Some PAST Judgements / Case Laws similar to NATH PRIVATE LIMITED
Last Checked Past / Closed Litigation On 22-01-2021 00:31
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11-01-2021 |
Amar Nath Sah Versus Union of India, through the Secretary, Ministry of Defence & Others |
High Court of Judicature at Calcutta |
08-01-2021 |
Haripada Malik & Another Versus Birendra Nath Malik & Others |
High Court of Judicature at Calcutta |
14-12-2020 |
Amar Nath Chaubey Versus Union of India & Others |
Supreme Court of India |
09-12-2020 |
M/s. Nirmal Cabs, Rep. by its Proprietor, Nirmal Nath & Others Versus The Chief General Manager, In-charge Materials Management Division: Cauvery Asset Oil & Natural Gas Commission Limited, Karaikal & Another |
High Court of Judicature at Madras |
04-12-2020 |
Rabindra Nath Kakar & Others Versus Union of India Ministry of Environment & Forest, through the Government Pleader, High Court, Mumbai & Others |
High Court of Judicature at Bombay |
01-12-2020 |
Fauzdar Motors Through Its Manager, Panna Naka, Satna, Satna (M.P.) Versus Lok Nath Kushwaha & Others |
National Consumer Disputes Redressal Commission NCDRC |
25-11-2020 |
Trailokya Nath Das Assistant Teacher, Chenga H.S. School, Assam Versus State of Assam Rep. By The Commissioner And Secretary to the Govt. of Assam, Education (Secondary) Deptt. Dispur, Guwahati & Others |
High Court of Gauhati |
19-11-2020 |
Shiv Nath & Another Versus United India Insurance Co. Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
15-10-2020 |
In The Matter of The Goods of Late Km. Priti Lata Mukherjee Versus Shailendra Nath Mukherjee & Others |
High Court of Judicature at Allahabad |
26-08-2020 |
Davinder Nath Sethi & Another Versus M/s. Purearth Infrastructure Limited, New Delhi |
National Consumer Disputes Redressal Commission NCDRC |
25-08-2020 |
Dewan Izzat Rai Nanda Thru Lr's Versus Dewan Iqbal Nath Thru Lr's & Others |
High Court of Delhi |
30-07-2020 |
Som Nath Bhatt Versus Central Provident Fund Commissioner, New Delhi & Another |
National Consumer Disputes Redressal Commission NCDRC |
30-07-2020 |
Som Nath Bhatt Versus Central Provident Fund Commissioner, New Delhi & Another |
National Consumer Disputes Redressal Commission NCDRC |
16-07-2020 |
Satendra Nath Biswas Versus State of Chhattisgarh Through The Secretary, Department of Urban, Administration, Chhattisgarh & Others |
High Court of Chhattisgarh |
16-07-2020 |
Kamlesh Devi & Others Versus Bhola Nath & Others |
High Court of Jammu and Kashmir |
15-06-2020 |
Aditya Nath Jha Versus Union of India & Others |
Supreme Court of India |
11-06-2020 |
State of HP Versus Dina Nath (Since Deceased) & Another |
High Court of Himachal Pradesh |
08-06-2020 |
Sebak Nath & Others Versus State of Tripura |
High Court of Tripura |
06-05-2020 |
Triloki Nath Singh Versus Anirudh Singh(D) Thr. Lrs & Others |
Supreme Court of India |
28-04-2020 |
Sambhu Nath & Others Versus State of U.P. |
High Court of Judicature at Allahabad |
27-04-2020 |
Mohd. Burhan Versus Triloki Nath Nirmal |
High Court of Delhi |
11-03-2020 |
Union of India & Others Versus Uma Nath Rai |
High Court of Meghalaya |
05-03-2020 |
Saurendra Nath Sen Versus M/s. Ranjan Nirman Pvt. Ltd. & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
03-03-2020 |
Debashish Nath Versus The State of Tripura, Represented by the Secretary-cum-Commissioner, Department of Information and Cultural Affairs, Government of Tripura & Others |
High Court of Tripura |
18-02-2020 |
Shakti Nath & Others V/S Alpha Tiger Cyprus Investment No.3 Ltd. And Others |
Supreme Court of India |
14-02-2020 |
Subhash @ Subash Deb Nath Versus On Death of Bishnupada Saha His Legal Heirs - Archana Saha & Others |
High Court of Gauhati |
10-02-2020 |
Axis Bank V/S Shyambeer Nath Tiwari and Others. |
Debts Recovery Tribunal Delhi |
07-02-2020 |
Union of India & Another Versus Deepak Niranjan Nath Pandit |
Supreme Court of India |
07-02-2020 |
Paras Nath Singh Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
06-02-2020 |
Krishan Kumar Versus Krishna Nath & Others |
Supreme Court of India |
23-01-2020 |
Governing Body Swami Shraddhanand College Versus Amar Nath Jha & Another |
