NATIONAL CONSTRUCTION CO. PVT LTD

Activity: Construction in Jharkhand.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U45200JH2007PTC012720 		ROC
RoC-Jharkhand 		Incorporation Date
13-02-2007
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
012720 		Registration Date
13-02-2007 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 50,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
ncc_999@yahoo.com
Registered Address
B- BLOCK, DHATKIDIH BISTUPUR JAMSHEDPUR JH 831001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to NATIONAL CONSTRUCTION CO. PVT LTD

Last Checked Past / Closed Litigation On 02-07-2022 13:20
30-07-2021 M/s. Sri Avantika Contractors (I) Ltd. Versus M/s. National Buildings Construction Corporation Limited High Court of for the State of Telangana
12-02-2021 National Highways Authority of India Versus M/s. Progressive Construction Limited Supreme Court of India
11-02-2021 Rajasthan Construction Corporation, Sagar (M.P.) Versus Branch Manager, National Insurance Company Ltd. Madya Pradesh State Consumer Disputes Redressal Commission Bhopal
12-01-2021 M/s. Irikkur Construction Company, Represented by K.T.Ziyad, Managing Partner Versus Superintending Engineer, PWD, National Highways (North) Circle, Kozhikode & Others High Court of Kerala
22-09-2020 Hindustan Construction Co. Ltd. Versus National Hydro Electric Power Corporation Ltd. High Court of Delhi
02-09-2020 M/s. National Asphalt Products and Construction Company, Chennai Versus The State of Tamil Nadu, Represented by the Secretary to Government, Department of Commercial Taxes and Religious Endowments, Chennai & Another High Court of Judicature at Madras
27-08-2020 Hindustan Construction Co. Ltd. Versus National Hydro Electric Power Corporation Ltd. High Court of Delhi
28-05-2020 Nangia Construction (I) Pvt. Ltd. Versus National Buildings Construction Corporation Ltd. High Court of Delhi
13-02-2020 In The Matter of: National Building Construction Corporation Ltd [Presently NBCC (India) Limited] V/S M/s. J R Construction High Court of Delhi
25-11-2019 National Highways Authority of India Versus Ssangyong Engineering & Construction Co. Ltd. High Court of Delhi
31-10-2019 Odeon Builders Pvt. Ltd. Versus NBCC (India) Limited Formerly Known as National Buildings Construction Corporation Ltd. High Court of Delhi
07-08-2019 Amit Jalan Versus Chairman cum Managing Director, National Building Construction Corporation Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
08-05-2019 Ssangyong Engineering & Construction Co. Ltd. VS National Highways Authority of India (NHAI) Supreme Court of India
06-05-2019 Sugam Infratech Versus National Project Construction Corporation & Others High Court of Uttarakhand
06-03-2019 M/s. National Buildings Construction Corporation Versus Raj Kishan & Co. & Another High Court of Delhi
16-11-2018 National Building Construction Company Limited Versus Union of India & Others High Court of Delhi
17-09-2018 R.K. Millen & Company (India) Pvt. Ltd. & Another Versus National Building Construction Corporation Ltd. High Court of Delhi
29-06-2018 Bharat Construction Versus National Insurance Co. Ltd National Consumer Disputes Redressal Commission NCDRC
29-06-2018 Bharat Construction Versus National Insurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
25-06-2018 M/s. Aneja Construction (I) Ltd. Versus National Insurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
15-05-2018 Yash Construction Company Versus National Insurance Co. Ltd. & Others High Court of Himachal Pradesh
23-03-2018 National Highways Authority of India Versus Hindustan Construction Co. Ltd. High Court of Delhi
23-03-2018 Union of India Versus National Project Construction Corp. Ltd. High Court of Delhi
19-02-2018 National Building Construction Corporation Versus Suraj Lal Tiwari & Others High Court of Delhi
05-02-2018 Kamladitya Construction Pvt. Ltd. Versus Punjab National Bank & Another Jharkhand State Consumer Disputes Redressal Commission Ranchi
21-12-2017 Tecpro Infra-Projects Limited, Represented by Its Manager Legal Versus National Projects Construction Corporation Limited, Southern Zonal Office, Represented by Its Managing Director High Court of Kerala
12-10-2017 Lalita Singh Versus National Building Construction Corporation Ltd. High Court of Chhattisgarh
12-10-2017 National Institute of Construction Management and Research and Others V/S Commissioner of Service Tax and Others. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
23-08-2017 M/s. National Building Construction Versus State of Maharashtra & Others Supreme Court of India
03-08-2017 M/s. NHPC Limited (Previously known as National Hydroelectric Power Corporation Limited), a Govt of India Enterprises Versus M/s. IL&FS Engineering & Construction Co., Limited & Another In the High Court of Judicature at Hyderabad
