Some PAST Judgements / Case Laws similar to NARENDRA AND COMPANY PRIVATE LIMITED
Last Checked Past / Closed Litigation On 16-01-2021 18:36
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24-11-2020 |
Tej Bahadur Versus Narendra Modi |
Supreme Court of India |
19-08-2020 |
Narendra Bhikabhai Vyas Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
04-08-2020 |
Birla Sun Life Insurance Co. Ltd. & Now Known As Aditiya Birla Sun Life Insurance Co. Ltd.), Maharashtra & Another Versus Narendra Pundlik Ramteke |
National Consumer Disputes Redressal Commission NCDRC |
23-06-2020 |
Bharat Sanchar Nigam Ltd., Through The General Manager & Another Versus Narendra Kumar Sharma |
National Consumer Disputes Redressal Commission NCDRC |
18-06-2020 |
Chanchali Narendra Versus Continental Hospitals & Others |
National Consumer Disputes Redressal Commission NCDRC |
09-03-2020 |
Narendra Hirawat & Co. Versus Sholay Media Entertainment Pvt. Ltd. & Others |
High Court of Judicature at Bombay |
21-02-2020 |
Dr. Narendra Sethia & Another V/S Dr. Bimal Kumar Bandopadhyay & Others |
High Court of Judicature at Calcutta |
14-02-2020 |
Narendra Dejoo Shetty Versus Saumyalata Shyama Shetty Indian Inhabitant & Another |
High Court of Judicature at Bombay |
07-02-2020 |
Narendra Versus Balbirsingh |
In the High Court of Bombay at Nagpur |
06-02-2020 |
Narendra @ Tufan Singh Versus State of Madhya Pradesh |
High Court of Madhya Pradesh Bench at Indore |
05-02-2020 |
Chandra Shekhar Dubey & Others Versus Narendra & Others |
High Court of Madhya Pradesh Bench at Gwailor |
29-01-2020 |
Satyen Narendra Bajaj Versus PayU Payments Private Limited & Others |
Competition Commission of India |
15-01-2020 |
Union of India Versus Narendra Ratanchand Jain & Another |
High Court of Judicature at Bombay |
09-01-2020 |
Narendra @ Chotya Mahadev Balkawade Versus The Commissioner of Police Pune City & Others |
High Court of Judicature at Bombay |
08-01-2020 |
Charanjeet Chanderpal Versus Dharini Narendra Nagda & Others |
High Court of Judicature at Bombay |
20-12-2019 |
R. Ashmita Versus Narendra Prasad Jaiswal & Others |
High Court of for the State of Telangana |
09-12-2019 |
Narendra Kumar Tripathi Versus Karuna Auddy & Others |
Supreme Court of India |
29-11-2019 |
Narendra & Another Versus State Bank of India, Zonal Office, Region-II & Another |
In the High Court of Bombay at Nagpur |
08-08-2019 |
Air India Ltd. Versus Narendra Jangid |
Rajasthan State Consumer Disputes Redressal Commission Jaipur |
31-07-2019 |
Narendra Kumar Mittal & Others Versus M/s. Nupur Housing Development Pvt. Ltd. & Another |
Supreme Court of India |
15-07-2019 |
Narendra Kumar Verma Versus State of Uttarakhand & Others |
High Court of Uttarakhand |
21-06-2019 |
M.P. Poorv Kshetra Vidhyut Vitran Company Ltd. Versus Narendra Prakash Awasthi |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
14-06-2019 |
Narendra Nath Mishra & Others Versus Binod Kumar & Another |
National Consumer Disputes Redressal Commission NCDRC |
30-05-2019 |
Bablu @ Narendra Singh Versus State of U.P. |
High Court of Judicature at Allahabad |
21-05-2019 |
Narendra Kumar Surana Versus State of West Bengal & Another |
High Court of Judicature at Calcutta |
14-05-2019 |
Narendra Singh Versus Anil Kumar & Others |
High Court of Uttarakhand |
10-05-2019 |
Narendra Pal Singh Versus Sky Rock City Welfare Society (Regd.), Site Office Behind Chandigarh Group of Colleges & Another |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
03-05-2019 |
Narendra Harilal Jethwa Versus Shir Bholadasji Mandir & Others |
High Court of Judicature at Bombay |
30-04-2019 |
Narendra Kumar Versus Chairman & Managing Director, Syndicate Bank & Others |
Supreme Court of India |
23-04-2019 |
Narendra Kumar @ Narendra Versus Pushtikar Bhashmeshwar Mahadev Mandir Sewa Sadan Trust, Jodhpur & Others |
High Court of Rajasthan Jodhpur Bench |
03-04-2019 |
Narendra Kumar & Others Versus State Of Rajasthan & Others |
High Court of Rajasthan |
01-04-2019 |
Narendra Kumar Dhoot Versus M/s. Premier Ltd. & Others |
National Company Law Appellate Tribunal |
01-04-2019 |
Narendra Kumar Dhoot V/S Premier Ltd. and Others. |
