N S AUTO ENGINEERS PRIVATE LIMITEDActivity: Others in Maharashtra.Active |
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CIN U99999MH1996PTC101332 |
ROC RoC-Pune |
Incorporation Date 24-07-1996 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 101332 |
Registration Date 24-07-1996 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 5,00,000 |
Contact Information |
E-Mail Address shirish.gharpure@gmail.com |
Registered Address 9 VASANT BAG CO OP HSG SOCBIBWEWADI PUNE MH 411037 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to N S AUTO ENGINEERS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 17-05-2022 15:39
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29-07-2016 | M/s. Auto Craft Engineers Versus Akshar Automobiles Agencies Private Limited | High Court of Judicature at Bombay |
30-10-2010 | Skoda Auto India Pvt.Ltd. Rep by authorized signatory Marikar Engineers Pvt.Ltd. Cochin. Versus Sajeesh K. Lukose, Kottayam. | Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
17-08-2005 | Welset Engineers & Another. Versus Vikas Auto Industries & Others. | Supreme Court of India |
23-04-1997 | Union of India Versus Auto & Metal Engineers | Supreme Court of India |
04-03-1976 | Auto And Metal Engineers Versus Union Of India | High Court of Punjab and Haryana |
22-02-1971 | SITABAI NARUNA PUJARI VERSUS AUTO ENGINEERS | High Court of Judicature at Bombay |
Directors |
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DIN | Name | Since |
00633908 | NEELIMA SHIRISH GHARPURE | 24-07-1996 |
00633791 | SHRISH VINAYAK GHARPURE | 24-07-1996 |
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