NATIONAL CORPORATION PVT LTD

Activity: Trading in Punjab.
Not available for efiling
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U51909PB1942PTC000480 		ROC
RoC-Chandigarh 		Incorporation Date
12-11-1942
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
000480 		Registration Date
12-11-1942 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
31-05-1993
Last Balance Sheet Date
31-12-1992



Financials
Authorized Capital
Rs. 2,00,000
Paid Up Capital
Rs. 1,92,500



Contact Information
E-Mail Address
NA
Registered Address
NEHRU GARDEN ROAD JALANDHAR JALANDHAR PB 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to NATIONAL CORPORATION PVT LTD

Last Checked Past / Closed Litigation On 08-11-2020 11:38
22-10-2020 The National Insurance Company Ltd., By its Branch Manager, Erode Versus Munusamy High Court of Judicature at Madras
21-10-2020 The State of Goa, through Police Inspector, Calangute Police Station, Calangute, Bardez, Goa Versus Pavel Neuhausl, Czech Republic National In the High Court of Bombay at Goa
21-10-2020 The Branch Manager, National Insurance Company Limited, Having its Branch Office at Opposite Old Tourism Department, East Sikkim Versus Arjun Bhandari & Others High Court of Sikkim
16-10-2020 Arth Vrddhi Securities Ltd. Versus National Stock Exchange of India Limited SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
16-10-2020 Arth Vrddhi Securities Ltd. Versus National Stock Exchange of India Limited SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
15-10-2020 Dr. Deepika Veerwal Versus National Board of Examination & Another High Court of Delhi
14-10-2020 The Regional Manager National Insurance Company Limited, Bengaluru Versus Sathi @ K. Sathya & Others High Court of Karnataka
07-10-2020 West Haryana Highways Projects Private Limited Versus National Highways Authority of India & Others High Court of Delhi
30-09-2020 Axis Bank Ltd. Versus National Stock Exchange of India Ltd. & Others SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
29-09-2020 National Insurance Co. Ltd. Versus Yuraj Yadu Sawant & Others In the High Court of Bombay at Goa
29-09-2020 National Insurance Co. Ltd. Versus Yuraj Yadu Sawant & Others In the High Court of Bombay at Goa
29-09-2020 Mangala & Others Versus National Insurance Company Limited, (Ori. Respondent) Through its Manager In the High Court of Bombay at Nagpur
29-09-2020 National Highways Authority of India Versus Sahakar Global Limited High Court of Delhi
29-09-2020 Oriental College of Teacher Education, Calicut, Represented by Its Manager Versus The Regional Director, National Council for Teacher Education, New Delhi High Court of Kerala
28-09-2020 Sanjay Goyal & Another Versus National Stock Exchange of India Limited SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
28-09-2020 National Insurance Co. Ltd., Divisional Office, Panaji, Goa, Now Represented by its Regional Manager, Bengaluru Versus Imran Khan & Others High Court of Karnataka
28-09-2020 The Managing Director, KSRTC, Central Offices, Represented by its Divisional Controller, Mangaluru Versus National Insurance Co. Ltd. & Another High Court of Karnataka
22-09-2020 National Alliance For People's Movements & Others Versus The State of Maharashtra & Others Supreme Court of India
22-09-2020 Hindustan Construction Co. Ltd. Versus National Hydro Electric Power Corporation Ltd. High Court of Delhi
21-09-2020 Branch Manager, National Insurance Co. Ltd., Chitradurga & Others Versus D. Mallappa & Another High Court of Karnataka
21-09-2020 Rakesh Kumar Agarwalla & Another Versus National Law School of India University, Bengaluru & Others Supreme Court of India
19-09-2020 National Investigation Agency Chikoti Garden, Begumpet, Hyderabad, Rep. by A.G. Kaiser Versus Vinay Talekar & Others In the High Court of Bombay at Goa
