DIN: 00221519

NARESH KUMAR JAIN

Companies Associated
CIN Company Name Status
U70100WB2007PLC120053 QUALITY MAINTENANCE VENTURE LIMITED Active
U70109WB2011PTC169983 SANMATI ENCLAVE PRIVATE LIMITED Active
U51109WB1982PLC034623 LIKHAMI COMMERCIAL CO. LTD Amalgamated
U51109WB1983PLC036021 CHOICEST ENTERPRISES LTD Active
U45209WB1993PLC060444 BENGAL AMBUJA HOUSING DEVELOPMENT LTD. Active
U85110WB2007PLC113081 NEOTIA HEALTHCARE INITIATIVE LIMITED Active
U70109WB2011PLC171075 S.E. BUILDERS & REALTORS LIMITED Active
U01122RJ2013PTC043493 GUNAWATA AGROFARMS AND RESORTS PRIVATE LIMITED Active
U52110WB2006PTC110939 SWARNBHADRA RETAIL PRIVATE LIMITED Active
U55101WB2009PLC133507 BAHDL HOSPITALITY LIMITED Active
U74140WB2009PTC134549 LEMON GRASS ADVISORS PRIVATE LIMITED Active
U55101WB1988PLC044475 G G L HOTEL AND RESORT COMPANY LIMITED Active
U74140WB1987PTC043404 ASHIKA COMMERCIAL PVT LTD Active
U51909WB1994PTC065654 BHADRA COMMERCE PVT.LTD. Active
U01100WB2018PTC227555 CHAMPDANY GOLDEN FIBRES PRIVATE LIMITED Active
U29309WB2018PTC226908 BHOTIKA ENTERPRISES PRIVATE LIMITED Active
U93000WB2011PTC169966 SANMATI FINANCIAL CONSULTANTS PRIVATE LIMITED Active
U45201WB1999PLC090060 BENGAL AMBUJA METRO DEVELOPMENT LIMITED Active


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