N V HEALTH CARE PRIVATE LIMITED

Activity: Business Services in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74999MH2016PTC280079 		ROC
RoC-Mumbai 		Incorporation Date
22-04-2016
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
280079 		Registration Date
22-04-2016 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
29-09-2018
Last Balance Sheet Date
31-03-2018



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
j.b.mistry3@gmail.com
Registered Address
1st Floor, Safal Shopping Centre Nagri Nivara Parishad, Goregaon-East Mumbai Mumbai City MH 400065 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to N V HEALTH CARE PRIVATE LIMITED

Last Checked Past / Closed Litigation On 25-03-2023 15:41
06-06-2022 Priya Malay Sheth Versus VLCC Health Care Ltd. High Court of Judicature at Bombay
06-06-2022 Gallardo, An Incapacitated Person, By And Through Her Parents And Co-Guardians Vassallo Et Al. Veruss Marstiller, Secretary Of The Florida Agency For Health Care Administration Supreme Court of United States
01-02-2022 M/s. Zigitza Health Care Ltd., & Others Versus Naresh Kumar Verma & Others High Court of Madhya Pradesh Bench at Gwailor
01-02-2022 M/s. Zigitza Health Care Ltd. Versus Naresh Kumar Verma & Others High Court of Madhya Pradesh Bench at Gwailor
23-11-2021 Ranukai Critical Care Center & Multispecialty Hospital, Through its Director, Nilesh Versus The State of Maharashtra Through Secretary, Public Health Department, Mantralaya & Another In the High Court of Bombay at Aurangabad
22-11-2021 Tenzing Samchok Bhutia Versus Health Care & Family Welfare Department, Government of Sikkim, Through the Secretary, Tashiling Secretariat, Sikkim & Others High Court of Sikkim
01-04-2021 Centaur Pharmaceuticals Pvt. Ltd., Mumbai, Represented by its Directors through Rakhi Kadam, Authorised Signatory & Others Versus La Renon Health Care Pvt. Limited., Ahmedabad, Represented by its Directors & Others High Court of Judicature at Madras
16-03-2021 Health Care Medical Devices Pvt. Ltd. Versus Mp. Public Health Services Corp Ltd. & Another High Court of Madhya Pradesh Bench at Indore
16-03-2021 Health Care Medical Devices Pvt. Ltd. Versus Mp. Public Health Services Corp Ltd. & Another High Court of Madhya Pradesh Bench at Indore
09-02-2021 The Nainital Bank Ltd, Ghaziabad Versus Melar Health Care Pvt. Ltd., Delhi & Others Debts Recovery Appellate Tribunal at Allahabad
16-10-2020 C. Dakshinamurthy Versus M/S. Conybio Health Care (India) Pvt. Ltd., Chennai High Court of Judicature at Madras
27-07-2020 Cooner Institute of Health Care & Research Centre Pvt. Ltd. Versus Income Tax Officer Ward 6(3) High Court of Delhi
10-07-2020 Glaxo Smithkline Consumer Health Care Ltd. Versus P.O., Industrial Tribunal-cum-labour Court, Patiala & Others High Court of Punjab and Haryana
29-05-2020 Ziqitza Health Care Ltd. & Others Versus Rakesh Singh & Others High Court of Madhya Pradesh
29-05-2020 Ziqitza Health Care Ltd. & Others Versus Rakesh Singh & Others High Court of Madhya Pradesh
06-05-2020 Assistant Commissioner (Ct) Ltu, Kakinada & Others Versus M/s. Glaxo Smith Kline Consumer Health Care Limited Supreme Court of India
26-02-2020 Glaxo Smithkline Con. Health Care Ltd. Versus Jagjit Singh & Others Supreme Court of India
26-02-2020 Glaxo Smithkline Con. Health Care Ltd. Versus Jagjit Singh & Others Supreme Court of India
14-01-2020 Anna Louise Correia Versus VLCC Health Care Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
29-11-2019 M/s. Ziqitza Health Care Ltd. & Another Versus Sushil Kumar Dohre & Others High Court of Madhya Pradesh Bench at Gwailor
16-11-2019 M/s. Allengers Global Health Care Pvt. Ltd. Versus Rajesh Kapoor High Court of Punjab and Haryana