18-09-2020 Heinz India Private Limited Versus National Insurance Company Limited & Another National Consumer Disputes Redressal Commission NCDRC
11-09-2020 The Branch Manager, National Insurance Company Ltd, Puducherry Versus Ulagaratchagan & Another High Court of Judicature at Madras
09-09-2020 Shreyas Sinha Versus The West Bengal National University Of Juridical Sciences & Others Supreme Court of India
09-09-2020 Oriental College of Teacher Education, Represented by Its Manager, Calicut Versus The Regional Director, National Council for Teacher Education, New Delhi High Court of Kerala
03-09-2020 National Insurance Company Limited, Raipur Versus Khorin Bai Sori & Others High Court of Chhattisgarh
03-09-2020 National Insurance Company Limited, Raipur Versus Khorin Bai Sori & Others High Court of Chhattisgarh
02-09-2020 Diwan Chand Goyal Versus National Capital Region Transport Corporation & Another High Court of Delhi
01-09-2020 National Insurance Company Limited Versus Ashwani Kumari & Others High Court of Jammu and Kashmir
01-09-2020 Indian National Trust For Art and Cultural Heritage (INTACH) Patna Chapter, through its Convener Sri Jatindra Kumar Lall, Patna, Bihar Versus The State of Bihar Through the Chief Secretary, Patna, Bihar & Others High Court of Judicature at Patna
27-08-2020 IRB Ahmedabad Vadodara Super Express Tollway Private Limited Versus National Highways Authority of India High Court of Delhi
27-08-2020 National Highway Authority of India Versus Securities & Exchange Board of India SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
27-08-2020 Hindustan Construction Co. Ltd. Versus National Hydro Electric Power Corporation Ltd. High Court of Delhi
25-08-2020 Branch Manager, National Insurance Company Ltd., Chhattisgarh Versus Indra Bai & Others High Court of Chhattisgarh
24-08-2020 M/s. Narmada Enterprises Through Its Proprietor Pramod Gendre, Chhattisgarh Versus Punjab National Bank Through Its Chief Manager, Chhattisgarh & Others High Court of Chhattisgarh
17-08-2020 National Urban Cooperative Bank Ltd., Uttar Pardesh & Another Versus M/s. Khandelwal Rubber Products Pvt. Ltd., Uttar Pradesh & Another National Consumer Disputes Redressal Commission NCDRC
07-08-2020 The Divisional Manager, M/s. National Insurance Co. Ltd., Vellore Versus Paneerselvam & Others High Court of Judicature at Madras
07-08-2020 National Insurance Company Ltd., Third Floor, No.751, Anna Salai, Chennai Versus Vijaya & Others High Court of Judicature at Madras
04-08-2020 P. Anil Kumar @ Chempazhanthi Anil & Others Versus The Indian Red Cross Society, Represented by Its Secretary General, National IRCS, New Delhi & Others High Court of Kerala
04-08-2020 GMR Hyderabad Vijayawada Expressways Pvt. Ltd. & Another Versus National Highways Authority of India & Another High Court of Delhi
04-08-2020 Kaizen Organics Pvt. Ltd., Jaipur Versus National Insurance Co. Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
01-08-2020 The National Insurance Company Ltd., Divisional Office II, Salem Versus. Raja & Others High Court of Judicature at Madras
31-07-2020 National Insurance Co. Ltd. Through Rajesh Kumar Dy. Manager, New Delhi Versus Biking Food Products (P) Ltd., Telangana National Consumer Disputes Redressal Commission NCDRC
28-07-2020 Dr. Uma Suresh Versus The Authorised Officer, The National Co-Operative Bank Ltd., Bangalore & Others High Court of Karnataka
27-07-2020 Punjab National Bank, Guwahati Versus Madhab Kumar Das & Another & Others High Court of Gauhati
24-07-2020 National Insurance Company Limited Through Its Duly Constituted Attorney Manager, New Delhi Versus M/s. D.D Spinners Pvt. Ltd., Panipat National Consumer Disputes Redressal Commission NCDRC
