Some PAST Judgements / Case Laws similar to NARESH (INDIA) PRIVATE LIMITED
Last Checked Past / Closed Litigation On 21-12-2020 00:22
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12-11-2020 |
ADJ Utility Apps Private Limited, Represented by its Director & Chief Executive Officer Ravish Naresh & Another Versus Sumit Rajendra Shaha & Others |
High Court of Karnataka |
02-11-2020 |
Renuka Dey & Others Versus Naresh Chandra Gope (D) Thr. Lrs. & Another |
Supreme Court of India |
12-10-2020 |
Naresh Kumar Sinha, Company Secretary, M/s Oil And Natural Gas Corporation Limited, Jeevan Bharti, New Delhi & Others Versus Union of India Rep. By The Labour Enforcement Officer Central Tripura West & Another |
High Court of Gauhati |
14-09-2020 |
Naresh Kumar Rai Versus State of Sikkim, Through Chief Secretary, Government of Sikkim, Gangtok & Another |
High Court of Sikkim |
30-05-2020 |
Naresh Tyagi Versus State of NCT of Delhi |
High Court of Delhi |
27-05-2020 |
Naresh Kumar Versus Charanpreet Kaur @ Priti & Others |
High Court of Punjab and Haryana |
24-04-2020 |
Naresh Kumar Versus Director of Education & Another |
High Court of Delhi |
18-02-2020 |
Naresh Rawat Versus State of M.P. |
High Court of Madhya Pradesh Bench at Gwailor |
17-02-2020 |
Naresh Kumar Arora & Another Versus Nitin Garg |
High Court of Delhi |
13-01-2020 |
Naresh Kumar Nasa Versus State of Haryana |
High Court of Punjab and Haryana |
09-01-2020 |
Naresh Versus State |
High Court of Delhi |
08-01-2020 |
Naresh Sao Versus State of Jharkhand |
High Court of Jharkhand |
06-01-2020 |
Naresh @ Pappu Pager Versus State |
High Court of Delhi |
03-01-2020 |
D. Lakshmi & Others Versus R. Naresh Kumar |
High Court of Judicature at Madras |
11-12-2019 |
Sunil Bharti Mittal & Others Versus N. Naresh Kumar & Another |
High Court of Karnataka |
19-11-2019 |
Naresh & Others Versus Hemant & Others |
Supreme Court of India |
11-11-2019 |
Pangi Naresh & Another Versus The State of Karnataka |
High Court of Karnataka Circuit Bench At Dharwad |
24-10-2019 |
Dr. Murali Krishnan, Proprietor, Sri Anjaneya Enterprises, Chennai Versus M/s. Glider Pharma Distributors Pvt. Ltd. Presently known as National Medicines Pvt. Ltd., Rep. by its Managing Director, Naresh Kumar, Chennai & Others |
High Court of Judicature at Madras |
23-10-2019 |
K. Naresh Versus The Presiding Officer, Central Govt. Industrial Tribunal-cum- Labour Court, Chennai & Another |
High Court of Judicature at Madras |
17-10-2019 |
Naresh Kumar & Others Versus Govt. of NCT of Delhi |
Supreme Court of India |
17-10-2019 |
Naresh Kumar & Others Versus Govt. of Nct of Delhi |
High Court of Delhi |
16-10-2019 |
Sajeev Govindan, Proprietor – Royal Cafe, Rep. by Power of Attorney, Naresh Desingh Versus The District Collector, Ex-Officio President, Nilgiris & Others |
High Court of Judicature at Madras |
11-09-2019 |
Chetana Nuthalapati Versus Naresh Kantheti |
High Court of Andhra Pradesh |
30-08-2019 |
Naresh & Another Versus Deepak Singh & Others |
High Court of Punjab and Haryana |
26-08-2019 |
Naresh Bansal Versus State (GNCTD) & Others |
High Court of Delhi |
16-07-2019 |
Naresh Pal Singh Versus Naresh Pal Singh |
High Court of Judicature at Allahabad |
28-06-2019 |
State of Himachal Pradesh Versus Naresh Kumar |
High Court of Himachal Pradesh |
29-05-2019 |
State Versus Naresh Kumar & Others |
High Court of Delhi |
27-05-2019 |
Naresh Kumar Yadav Versus State of Rajasthan, Thr. Home Secretary, Govt. Secretariat, Jaipur & Others |
High Court of Rajasthan |
17-05-2019 |
Naresh Kumar Sinha Versus The State of Bihar & Others |
High Court of Judicature at Patna |
03-05-2019 |
Harjeet Chandok @ Harjeet Singh Chandok & Others Versus Naresh |
High Court of Karnataka |
26-04-2019 |
Naresh Chandra Howly Versus W.B.B.S.E. & Others |
High Court of Judicature at Calcutta |