Supreme Court of India |
07-01-2020 |
Kamal Nath, Accountant, Divisional Office Tezpur, Sonitpur Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Communication & IT Department of Posts, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
07-01-2020 |
Biswanath Pal Versus Sankar Nath Pal & Others |
High Court of Judicature at Calcutta |
06-01-2020 |
Surinder Nath Kesar Versus Board of School Education & Others |
Supreme Court of India |
03-01-2020 |
Prasanta Lenka Versus Birendra Nath Rana |
High Court of Orissa |
24-12-2019 |
Rabindra Nath Dam & Another Versus State of West Bengal & Another |
High Court of Judicature at Calcutta |
22-11-2019 |
Dwijendra Nath Mishra Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
14-11-2019 |
Jayanti Das Nath Versus The Union of India, Represented by the Secretary, To the Govt. of India, Ministry of Defence (D), New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
08-11-2019 |
Savrunisha & Others Versus Bhola Nath |
High Court of Judicature at Allahabad |
29-09-2019 |
Jonali Nath Versus The Union of India, Represented by the Secretary, Ministry of Railway, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
24-09-2019 |
Dina Nath (D ) By Lrs. & Another Versus Subhash Chand Saini & Others |
Supreme Court of India |
23-09-2019 |
M/s. Bishamber Dass Pran Nath & Another Versus Madhu Kapoor & Another |
High Court of Delhi |
20-09-2019 |
Gouri Saha Versus Amarendra Nath Das & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
16-09-2019 |
National Insurance Company Ltd. Versus Shambhu Nath Upadhyay |
National Consumer Disputes Redressal Commission NCDRC |
28-08-2019 |
Paras Nath & Others Versus Addl. Dist. Judge A. Nagar & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
28-08-2019 |
Alok Nath Chandra Versus State Bank of India & Others |
High Court of Judicature at Calcutta |
20-08-2019 |
Goa State Cooperative Bank Ltd. Versus Krishna Nath A. (Dead) Through Lrs. & Others |
Supreme Court of India |
19-08-2019 |
Ayodhya Faizabad Development Authority Through Its Vice Chairman, Faizabad Uttar Pradesh Versus Nath Bux Singh |
National Consumer Disputes Redressal Commission NCDRC |
16-08-2019 |
Sambhu Nath Dan Versus Kanak Kumar Kundu @ Provat Kumar Kundu |
High Court of Judicature at Calcutta |
14-08-2019 |
M/s. Nath Seeds Ltd. Versus Regional Director E.S.I. Corporation |
Supreme Court of India |
25-07-2019 |
State Bank of India & Others Versus Atindra Nath Bhattacharyya & Another |
Supreme Court of India |
22-07-2019 |
Kawsik Nath Versus The State of Tripura & Others |
High Court of Tripura |
16-07-2019 |
Gouri Saha Versus Amarendra Nath Das & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
15-07-2019 |
Ganesh @ Lachman Shaw Versus Versus Amar Nath Shaw |
High Court of Judicature at Calcutta |
08-07-2019 |
Raj Kumar & Another Versus Som Nath |
High Court of Himachal Pradesh |
18-06-2019 |
Komal Prasad Shukla & Others Versus Raj Nath Yadav & Others |
High Court of Chhattisgarh |
14-06-2019 |
Amar Nath Versus Bhagat Chand |
High Court of Himachal Pradesh |
14-06-2019 |
Narendra Nath Mishra & Others Versus Binod Kumar & Another |
National Consumer Disputes Redressal Commission NCDRC |
31-05-2019 |
Ram Nath & Others Versus State of U.P. |
High Court of Judicature at Allahabad |
31-05-2019 |
Pranay Nath Versus State of Tripura |
High Court of Tripura |
22-05-2019 |
Amarendra Nath Tewary Versus Basana Lohar (Midya) |
High Court of Judicature at Calcutta |
09-05-2019 |
Lakshya Nath Sonowal & Others Versus Union of India, Represented by the Secretary to the Government of India, Ministry of Finance, Department of Revenue, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
08-05-2019 |
Sambhu Nath Patra Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
08-05-2019 |
Rabindra Nath Mishra Versus The State of Bihar through its Principal Secretary, Department of Cooperative & Others |
High Court of Judicature at Patna |
06-05-2019 |
Ratan Deb Nath Versus The Union of India, Represented by the Comptroller & Auditor General of India, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
01-05-2019 |
Triloki Nath Chaudhary Versus Shri Hari Overseas (P) Ltd. |
High Court of Delhi |
30-04-2019 |