21-07-2020 Ex-Subedar Vinod Kumar Sharma Versus National Insurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
20-07-2020 National Insurance Co. Ltd. Through National Legal Vertical, New Delhi Versus M/s. Krishna Spico Industries Pvt. Ltd., Ghaziabad & Another National Consumer Disputes Redressal Commission NCDRC
17-07-2020 Edelweiss Broking Limited Versus National Stock Exchange of India Limited SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
17-07-2020 The National Insurance Company Ltd., Cuddalorre Versus B. Muthusamy & Others High Court of Judicature at Madras
16-07-2020 Hi-Tech Pipes Ltd. Versus National Stock Exchange of India Ltd. & Another SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
15-07-2020 Nikhil Singhvi Versus Government of National Capital Territory of Delhi & Another High Court of Delhi
14-07-2020 The Director General (Road Development) National Highways Authority of India Versus Aam Aadmi Lokmanch & Others Supreme Court of India
13-07-2020 M/s. National Insurance Co. Ltd., Erode Versis Baby & Others High Court of Judicature at Madras
07-07-2020 G. Balakrishna Pillai Versus Director (CONS), National Monuments Authority, New Delhi & Others High Court of Kerala
06-07-2020 National Insurance Co. Ltd., Chennai Versus A. Badurinssa & Others High Court of Judicature at Madras
30-06-2020 National Seeds Corporation Ltd. Jaipur & Others Versus Manju Devi National Consumer Disputes Redressal Commission NCDRC
25-06-2020 M/s. Goodwill Leather Art Rep By its Prop Md Quddus ALi Alias Md Quddus Ali Molla Versus National Insurance Co. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
19-06-2020 Vipin Kumar Choudhary Versus Makhan Lal Chaturvedi National University Of Journalism & Communication - Bhopal National Consumer Disputes Redressal Commission NCDRC
19-06-2020 Ram Avtar Versus National Insurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
18-06-2020 Rajendra Singh & Others Versus National Insurance Company Limited & Others Supreme Court of India
17-06-2020 S. Selvam Versus The Senior Manager – HRD Air India Limited, (Now known as National Aviation Company of India Limited), Chennai & Others High Court of Judicature at Madras
16-06-2020 Pia Singgh Versus National Law University Delhi High Court of Delhi
15-06-2020 Piara Ram Versus National Insurance Co. Ltd. Through Its Manager, Punjab National Consumer Disputes Redressal Commission NCDRC
09-06-2020 Rakesh Malhotra Versus Government of National Capital Territory of Delhi & Others High Court of Delhi
09-06-2020 State rep. by the Drugs Inspector, O/o. Director of Drugs Control, Tamil Nadu, Chennai Versus M/s. National Pharmaceuticals [A-3], A Division of Rider Pharmaceuticals Pvt. Ltd., Rep. by Kamalchand Jain, Director & Another High Court of Judicature at Madras
03-06-2020 Bhubaneshwar Expressways Pvt. Ltd. Versus National Highways Authority of India High Court of Delhi
01-06-2020 Aditya Birla Money Limited, Rep. By its Head – Legal & Compliance, L.R. Murali Krishnan Versus The National Stock Exchange of India Limited, Investors Services Cell, Kotturpuram & Others High Court of Judicature at Madras
29-05-2020 National Insurance Company Ltd. Versus Debika Shil & Others High Court of Tripura
28-05-2020 Nangia Construction (I) Pvt. Ltd. Versus National Buildings Construction Corporation Ltd. High Court of Delhi
27-05-2020 Gautam Navlakha Versus National Investigation Agency & Another High Court of Delhi
26-05-2020 Dr. Divyesh J. Pathak & Others Versus National Board of Examinations & Another High Court of Delhi
15-05-2020 Mohet Hojai Versus National Investigation Agency Supreme Court of India
13-05-2020 Jayanta Sarkar Versus National Jute Board & Others High Court of Judicature at Calcutta