22-04-2019 |
Naresh Chandra Bhardwaj Versus Bank of India & Others |
Supreme Court of India |
12-04-2019 |
Ramavatar Sahu Versus Naresh Kumar Sahu |
National Consumer Disputes Redressal Commission NCDRC |
27-03-2019 |
Naresh Kumar @ S. Naresh @ Nari Versus State of Karnataka, by K.R. Puram Police Station, Represented by Special Public Prosecutor |
High Court of Karnataka |
27-03-2019 |
M/s Balchand Udairam Versus Shri Naresh Subba & Others |
High Court of Sikkim |
26-03-2019 |
Anuradha Baliga Versus Mangalpady Naresh Shenoy & Another |
High Court of Karnataka |
26-03-2019 |
Naresh Mehta & Another Versus Manohar Infrastructure & Constructions Pvt. Ltd. & Others |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
15-03-2019 |
Sushil Goel Versus Naresh Kumar & Others |
High Court of Delhi |
13-03-2019 |
Naresh Kumar & Others Versus State of Rajasthan & Others |
High Court of Rajasthan Jaipur Bench |
01-03-2019 |
State Versus Naresh Kumar Parwakar |
High Court of Jammu and Kashmir |
28-02-2019 |
Naresh Jamatia @ Afulu Versus State of Tripura |
High Court of Tripura |
12-02-2019 |
Aligarh Muslim University Versus Naresh Agarwal & Others |
Supreme Court of India |
05-02-2019 |
Bihar State Beverages Corporation Ltd. & Others Versus Naresh Kumar Mishra & Others |
Supreme Court of India |
05-02-2019 |
Naresh Kumar & Another Versus Rinku |
High Court of Delhi |
23-01-2019 |
Naresh @ Tinaji Sardarsinh Thakor Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
16-01-2019 |
Naresh Singh Versus State of Bihar (Now Jharkhand) |
High Court of Jharkhand |
03-01-2019 |
Naresh Kr. Sharma Versus The Union of India, Rep. by the Secretary to the Government of India, Ministry of Communication & IT, Department of Posts, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
26-12-2018 |
Naresh Kumar Versus Om Prakash Rakta |
High Court of Himachal Pradesh |
21-12-2018 |
United India Insurance Company Ltd Versus Naresh Kumar & Others |
National Consumer Disputes Redressal Commission NCDRC |
29-11-2018 |
Naresh Samadhan Bhange Versus The State of Maharashtra |
In the High Court of Bombay at Nagpur |
22-11-2018 |
Naresh Sharma Versus Union of India through Secretary to Government of India, Ministry of Defence, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
12-10-2018 |
Naresh Gupta Versus State of NCT of Delhi & Others |
High Court of Delhi |
11-09-2018 |
Naresh Gopi Versus The Commissioner, Corporation of Chennai Rippon Building, Chennai & Others |
High Court of Judicature at Madras |
04-09-2018 |
Naresh Kumar & Others Versus Meenu Sharma |
High Court of Jammu and Kashmir |
23-08-2018 |
Guptan Devi & Others Versus Naresh Kumar Sud |
High Court of Himachal Pradesh |
06-08-2018 |
Mohd. Ibrahim Versus Naresh Kumar |
High Court of Delhi |
03-08-2018 |
Bindia Kriplani & Others Versus Naresh Nathulal Pal & Others |
High Court of Judicature at Bombay |
03-08-2018 |
State of J&K Versus Naresh Kumar |
High Court of Jammu and Kashmir |
02-08-2018 |
Naresh Nath Mookerjee Shipping Versus ITO(Tds), Ward - 58(4), Kolkata |
Income Tax Appellate Tribunal Kolkata |
20-07-2018 |
Mamta Versus Naresh Kumar Dhingra |
High Court of Punjab and Haryana |
12-07-2018 |
Manish Naresh Thakur Versus The State of Maharashtra |
High Court of Judicature at Bombay |
09-07-2018 |
Naresh Kumar Versus State of Haryana & Another |
High Court of Punjab and Haryana |
05-07-2018 |
Naresh & Others Versus State |
High Court of Delhi |
03-07-2018 |
United India Insurance Company Limited Versus Naresh Kumar |
Haryana State Consumer Disputes Redressal Commission Panchkula |
29-05-2018 |
Naresh Kumar Versus State (Govt of NCT of Delhi) |
High Court of Delhi |
04-05-2018 |
Priti Versus Naresh Kumar Gandhi |
High Court of Rajasthan Jodhpur Bench |
02-05-2018 |
Naresh Verma Versus Ashok Chander Kalra & Others |