13-09-2019 The Bihar State Housing Board & Others Versus Radha Ballabh Health Care & Research Institute (P) Ltd. Supreme Court of India
28-08-2019 Navajeevan Health Care Kerala Ayurvedic Clinic Rep. by its Proprietor, Sajimon LPeter Versus The State of Tamil Nadu, Rep. by the Secretary, Home Department & Others High Court of Judicature at Madras
08-08-2019 NRSKL Health Care Pvt. Ltd. Versus State Bank of India & Another Debts Recovery Appellate Tribunal at Kolkata
30-07-2019 Sarla Tantia and Others. VS Nadia Health Care Private Ltd. National Company Law Tribunal Kolkata
04-07-2019 Max Healthcare Institute Ltd. Versus Sahrudya Health Care Pvt. Ltd. High Court of Delhi
04-07-2019 Max Healthcare Institute Ltd. Versus Sahrudya Health Care Pvt. Ltd. High Court of Delhi
03-05-2019 Disposafe Health & Life Care Ltd. & Others Versus Hindustan Syringes & Medical Devices Ltd. & Another High Court of Delhi
03-05-2019 Disposafe Health & Life Care Ltd. & Others Versus Hindustan Syringes & Medical Devices Ltd. & Another High Court of Delhi
08-03-2019 Laxmi Megan Speciality Health Care Private Limited Versus The State of Kerala High Court of Kerala
10-01-2019 M/s. La Renon Health Care Pvt., Ltd, Gujarat Versus Union of India, Ministry of Commerce & Industry, New Delhi & Others High Court of Judicature at Madras
15-11-2018 Bharat Sanchar Nigam Ltd. Versus Aarogyasri Health Care Trust Rep. By Its Chief Executive Officer National Consumer Disputes Redressal Commission NCDRC
07-09-2018 Mankind Pharma Ltd. Versus Ultrakind Health Care & Another High Court of Delhi
07-09-2018 Mankind Pharma Ltd. Versus Ultrakind Health Care & Another High Court of Delhi
07-09-2018 Mankind Pharma Ltd V/S Ultrakind Health Care and Others High Court of Delhi
26-07-2018 Suman Rai Versus State of Sikkim Through the Director General-cum-Secretary, Health Care, Human Service and Family Welfare Department, Government of Sikkim, Gangtok & Others High Court of Sikkim
10-07-2018 Endurance Health Care Ltd. Versus State of Rajasthan High Court of Rajasthan Jaipur Bench
26-06-2018 Cadila Health Care Pvt. Ltd. Versus Union Of India High Court of Gujarat At Ahmedabad
28-04-2018 M/s. Vasan Health Care Pvt. Ltd., Rep. by its Managing Director, Dr. A.M. Arun, Chennai Versus Assistant Commissioner of Income Tax, Chennai & Others High Court of Judicature at Madras
13-04-2018 The Commissioner of Customs, Central Excise & Service Tax, Hyderabad-III Commissionerate Versus M/s. Amrutanjan Health Care Ltd. In the High Court of Judicature at Hyderabad
12-04-2018 VIOR (International) Ltd. Versus Maxycon Health Care Private Limited High Court of Delhi
16-03-2018 M/s. Nagarjuna Health Care Centre, A Partnership Firmk, rep.by its Managing Partner, Devender Versus M/s. Employees State Insurance Corporation, rep.by its Regional Director & Another In the High Court of Judicature at Hyderabad
12-03-2018 The United India Insurance Co. Ltd. Versus Maja Health Care Division High Court of Delhi
01-03-2018 M.D. India Health Care Services, (TPA) Private Limited, Chennai & Others Versus G. Latha & Others High Court of Judicature at Madras
29-01-2018 Commissioner of Income Tax Versus M/s. Aishwarya Health Care High Court of Judicature at Patna
02-01-2018 M/s. Cee Dee Yes Health Care Services Pvt. Ltd., (formerly Cee Dee Yes Standard Towers Pvt. Ltd.) Rep. by its Managing Director Velachery, Chennai & Another Versus The Executive Engineer, Zone XIII, Greater Chennai Corporation, Adayar, Chennai & Others High Court of Judicature at Madras
28-12-2017 M/s. Nrskl Health Care Private Versus State Bank of India & Another High Court of Judicature at Calcutta
18-10-2017 Aayush NRI LEPL Health Care Pvt. Ltd. Versus Assistant Commissioner of Income-Tax Income Tax Appellate Tribunal Visakhapatnam