NATIONAL COMPANY LAW APPELLATE TRIBUNAL (NEW DELHI) |
28-03-2019 |
Dr. Narendra Purushottam Ingole Versus The Hon'ble State Minister, Village Development Department & Others |
In the High Court of Bombay at Nagpur |
15-03-2019 |
Narendra Janardan Mhatre & Another Versus The State of Maharashtra & Others |
High Court of Judicature at Bombay |
15-03-2019 |
Narendra Kumar Versus The State of Madhya Pradesh |
High Court of Madhya Pradesh Bench at Indore |
14-03-2019 |
Narendra Singh Rathore Versus The Union of India, Represented by the Secretary, To the Government of India, Ministry of Home Affairs, New Delhi & Another |
Central Administrative Tribunal Guwahati Bench Shillong |
18-02-2019 |
Narendra Kumar Rawal Versus State of Rajasthan |
High Court of Rajasthan |
07-02-2019 |
Narendra Kumar & Another Versus State of Chhattisgarh through District Magistrate, Korba |
High Court of Chhattisgarh |
04-02-2019 |
Narendra Kumar Srivastava Versus The State of Bihar & Others |
Supreme Court of India |
31-01-2019 |
Rajesh Shukla Versus Narendra Singh Rana & Others |
High Court of Madhya Pradesh |
21-01-2019 |
Narendra Kumar Berlia Versus Om Prakash Berlia & Others |
High Court of Judicature at Calcutta |
22-12-2018 |
Pratibha Narendra Kulkarni & Another Versus Narendra Ramkrishna Kulkarni & Another |
High Court of Judicature at Bombay |
14-12-2018 |
Narendra Kumar Sakaria Versus Assistant Commissioner of Income Tax |
High Court of Judicature at Madras |
14-12-2018 |
Manohar Lal Sharma Versus Narendra Damodardas Modi & Others |
Supreme Court of India |
07-12-2018 |
Shlokha N. Chhabria Versus Narendra A. Chhabria |
High Court of Judicature at Bombay |
19-11-2018 |
Thangela Narendra @ Chinnu Versus State of Karnataka |
Supreme Court of India |
01-11-2018 |
Narendra Singh Rajawat Versus State of Rajasthan |
High Court of Rajasthan Jaipur Bench |
05-10-2018 |
Narendra Singh Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
03-10-2018 |
Uttar Bihar Gramin Bank & Others Versus Narendra Kumar Sinha & Others |
Supreme Court of India |
25-09-2018 |
Narendra Kumar Chettri Versus Ashok Kumar Pradhan & Another |
High Court of Sikkim |
07-09-2018 |
D.Y. Patil College of Engineering Through its Registrar Narendra Suryakant Jain & Another Versus All India Council for Technical Education, Through its Member Secretary & Others |
High Court of Judicature at Bombay |
30-08-2018 |
The Ito, Ward-5(1) Versus Narendra Natwarlal Pala |
Income Tax Appellate Tribunal Rajkot |
16-08-2018 |
G. Narendra Kumar Versus G. Manjula & Others |
High Court of Karnataka |
03-08-2018 |
M/s. Novel Impex, by its Proprietor Mr.Narendra Kumar Vora Versus The Commissioner of Customs (Group-3), Chennai II Commissionerate, Chennai & Another |
High Court of Judicature at Madras |
01-08-2018 |
Narendra Kumar Tiwari & Others Versus The State of Jharkhand & Others |
Supreme Court of India |
22-06-2018 |
Narendra Dutta Rai Versus Union of India |
High Court of Judicature at Calcutta |
01-06-2018 |
Gopi Krishna Damani (Since Deceased) by His L.Rs Versus T.N. Narendra Reddy |
High Court of Karnataka |
18-05-2018 |
Narendra Dev University of Agriculture & Technology & Others Versus Bhupendra Singh Rawat & Another |
Supreme Court of India |
18-05-2018 |
Pinki @ Jaya Kanwar Versus Narendra Singh |
High Court of Rajasthan Jaipur Bench |
02-05-2018 |
Mahendra Singh Versus V.C Narendra Deo University & Another |
High Court Of Judicature At Allahabad Lucknow Bench |
07-04-2018 |
Bandu @ Narendra Motiramji Bopulkar Versus State of Maharashtra |
In the High Court of Bombay at Nagpur |
09-03-2018 |
Narendra Prasad & Others Versus Ramnath Goenka (Deceased) & Others |
High Court of Judicature at Madras |
09-03-2018 |
Narendra Singh Versus State of Uttarakhand |
High Court of Uttarakhand |
09-03-2018 |
Narendra Prasad & Others Versus Indian Express Limited & Others |
High Court of Judicature at Madras |
27-02-2018 |
Narendra Vrajlal Raval Versus State of Gujarat & Others |
High Court of Gujarat At Ahmedabad |
22-02-2018 |
Narendra Narsinhlal Shah & Another Versus State of Gujarat & Another |
High Court of Gujarat At Ahmedabad |
22-02-2018 |
Pavan Srikanth Reddy Represented by his Spa Holder Narendra Babu Versus The State of Karnataka, Rep. By Its Principal Secretary & Others |