Dew Nath Tiwari & Others Versus Union of India & Others |
High Court of Judicature at Calcutta |
25-04-2019 |
United India Insurance Company Ltd. & Others Versus Satender Nath Jha & Others |
High Court of Punjab and Haryana |
22-04-2019 |
P. No. 488714, Shambhu Nath, Washerman, Office of the Commandant & Others Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Defence, New delhi & Another |
Central Administrative Tribunal Guwahati Bench Guwahati |
17-04-2019 |
Sri Jitendra Nath Barman & Others Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
09-04-2019 |
Hema Kanta Deka & Others Versus Hemendra Nath Deka & Others |
High Court of Gauhati |
05-04-2019 |
Mukunda Nath Versus State of Assam & Others |
High Court of Gauhati |
04-04-2019 |
Atul Chandra Das (D) Through Lrs. Versus Rabindra Nath Bhattacharya (D) Thr. Lrs. & Others |
Supreme Court of India |
29-03-2019 |
Kashi Nath Singh Versus State of Bihar |
High Court of Judicature at Patna |
28-03-2019 |
Rajinder Tiwari Versus Kedar Nath (Deceased) Thr. L.Rs. & Others |
Supreme Court of India |
15-03-2019 |
Uma Nath Rai, Mowblei, Shillong Versus Union of India, Represented by the Director, Anthropological Survey of India, Government of India, Kolkata & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
08-03-2019 |
Rabha Ram Nath Versus The Union of India, Represented by the Secretary, to the Govt. of India, Ministry of Defence (D) & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
07-03-2019 |
Pushpendra Nath Chouhan @ Manish @ Manoj @ Pappu Baba & Another Versus State of Chhattisgarh |
High Court of Chhattisgarh |
28-02-2019 |
State of Himachal Pradesh Versus Dina Nath Sharma |
High Court of Himachal Pradesh |
22-02-2019 |
Sukumar Nath Jha Versus Yogada Satsang Mahavidyalaya, Ranchi |
High Court of Jharkhand |
19-02-2019 |
Nripen Chandra Nath Versus The Union of India, Represented by the Secretary to The Government of India, Department of Post, Ministry of Communication, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
15-02-2019 |
Hiran Kr. Nath & Others Versus Rafiqul Islam & Others |
High Court of Gauhati |
14-02-2019 |
Ratan Deb Nath Versus The Union of India, Represented by the Comptroller & Auditor General of India, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
14-02-2019 |
Debashis Nath & Others Versus G M N Construction & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
08-02-2019 |
Bhupen Nath Versus The Union of India, Represented by the Secretary, Ministry of Defence, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
06-02-2019 |
United India Insurance Company Ltd. Versus Ram Nath Singh & Another |
High Court of Judicature at Allahabad |
04-02-2019 |
Dhian Nath Kapur Versus Pran Nath Kapur |
High Court of Delhi |
04-02-2019 |
Dhian Nath Kapur Versus Pran Nath Kapur |
High Court of Delhi |
04-02-2019 |
Vishwa Nath Gupta Versus Principal Commissioner of Income Tax Central & Another |
Supreme Court of India |
01-02-2019 |
Badri Nath Peer & Others Versus Simi Peer |
High Court of Jammu and Kashmir |
28-01-2019 |
Tarak Nath Datta & Others Versus Krishna Chandra Mondal & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
22-01-2019 |
Sailendra Nath Sarma Versus The State of Assam & Others |
High Court of Gauhati |
21-01-2019 |
Ratan Nath Versus State of Rajasthan, Through PP |
High Court of Rajasthan Jodhpur Bench |
09-01-2019 |
Ravindra Nath Bhargav Versus State of U.P. |
High Court of Judicature at Allahabad |
07-01-2019 |
Biswanath Pal Versus Sankar Nath Pal & Others |
High Court of Judicature at Calcutta |
04-01-2019 |
Shambhu Nath Singh Versus East Central Railway |
National Consumer Disputes Redressal Commission NCDRC |
15-12-2018 |
Harendra Nath Sarma Versus The State of Assam & Others |
High Court of Gauhati |
14-12-2018 |
Nitumani Nath Versus The Union of India, Represented by the Secretary to the Govt. of India, Ministry of Communications, Department of Posts, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
13-12-2018 |
Amar Nath Chowdhary Versus Dewan Izzat Rai Nanda (Deceased) Through Legal Heirs & Others |
High Court of Delhi |
13-12-2018 |
Ganesh Chandra Nath Versus Arnab Hazarika & Another |
High Court of Gauhati |