06-05-2020 Punjab National Bank & Others Versus Atmanand Singh & Others Supreme Court of India
27-04-2020 Dr. Devyesh J. Pathak & Others Versus National Board of Examination & Others High Court of Delhi
22-04-2020 National Agricultural Cooperative Marketing Federation of India Versus S.A. Alimenta Supreme Court of India
07-04-2020 (The State) The National Investigation Agency, Ministry of Home Affairs, Government of India, Represented by the Superintendent of Police, Assam Versus Akhil Gogoi High Court of Gauhati
23-03-2020 The Branch Manager, National Insurance Company Limited, Sikkim Versus Bishal Chettri & Another High Court of Sikkim
19-03-2020 National Board of Examinations V/S Prometric Testing Pvt. Ltd High Court of Delhi
18-03-2020 Indira Gandhi National Open University (IGNOU), Maidan Garhi, New Delhi, represented by its Vice Chancellor & Another Versus J.B. Rajan & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
13-03-2020 The National Insurance Co. Ltd., Kolkata, through its Regional Manager Versus Marotrao & Others In the High Court of Bombay at Nagpur
13-03-2020 The Branch Manager, National Insurance Co. Ltd. Versus Suchandra Basak West Bengal State Consumer Disputes Redressal Commission Kolkata
12-03-2020 M/s. National Insurance Co. Ltd., Puducherry Versus Rani & Others High Court of Judicature at Madras
12-03-2020 National Insurance Co. Ltd., National Legal Vertical (Legal Cell), New Delhi Versus Biswadeb Koley & Others National Consumer Disputes Redressal Commission NCDRC
12-03-2020 The Branch Manager, National Insurance Co. Ltd. Versus Subhash Mahanta West Bengal State Consumer Disputes Redressal Commission Kolkata
11-03-2020 M/s. National Insurance Co. Ltd., Basheerbagh, Hyderabad through local branch at Khammam Versus F.R. Phillip High Court of for the State of Telangana
11-03-2020 National Insurance Company Limited, Bhavani Versus P. Rammohan And Others High Court of Judicature at Madras
10-03-2020 National Company, Represented by its Managing Director, Dr. Arun A Raja Versus Joint Chief Controller of Explosives Ministry of Commerce and Industry, Petroleum & Explosives Safety Organization (PESO), (Formerly Department of Explosives), Egmore, Chennai & Others High Court of Judicature at Madras
10-03-2020 S. Nijam Ali @ Nijam Versus Union of India, Rep. by the Addl. Superintendent of Police, National Investigation Agency, Kochi Branch High Court of Judicature at Madras
06-03-2020 Mumtaz & Others Versus The National Insurance Co. Ltd., & Another High Court of Karnataka
06-03-2020 Pankaj Kumar Singh Versus National Thermal Power Corp Ltd. & Others High Court of Madhya Pradesh
06-03-2020 National Insurance Co. Ltd., Rajasthan & Another Versus Bhawal Synthetics India Ltd., Rajasthan & Others National Consumer Disputes Redressal Commission NCDRC
05-03-2020 UCO Bank Versus National Textile Corporation Limited & Another Supreme Court of India
05-03-2020 National Insurance Co. Ltd., Chennai Versus S. Chitirai Pandian & Others High Court of Judicature at Madras
05-03-2020 Gunjan Kumar Versus Management of Circle Head Punjab National Bank, Darbhanga & Others High Court of Judicature at Patna
04-03-2020 The National Council of Women in India, Tamil Nadu Branch, Represented by its President, Chennai Versus Arulmighu Kapaleeswarar Koil, Represented by its Joint Commissioner, Executive Officer, Chennai High Court of Judicature at Madras
04-03-2020 National Insurance Company Ltd. Versus Bhowmik Studio & Colour Lab National Consumer Disputes Redressal Commission NCDRC
03-03-2020 In The Matter of: Punjab National Bank, NOIDA Uttar Pradesh Versus State Bank of India Sam Brnach, New Delhi (Branch Code-04109), New Delhi & Others National Company Law Appellate Tribunal



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