bhavan & Others High Court of Judicature at Bombay
08-10-2013 Union of India & Another Versus National Federation of the Blind & Others Supreme Court of India
30-09-2013 National Union of Metalworkers of South Africa & Another Versus Abancedisi Labour Services Supreme Court of Appeal of South Africa
21-08-2013 M/s. National Carbon Products, Sambalpur Versus Chief Manager, Union Bank of India, Sambalpur & Others High Court of Orissa
30-07-2013 National Cement Workers Union, Rep. by its Vice President, Coimbatore Versus Government of Tamil Nadu, Rep. by its Principal Secretary, Labour & Employment Department & Others High Court of Judicature at Madras
24-05-2013 National Union of Public Service & Allied Workers Union obo Mani & Others Versus National Lotteries Board Supreme Court of Appeal of South Africa
30-08-2012 The Minister of Defence & Others Versus South African National Defence Union & Another Supreme Court of Appeal of South Africa
10-08-2012 Central Training Institute Civil Defence & Home Guards & Another Versus National Boards Employees Union & Another High Court of Gauhati
31-07-2012 National Union Seafarers of India Versus Shipping Corporation of India Ltd. & Others High Court of Judicature at Bombay
25-04-2012 National Engineering Industries Ltd. Versus Union of India High Court of Rajasthan
24-04-2012 R. Sai Subramanian National Highways Division Public Works Department Puducherry Versus Union of India By its Secretary Public Works Department Puducherry Government Puducherry & Another Central Administrative Tribunal Madras Bench
29-03-2012 Punjab National Bank, formerly New Bank of India Officers Association, Moga, through its President S.K. Palta Versus Union of India, through the Secretary, Ministry of Finance (Banking Division), New Delhi, & Others High Court of Punjab and Haryana
07-02-2012 National Campaign Committee for Central Legislation on Construction Labour Versus Union of India & Others Supreme Court of India
30-11-2011 Eskom Holdings Limited Versus National Union of Mineworkers & Others Supreme Court of Appeal of South Africa
28-11-2011 National Campaign Committee for Central Legislation on Construction Labour Versus Union of India & Others Supreme Court of India
11-10-2011 The Research Foundnation For Science Technology And National Resource Policy Versus Union Of India & Others Supreme Court of India
28-09-2011 National Mining Company Ltd. & Others Versus Union of India & Others High Court of Gauhati
01-07-2011 National Polymers & Others Versus Union of India & Others High Court of Judicature at Bombay
28-06-2011 CWE (N) MES, National Employees Union Rep. By its General Secretary, R. Vijayakumar Versus The Government of India, Rep. By its Secretary & Others High Court of Judicature at Madras
24-06-2011 Indian National Shipowners Association Versus National Union of Seafarers of India & Others High Court of Judicature at Bombay
25-05-2011 National Union of Mineworkers & Another Versus Samancor Limited & Others Supreme Court of Appeal of South Africa
09-05-2011 Union of India through the Secretary, National Council of Educational Research & Training Versus Shyam Babu Maheshwari Supreme Court of India
23-03-2011 Association of National Board Accredited Institutions & Others Versus Union Of India & Another High Court of Delhi
15-03-2011 National Campaign Committee for Central Legislation on Construction Labour Versus Union of India & Others Supreme Court of India
15-03-2011 National Ex-Servicemen Co-Ordination Committee Versus The Union Of India, Through The Secretay & Others Armed Forces Tribunal Regional Bench Kochi
04-03-2011 T. Chakrapani & Others Versus Union of India, Rep. by Secretary National Highways Department, New Delhi & Others High Court of Judicature at Madras
14-02-2011 The National Assn, Of The Deaf Through Its Joint Secy. & Another Versus Union Of India & Another High Court of Delhi
02-02-2011 National Leprosy Medical Employees Union (Regd No.2706/Cni) Rep. By Its Secretary T.K. Murugesan Versus The State Of Tamilnadu Rep. By Its Secretary To Govt & Others High Court of Judicature at Madras
03-12-2010 Punjab National Bank V/S Union Bank of India and Others. Debt Recovery Appellate Tribunal At Delhi
29-11-2010 M/s. Sirmour Truck Operators Union (Regd.) Versus National Insurance Company Limited through Branch Manager, Paonta Sahib, District Sirmour High Court of Himachal Pradesh
09-11-2010 J & K National Panthers Party Versus The Union of India & Others Supreme Court of India
28-09-2010 National Trust for Clean Environment (Reg.No.762/94), Rep.by its Secretary, Madras & Others Versus Union of India, Rep.by its Secretary, Ministry of Environment and forest, New Delhi & Others High Court of Judicature at Madras
21-09-2010 N.R.C. Limited (formerly known as The National Rayon Corporation Ltd.) & Another Versus Union of India & Others High Court of Judicature at Bombay
10-09-2010 National Campaign Committee for Central Legislation on Construction Labour Versus Union of India & Others Supreme Court of India



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