High Court of Karnataka |
09-02-2018 |
Gilbert John Mendonca Versus Narendra Lalchandji Mehta & Others |
High Court of Judicature at Bombay |
25-01-2018 |
Maheshwari W/o Narendra Sonbhadre with Ku. Prajakta D/o Narendra Sonbhadre V/S Narendra Zamusao Sonbhadre |
In the High Court of Bombay at Nagpur |
11-01-2018 |
Narendra Kumar Tyagi Versus State of U.P. through Chief Secretary & Others |
High Court of Judicature at Allahabad |
06-01-2018 |
The State of Maharashtra, Through Public Prosecutor Versus Vijaya Narendra Mohore |
In the High Court of Bombay at Aurangabad |
03-01-2018 |
Narendra Kumar Singh & Others Versus The Bihar State Food & Civil Supplies Corporation Ltd., Through its Managing Director, Patna & Others |
High Court of Judicature at Patna |
14-12-2017 |
Appaji @ Narendra Marotrao Gade C-9315 & Another Versus State of Maharashtra |
In the High Court of Bombay at Nagpur |
03-11-2017 |
M. Narendra Babu & Others Versus The State of Karnataka by Vyalikaval Police Station, Bengaluru |
High Court of Karnataka |
30-10-2017 |
United India Insurance Company Ltd., Sikar having its Regional Office at Sahara Chambers, through its Constituted Attorney Versus Narendra Kaur & Others |
High Court of Rajasthan Jaipur Bench |
26-10-2017 |
Narendra & Others Versus Ajabrao s/o Narayan Katare (D) Through LRs. |
Supreme Court of India |
26-10-2017 |
Narendra & Others Versus Ajabrao s/o Narayan Katare (D) Through LRs. |
Supreme Court of India |
11-10-2017 |
Krishna Gupta Versus Narendra Nath |
High Court of Delhi |
19-09-2017 |
Narendra & Another Versus Director of Education (Primary), Maharashtra State & Others |
In the High Court of Bombay at Aurangabad |
11-09-2017 |
Narendra & Others Versus State of Uttar Pradesh & Others |
Supreme Court of India |
01-08-2017 |
Narendra Kumar Jain Versus State of U.P. Thru Secy & Others |
High Court of Judicature at Allahabad |
17-07-2017 |
Narendra Singh Versus Bihar Legislative Council, Patna & Another |
High Court of Judicature at Patna |
04-07-2017 |
Narendra Nath Mishra Versus M/s. Vaishnavi Architecht & Engg. Pvt. Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
08-06-2017 |
Dr. Narendra Soni & Others Versus The State of Haryana & Others |
Supreme Court of India |
08-06-2017 |
Dr. Narendra Soni & Others Versus The State of Haryana & Others |
Supreme Court of India |
06-06-2017 |
Narendra H. Ganediwala and Others V/S Commissioner of Central Excise, Thane-II |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
12-05-2017 |
Tvl.Madras Steels & Tubes, Rep. by its Proprietor Narendra Sakariya Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Department of Commercial Taxes & Registration Department, Chennai & Others |
High Court of Judicature at Madras |
01-05-2017 |
Commissioner of Cus., C. Ex. & S.T., Siliguri V/S Narendra Lohia |
Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata |
10-04-2017 |
Narendra Versus State of Rajasthan Through P.P. |
High Court of Rajasthan Jaipur Bench |
03-04-2017 |
A. Somasekhara Rao Versus Javvadi Narendra Babu & Others |
High Court of Judicature at Madras |
30-03-2017 |
Purushottam Narayan Singh and Others V/S Narendra Kumar Srivastava and Others. |
High Court of Patna |
02-03-2017 |
Narendra Kumar Rao Alias Parsiya Versus The State of Rajasthan |
High Court of Rajasthan Jaipur Bench |
28-02-2017 |
Narendra Plastic Private Limited & Others Versus DBS Bank Limited & Others |
High Court of Judicature at Bombay |
22-02-2017 |
Mobina Begum Versus Narendra Kumar |
High Court of Judicature at Allahabad |
24-01-2017 |
Narendra Bahadur Singh Versus State of U.P. |
High Court Of Judicature At Allahabad Lucknow Bench |
24-01-2017 |
Nehnu Ram @ Narendra Versus State of Rajasthan |
High Court of Rajasthan Jaipur Bench |
23-01-2017 |
Narendra Kumar Tiwari Versus Executive Engineers & Others |
High Court of Rajasthan Jaipur Bench |
13-01-2017 |
Narendra Kumar Sharma Versus State of Uttar Pradesh |
High Court of Judicature at Allahabad |
10-01-2017 |
Sri Narendra Debbarma Versus The State of Tripura, Represented by the Secretary to the Department of Forests & Others |
High Court of Tripura |