High Court of Delhi |
25-04-2018 |
Ram Naresh & Others Versus State of U.P. |
High Court of Judicature at Allahabad |
23-04-2018 |
Gajanan B. Hemke Versus Naresh Shyamrao Sarve & Another |
In the High Court of Bombay at Nagpur |
16-04-2018 |
Naresh Kumar Versus Rajnish Khandelwal & Others |
Uttarakhand State Consumer Disputes Redressal Commission Dehradun |
16-04-2018 |
Naresh Gope @ Naresh Yadav & Others Versus The State of Bihar |
High Court of Judicature at Patna |
12-04-2018 |
Naresh Kumari & Another Versus State Bank of Patiala |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
05-04-2018 |
Shital Prashad Kalra Versus Naresh Bahadur & Others |
High Court of Delhi |
26-03-2018 |
Bajaj Allianz General Insurance Company Limited Versus Naresh Debnath |
High Court of Tripura |
22-03-2018 |
Naresh Ram Versus State of Bihar |
High Court of Judicature at Patna |
20-03-2018 |
Mahindra & Mahindra Showroom at Sangareddy(Automative Manufacturers Pvt Ltd.,) Opp: New Collectrate, District Medak Rep. by its Vice President & Another Versus Chakali Naresh |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
15-03-2018 |
Naresh Chandra Gupta Versus The Collector & Others |
High Court of Judicature at Allahabad |
05-03-2018 |
Goa Optolab P. Ltd. Versus Naresh Gupta |
High Court of Delhi |
23-02-2018 |
Rajni & Another Versus Naresh Kumar Gurjar & Another |
High Court of Rajasthan Jaipur Bench |
15-02-2018 |
Naresh Versus State of Madhya Pradesh |
Supreme Court of India |
09-02-2018 |
Naresh Kumar Versus State |
High Court of Delhi |
05-02-2018 |
Naresh Kumar Versus State of Punjab & Another |
High Court of Punjab and Haryana |
10-01-2018 |
Hiken Naresh Shah Versus The Board of Control for Cricket in India a Society |
High Court of Judicature at Bombay |
05-01-2018 |
Ramesh Versus Naresh Sadashiv Gavas & Another |
High Court of Karnataka Circuit Bench At Dharwad |
22-12-2017 |
Ram Naresh Singh Versus State of U.P. Thru Prin.Secy.Urban Development Deptt. Lko.& Others |
High Court Of Judicature At Allahabad Lucknow Bench |
20-12-2017 |
Naresh Kumar Versus Ishwar Singh & Others |
High Court of Punjab and Haryana |
18-12-2017 |
Chhotey Lal & Others Versus Ram Naresh Singh & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
12-12-2017 |
MMTC Ltd., Rep. By its Deputy General Manager S.K. Srinivasan Versus Shiv Sahal & Sons, Represented by its Proprietor Naresh Prasad Agarwal & Others |
High Court of Judicature at Madras |
05-12-2017 |
Naresh Kumar Versus Sompal Singh |
High Court of Punjab and Haryana |
16-11-2017 |
Naresh Chaubey Versus Central Bureau of Investigation Through Gyanendra PD Singh |
Supreme Court of India |
30-10-2017 |
Sander Geophysics Limited, Rep. by its Authorised Signatory, Naresh Agarwal (Adult) Versus The Deputy Director General & HOD Remote Sensing & Aerial Surveys Geological Survey of India, Bengaluru & Another |
High Court of Karnataka |
25-10-2017 |
Naresh Chandra Bhardwaj Versus Bank of India & Others |
High Court of Judicature at Allahabad |
13-10-2017 |
Naresh Borana V/S Commissioner of Central Excise, Customs and Service Tax-SURAT-1 |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad |
20-09-2017 |
Ram Naresh Jaiswal & Others Versus State of M.P. |
High Court of Madhya Pradesh |
01-09-2017 |
Naresh Wamanrao Raut & Others Versus State of Maharashtra & Another |
In the High Court of Bombay at Nagpur |
21-08-2017 |
Oriental Insurance Co. Ltd. Versus Naresh Kumar |
High Court of Madhya Pradesh |
08-08-2017 |
Naresh Bahadur & Another Versus State of U.P. & Another |
High Court of Judicature at Allahabad |
27-07-2017 |
Naresh Kumar Alias Nitu Versus State of Himachal Pradesh |
Supreme Court of India |
25-07-2017 |
Naresh Wasudeo Khanzode Versus Commandant, Central Reserve Police Force & Others |
In the High Court of Bombay at Nagpur |