NAMRATHA POWER PRIVATE LIMITEDActivity: Electricity, Gas & Water companies in Orissa.Active |
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GST Number(s) 2 Available. Click Here. |
PAN No AABCN3385R |
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CIN U40109OR2001PTC017919 |
ROC RoC-Cuttack |
Incorporation Date 13-10-2001 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 017919 |
Registration Date 13-10-2001 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date 28-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 200,00,000 |
Paid Up Capital Rs. 9,84,000 |
Contact Information |
E-Mail Address srinivasaraoa@kvkenergy.com |
Registered Address PLOT NO-128 (c), PRACHI ENCLAVE CHANDRASEKARPUR BUBHANESWR Khordha OR 751016 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to NAMRATHA POWER PRIVATE LIMITEDLast Checked Past / Closed Litigation On 26-03-2023 22:05
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for NAMRATHA POWER PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for NAMRATHA POWER PRIVATE LIMITED |
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TELANGANA | 36AABCN3385R1ZS | |
TAMIL NADU | 33AABCN3385R1ZY |
Directors |
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DIN | Name | Since |
00012025 | RAVI PRASAD SATTIRAJU | 30-08-2014 |
07620594 | RAMESH SULAMANGALAM | 10-03-2018 |
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