19-07-2017 M/s. Harvinder Singh & Co & Another Versus National Projects Construction Corp. Ltd. & Another High Court of Delhi
20-04-2017 National Highways Authority of India Versus Hindustan Construction Co. Ltd. High Court of Delhi
14-03-2017 Leela Jalan Versus National Building Construction Corporation Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
22-02-2017 State of Jammu & Kashmir, Through Commissioner/Secretary to Government, Srinagar & Others Versus M/s National India Construction Company, Engineers & Contractors, Through its partner, Sanjeev Singh High Court of Jammu and Kashmir
22-02-2017 State of Jammu & Kashmir, Through Commissioner/Secretary to Government, Srinagar & Others Versus M/s National India Construction Company, Engineers & Contractors, Through its partner, Sanjeev Singh High Court of Jammu and Kashmir
16-02-2017 National Projects Construction Corporation Limited & Another Versus West Bengal State Micro Small Enterprises Facilitation Council & Others High Court of Judicature at Calcutta
08-02-2017 Indian Institute of Architects Versus National Building Construction Corporation & Others High Court of Delhi
25-01-2017 S. Yesu Raja Versus Maruthupandi, Assistant Divisional Engineer (National Highway), Construction & Maintenance, Kanyakumari & Another Before the Madurai Bench of Madras High Court
03-10-2016 Kuldeep Singh Sohal Versus National Projects Construction Corporation Ltd., Plot No. 67-68, Sector 25, Faridabad (Haryana) through its Chairman & Managing Director Central Administrative Tribunal Chandigarh Bench
02-09-2016 National Building Construction Corporation Ltd. & Others Versus Khosmendir Singh Gahunia & Others Supreme Court of India
09-08-2016 M/s. Ssangyong Engineering & Construction Co. Ltd. Versus National Highways Authority of India (Nhai) High Court of Delhi
02-08-2016 Government of Goa, through its Chief Secretary & Others Versus National Projects Construction Corporation Ltd. In the High Court of Bombay at Goa
02-12-2015 M/s. National Building Construction Corporation Limited Versus New Delhi Municipal Council & Another High Court of Delhi
18-11-2015 M/s. National Highways Authority of India Versus M/s. Hindustan Construction Co. Ltd. High Court of Delhi
05-11-2015 M/s. National Projects Construction Versus P.O., Industrial Tribunal & Others High Court of Delhi
28-09-2015 National Petroleum Construction Company Versus Director of Income-tax High Court of Delhi
20-08-2015 National Petroleum Construction Company Versus Director of Income-tax High Court of Delhi
20-08-2015 National Petroleum Construction Company Versus Director of Income-tax High Court of Delhi
26-06-2015 M/s. Siotia Steels Ltd. Versus National Building Construction Corporation Ltd. (N.B.C.C.), Represented by its Director & Others High Court of Gauhati
06-05-2015 National Construction Co. Versus Joint Commissioner of Income Tax, Gandhidham Range High Court of Gujarat At Ahmedabad
21-04-2015 National Highways Authority of India Versus Hindustan Construction Co. Ltd. High Court of Delhi
15-04-2015 National Buildings Construction Corporation Ltd. & Another Versus M/s. Harjinder Singh Namdhari & Another High Court of Delhi
23-02-2015 M/s. Kumar Construction Co. Thru' Its Partner S.K. Singh Versus Project Director National Highways Authority High Court of Judicature at Allahabad
01-10-2014 National Project Construction Corporation Ltd. Versus State of Maharashtra, Department of Industrial & Labour, Mantralaya (Extn.) & Another In the High Court of Bombay at Nagpur
19-09-2014 National Project Construction and Corporation Limited Versus Union of India High Court of Judicature at Calcutta
19-05-2014 M/s. National Highways Authority of India Versus Progressive Construction Ltd. High Court of Delhi
21-02-2014 M/s. National Construction Company Versus CCE, Jaipur Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
19-09-2013 Continental Construction Ltd. Versus National Thermal Power Corporation Ltd. High Court of Delhi
31-05-2013 Ishvakoo (India) Pvt. Ltd. Versus National Projects Construction Corporation Ltd. High Court of Delhi
31-01-2013 M/s National Petroleum Construction Company Versus Addl. Director of Income Tax, Circle-2(1) Income Tax Appellate Tribunal Delhi
06-12-2012 National Buildings Construction Corporation Ltd. Versus Chief Executive Officer, Delhi Jal Board & Another High Court of Delhi
31-05-2012 B.M.G. Construction Versus National Small Industries Corporation Ltd. High Court of Judicature at Allahabad
02-05-2012 National Project Construction Corpn. Ltd. Versus M/S. Jyoti Sarup Mittal Engineers, Contractors & Builders High Court of Delhi
19-04-2012 Abdul Rashid Versus National Building Construction Corp. Ltd High Court of Judicature at Allahabad
11-04-2012 Punjab National Bank Versus M/S Bijlee Construction High Court of Delhi