11-09-2017 S-10 Health Care Solutions Versus Income Tax Officer High Court of Judicature at Madras
04-09-2017 Chandan Health Care Ltd. & Others Versus Saraswati Devi High Court of Uttarakhand
04-09-2017 G. Latha & Others Versus M.D. India Health Care Services (TPA) Pvt Ltd., Represented by its Senior Manager-Operations, Chennai & Others High Court of Judicature at Madras
02-08-2017 R (on the application of Forge Care Homes Ltd & Others) Versus Cardiff & Vale University Health Board & Others United Kingdom Supreme Court
14-06-2017 The Development Commissioner, MEPZ, Special Economic Zone & HEOUs Administrative Officer Building, & Others Versus M/s. Hospira Health Care India Pvt. Ltd. High Court of Judicature at Madras
24-05-2017 Cure Way Drugs Versus Sahajanand Health Care High Court of Delhi
15-05-2017 M/s. Veritaz Health Care Ltd. Versus State of U.P. High Court of Judicature at Allahabad
30-11-2016 M/s Vasan Health Care Pvt. Ltd., No.15A, Thillai Nagar Main Road Trichy & Another Versus M/s. Kotak Mahindra Prime Ltd., represented by its Authorised Signatory High Court of Judicature at Madras
25-10-2016 Proctor & Gamble Manufacturing (Tianjin) Co Ltd & Others Versus Anchor Health And Beauty Care Pvt Ltd High Court of Delhi
25-10-2016 Proctor & Gamble Manufacturing (Tianjin) Co Ltd & Others Versus Anchor Health And Beauty Care Pvt Ltd High Court of Delhi
05-10-2016 GPT Health CARE Private Limited & Another Versus The State of West Bengal & Others High Court of Judicature at Calcutta
20-06-2016 TTK Health Care Limited Versus Mayank Pharmaceuticals High Court of Judicature at Madras
30-03-2016 M/s Hospira Health Care India Pvt Ltd, represented by the Deputy General Manager Versus Development Commissioner MEPZ Special Economic Zone & HEOUs High Court of Judicature at Madras
21-03-2016 Morbet Health Care (P) Ltd. Versus Punjab National Bank High Court of Uttarakhand
14-01-2016 Yeshashwini Co.Op. Farmers Health Care Trust Co-Operative Department, Government of Karnataka Versus D. Ramappa & Another National Consumer Disputes Redressal Commission NCDRC
22-12-2015 Anondita Health Care Versus Employees State Insurance Corp. & Others High Court of Judicature at Allahabad
03-12-2015 Subhash Chander Kakkar & Others Versus Fortis Health Care Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
19-11-2015 Colgate Palmolive Company & Another Versus Anchor Health & Beauty Care Pvt. Ltd. High Court of Delhi
18-08-2015 M. Karunakaran Versus The Manager, MD India Health Care Services (P) Limited & Others Before the Madurai Bench of Madras High Court
28-07-2015 Commissioner of Central Excise, Vapi Versus M/s. Global Health Care Products Partnership Firm & Others Supreme Court of India
16-07-2015 Reckitt Benckiser Health Care (India) Pvt V/S Emami Ltd. and Others High Court of Judicature at Calcutta
21-01-2015 M.L. Anidharan, Secretary, Narayana Health Care Society, Kollam Versus Union of India Represented By The Secretary, Ministry of Labour & Welfare Department, New Delhi & Others High Court of Kerala
14-11-2014 Maja Health Care Division Versus Trance International High Court of Delhi
18-07-2014 Umeed Versus Umeed Health Care Society High Court of Delhi
30-05-2014 Procter & Gamble Manufacturing (Tianjin) Co. Ltd. & Others Versus Anchor Health & Beauty Care Pvt. Ltd High Court of Delhi
09-05-2014 Anchor Health And Beauty Care Pvt. Ltd. Versus Procter & Gamble Manufacturing (Tianjin) Co Ltd & Others High Court of Delhi
09-04-2014 M/s. Prakiti Enterprisers & Another Versus M/s. Super Health Care High Court of Orissa
27-03-2014 Merck Kgaa & Another Versus Abhinav And Ashok Trading As Pharmaffiliates Health Care High Court of Delhi
