NARNOLIA SECURITIES LIMITED

Activity: Finance in West Bengal.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
2 Available. Click Here.
PAN No
AABCN6712C
CIN
U67120WB1997PLC096496
ROC
RoC-Kolkata
Incorporation Date
01-05-1997
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
096496
Registration Date
01-05-1997
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 1900,00,000
Paid Up Capital
Rs. 1879,79,700



Contact Information

E-Mail Address
roc@narnolia.com
Registered Address
201, 2nd Floor, Marble Arch 236B A.J.C Bose Road Kolkata Kolkata WB 700020 IN







Some PAST Judgements / Case Laws similar to NARNOLIA SECURITIES LIMITED

Last Checked Past / Closed Litigation On 22-03-2023 04:52
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for NARNOLIA SECURITIES LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for NARNOLIA SECURITIES LIMITED

JHARKHAND 20AABCN6712C1Z7  
WEST BENGAL 19AABCN6712C1ZQ  



Directors

DIN Name Since
00601200 KRISHNANAND NARNOLIA 01-05-1997
07818141 MAHABIR PRASAD 14-06-2017
02815329 KAMAL KUMAR GOENKA 01-03-2017
02908774 SANJAY KUMAR SINHA 12-10-2009
AAPPH7619R PANKAJ HARLALKA 12-06-2019
00119488 RAJENDRA PRASAD RITOLIA 14-07-2015
07703443 VIKRAM VILAS WADEKAR 10-01-2017
00272479 ANAND HARIKISHAN GARODIA 01-04-2016
00601165 SHAILENDRA KUMAR 30-11-2001

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