21-03-2012 S.S. Kapoor Versus National Building Construction Corporation Ltd. & Another High Court of Delhi
07-02-2012 National Campaign Committee for Central Legislation on Construction Labour Versus Union of India & Others Supreme Court of India
19-12-2011 National Building Construction Corporation Limited Versus Indiv India Private Limited High Court of Judicature at Calcutta
28-11-2011 National Campaign Committee for Central Legislation on Construction Labour Versus Union of India & Others Supreme Court of India
15-07-2011 Jarnail Singh Sandhu Versus National Projects Construction Corporation Ltd. & Another High Court of Orissa
28-03-2011 Shri Greesh Agarwal Versus National Buildings Construction Corporation Limited & Another High Court of Judicature at Bombay
15-03-2011 National Campaign Committee for Central Legislation on Construction Labour Versus Union of India & Others Supreme Court of India
22-09-2010 National Hydroelectric Power Corporation Limited Versus R.S.Construction Engineers High Court of Himachal Pradesh
10-09-2010 National Campaign Committee for Central Legislation on Construction Labour Versus Union of India & Others Supreme Court of India
21-07-2010 State of Andhra Pradesh, represented by its Special Chief Secretary to Government, Transport, Roads & Buildings (B.I) Department & Others Versus National Academy of Construction, Hyderabad, represented by its Director General, Sri R.C.Sinha & Another High Court of Andhra Pradesh
26-02-2010 National Projects Construction Versus Nec Engineering Pvt. Ltd. High Court of Delhi
24-02-2010 Indian Institute Of Science Versus National Building Construction Corporation Limited High Court of Delhi
17-02-2010 The Superintending Engineer, Highways Department, Chennai Circle, Guindy Versus M/s. National Asphalt Products & Construction Company, Nandanam, Chennai & Others High Court of Judicature at Madras
11-02-2010 M/S. Hindustan Construction Co. Ltd & Others Versus National Hydro Electric Power Corporation & Another High Court of Delhi
04-02-2010 National Project Construction Corporation Ltd. Versus M/S. Sharma & Associates Contractors (P) Ltd. High Court of Delhi
18-01-2010 National Campaign Committee for Central Legislation on Construction Labour Versus Union of India & Others Supreme Court of India
18-05-2009 M/s Harvinder Singh & Co. Versus National Building Construction Corporation Ltd. & Others High Court of Delhi
04-05-2009 Prem Power Construction (Pvt.) Ltd & Bholasingh Jaiprakash Construction Ltd. (Jv) Versus National Hydroelectric Power Corporation Ltd. & Another High Court of Delhi
12-01-2009 P. Varadharajan Versus The Unit Officer National Project Construction Corporation Limited & Another High Court of Judicature at Madras
11-12-2008 Prem Power Construction (Pvt.) Ltd. Versus National Hydroelectric Power Corp. Ltd. & Another High Court of Delhi
11-12-2008 J.G. Engineers (P) Ltd. Versus National Building Construction High Court of Delhi
28-11-2008 M/s. IRCON International Ltd. Versus M/s. National Building Construction Corporation Limited High Court of Delhi
15-10-2008 R. S. Avtar Singh Versus National Projects Construction Corpn. Ltd. High Court of Delhi
17-09-2008 M/s. National Projects Construction Corporation Ltd. Versus The State of Tamil Nadu Represented by its Secretary Highways Department & Others High Court of Judicature at Madras
20-08-2008 Sharma Enterprises Versus National Building Construction Corporation Ltd & Another High Court of Delhi
24-07-2008 M/s. National Projects Construction Corpn. Ltd. Versus M/s. Sadhu Singh & Company Supreme Court of India
26-05-2008 National Projects Construction Corporation Ltd. Versus Royal Constuction Company Pvt. Ltd. High Court of Delhi
01-04-2008 Kamala Construction Company Versus National Highway Authority Of India High Court of Delhi
07-09-2007 Jagdish Kumar Versus National Building Construction Corporation & Another High Court of Delhi
29-08-2007 J & S Construction Versus National Small Industries Corporation Limited High Court of Delhi
21-08-2007 You One Maharia - JV Thr. You One Eng.& Construction Co. Ltd. & Another Versus National Highways Authority of India Supreme Court of India
13-07-2007 NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED VERSUS CHIEF ADMINISTRATIVE OFFICER, SOUTH CENTRAL RAILWAY, SECUNDERABAD High Court of Andhra Pradesh
07-02-2007 Tata Construction and Projects Ltd. (in Liquidation) and National Aluminium Co. Ltd Versus Official Liquidator High Court of Judicature at Calcutta
09-01-2007 National Building Construction Corpn.Ltd. Versus State of Haryana In the High Court of Punjab and Haryana at Chandigarh
27-11-2006 National Building Construction Corporation Ltd. Versus New Delhi Municipal Council & Another High Court of Delhi



Directors
DIN Name Since
00672612 RAFAT ILYAS 13-02-2007
00672317 MOHAMMAD ILYAS KHAN 13-02-2007

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