25-02-2014 Dr. D.J. De Souza Versus Cadila Health Care Ltd. Goa State Consumer Disputes Redressal Commission Panaji
05-12-2013 Sri Sai Balaji Health Care India Private Ltd., Hyderabad Versus The Government of Andhra Pradesh, represented by its Principal Secretary, Hyderabad & Another High Court of Andhra Pradesh
13-11-2013 ICICI Lombard General Insurance Company Ltd., rep. by its Manager, ICICI Lombard Health Care ICICI Bank Towers & Another Versus Doniparthi Sreenivasulu & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
13-11-2013 ICICI Lombard General Insurance Company Ltd., rep. by its Manager, ICICI Lombard Health Care ICICI Bank Towers & Another Versus Doniparthi Sreenivasulu & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
22-10-2013 Annabathuni Gopichand Versus TTK Health Care Services Pvt.Ltd., Rep by its Manager & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
04-10-2013 M/s. Procter and Gamble Hygiene & Health Care Limited Versus Additional Divisional Deputy Commissioner of Commercial Tax High Court of Madhya Pradesh
14-05-2013 Chief Executive Officer Yeshaswini Co-op. Farmers Health Care Scheme Versus Kuriakose & Others National Consumer Disputes Redressal Commission NCDRC
06-03-2013 The Mizoram Health Care Scheme Insured Persons Association Versus State of Mizoram, rep. by the Chief Secretary to the Government of Mizoram High Court of Gauhati
30-11-2012 M/s.Orchid Health Care (A division o Orchid Chemicals & Pharmaceuticals Ltd. Represented by Executive Director (Designation) Versus Union of India Represented by its Joint Secretary, Finance Department & Others High Court of Judicature at Madras
24-08-2012 Nexus Health and Beauty Care Private Limited Versus M/s National Electrical Office High Court of Himachal Pradesh
21-06-2012 Fitness Point Health-care Pvt. Ltd., Nashik Versus Union of India & Others High Court of Judicature at Bombay
25-04-2012 IFFCO TOKIO General Insurance Co. Ltd. Versus M/s. Prime Health Care Products National Consumer Disputes Redressal Commission NCDRC
20-04-2012 Brijesh Negi Proprietor, Health Care Appliances & Another Versus Paripurnanand Raturi Uttarakhand State Consumer Disputes Redressal Commission Dehradun
09-03-2012 M/s. P.I. Pharmaceuticals Pvt. Ltd Versus M/s. Syncom Health Care Ltd Intellectual Property Appellate Board
16-11-2011 M/s. Meena Health Care (P) Ltd. rep.by its Managing Director V. Meenakshisundaram Versus The State Represented by the Director Of Drugs Control Dms Complex & Others High Court of Judicature at Madras
09-09-2011 Emergency Care Training Association Versus Health Professions Council of South Africa & Others Supreme Court of Appeal of South Africa
03-08-2011 Suresh Chandra Sen Versus Zoom Health Care High Court of Judicature at Calcutta
22-07-2011 M/s Associated Road Carriers Ltd., & Others Versus M/s Saint Guardian Health Care & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
12-07-2011 In The Matter Of : KSB Educational & Health Care Society Versus MCD & Others High Court of Delhi
07-07-2011 Neelima Gupta-Appellant Versus VLCC Health Care Ltd. High Court of Madhya Pradesh
03-06-2011 Five Star Health Care P. Ltd. Versus Chand Jadwani High Court of Delhi
19-05-2011 Anchor Health And Beauty Care Pvt. Ltd. Versus The Controller Of Patents And Designs & Another High Court of Judicature at Calcutta
07-04-2011 Commnr., Central Excise, Bangalore Versus M/s. Meyer Health Care Pvt. Ltd. & Others Supreme Court of India
27-10-2010 K & K Health Care Pvt Ltd Versus Pehachan Advertising High Court of Delhi



Directors
DIN Name Since
07462196 ANANT NAGRALE MAROTI 22-04-2016
07499818 POOJA ANANT NAGRALE 22-04-2016

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