Some PAST Judgements / Case Laws similar to NATIONAL STEEL CORPORATION LTD
Last Checked Past / Closed Litigation On 02-03-2021 22:02
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25-02-2019 |
Punjab National Bank Versus Indian Steel Infrastructure Pvt. Ltd. & Others |
High Court of Judicature at Bombay |
19-03-2018 |
Crest Steel & Power Private Ltd. & Others Versus Punjab National Bank & Others |
Debts Recovery Appellate Tribunal at Allahabad |
19-05-2017 |
Smart Timing Steel Ltd. Versus National Steel & Agro Industries Ltd. |
National Company Law Appellate Tribunal |
10-01-2017 |
M/s. Hanspal Steel Versus National Insurance Co. Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
30-11-2016 |
Ridhi Steel & Tubes Pvt. Ltd V/S Punjab National Bank and Others. |
Debts Recovery Tribunal Chandigarh |
12-02-2015 |
M/s. National Steel and Agro Industries Ltd. & Another Versus State of Maharashtra & Others |
High Court of Judicature at Bombay |
01-05-2014 |
Commissioner of Customs, Tuticorin Versus National Steel & Agro Industries |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
05-02-2014 |
Karnataka Iron and Steel Manufacturers Association (KISMA) Versus National Mineral Development Corporation Limited (NMDC) |
Competition Commission of India |
06-12-2013 |
M/s Bal Mukand Mohinder Kumar Iron Steel Commission Agents Loha Bazar, Mandi Gobindgarh & Others Versus Punjab National & Others |
High Court of Punjab and Haryana |
05-03-2013 |
National Insurance Company Ltd., Represented by its Divisional Manager Versus Sri Sabari Steel Tubes Limited, Represented by its Manager |
National Consumer Disputes Redressal Commission NCDRC |
01-08-2012 |
M/s. National Steel Ind. Ltd. Versus M/s. Bhiwani Cold Rolling Mills Ltd. & Another |
High Court of Delhi |
27-03-2012 |
National Steel and Agro Industries Ltd. Versus Commissioner of Customs (Export), Mumbai |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
08-03-2012 |
National Steel Trading Corporation Versus State of J&K & Others |
High Court of Jammu and Kashmir |
07-09-2011 |
M/s Manokamna Steel Pvt. Ltd. Versus Punjab National Bank |
High Court of Uttarakhand |
10-11-2010 |
Punjab National Bank Versus Indian Steel Corporation Ltd. |
Supreme Court of India |
26-08-2009 |
Jain Steel & Power Ltd Versus National Environment Appellate Authority |
High Court of Delhi |
02-05-2005 |
Ferro Alloys Corporation Versus National Steel and General Mills Private Limited
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High Court of Delhi |
30-06-2004 |
National Steel and Agro Industries Limited v/s Industries Finance Corporation of India Limited |
Debt Recovery Appellate Tribunal At Delhi |
30-06-2004 |
National Steel and Agro Industries Limited v/s Industries Finance Corporation of India Limited |
Debt Recovery Appellate Tribunal At Delhi |
05-03-2002 |
National Iron and Steel Company (1984) Ltd Versus Ajit Kumar Mukherjee |
High Court of Judicature at Calcutta |
30-08-2001 |
Steel Authority of India Ltd. Versus National Union Water Front Workers
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Supreme Court of India |
25-06-2001 |
National Steel Industries Ltd. Versus Union of India |
High Court of Madhya Pradesh |
06-09-2000 |
National Steel Industries Ltd. Versus Union of India |
High Court of Madhya Pradesh |
14-12-1994 |
State Bank of Bikaner and Jaipur Versus National Iron and Steel Rolling Corporation and Others
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Supreme Court of India |
02-09-1993 |
State Bank of Bikaner & Jaipur Versus National Iron & Steel Rolling Corporation |
High Court of Rajasthan |
22-10-1991 |
Jai Bharat Steel Industries & Others Versus Punjab National Bank & Another |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
22-10-1991 |
Jai Bharat Steel Industries & Others Versus Punjab National Bank & Another |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
22-08-1990 |
Commissioner of Income Tax Versus National Steel and General Mills Private Limited
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High Court of Delhi |
24-11-1989 |
National Iron and Steel Company Limited Versus Collector of Central Excise
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Supreme Court of India |
15-11-1989 |
National Steel Corporation Versus Union of India |
High Court of Judicature at Calcutta |
09-03-1989 |
NATIONAL STEEL AND GENERAL MILLS VERSUS OFFICIAL LIQUIDATOR
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High Court of Delhi |
27-02-1989 |
Perfect Paper And Steel Converters Pvt, Ltd. Versus Bombay National General Workers' Union |
High Court of Judicature at Bombay |
09-08-1983 |
Perfect Paper & Steel Converters Private Ltd. & anothers Versus
Bombay National General Workers Union & others
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High Court of Judicature at Bombay |
01-08-1979 |
HARPARSHAD VERSUS SUDARSHAN STEEL MILLS, PUNJAB NATIONAL BANK
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High Court of Delhi |
03-07-1978 |
National Iron and Steel Co.Ltd. Versus Bank of India |
High Court of Judicature at Calcutta |
01-03-1973 |
National Iron and Steel Company Limited and Others Versus Their Workmen
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Supreme Court of India |
24-01-1973 |
NATIONAL METAL CRAFT COMPANY VERSUS RATAN STEEL LIMITED
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High Court of Delhi |
31-07-1972 |
Bank of India Versus National Iron and Steel Co. Ltd. |
High Court of Judicature at Calcutta |
17-01-1967 |
National Iron and Steel Company Limited and Others Versus State of West Bengal and Another
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Supreme Court of India |
02-07-1963 |
National Iron and Steel Co. Ltd. Versus Third Industrial Tribunal, West Bengal |
High Court of Judicature at Calcutta |
21-08-1962 |
National Iron and Steel Company Limited Versus Their Workmen
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Supreme Court of India |
03-05-1962 |
National Steel Works Limited Versus Commissioner of Income Tax, Bombay
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Supreme Court of India |
28-08-1951 |
National Iron And Steel Co. Versus Monorama Dassi |
High Court of Judicature at Calcutta |