N. P. V. COMPUTER PRIVATE LIMITED

Activity: Business Services in Uttar Pradesh.
Strike Off
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U72200UP2008PTC036121 		ROC
RoC-Kanpur 		Incorporation Date
06-10-2008
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
036121 		Registration Date
06-10-2008 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
navin_prakash82@rediffmail.com
Registered Address
SHOP NO.1, BAJAJ COMPLEX, CHANDRA NAGAR, ORAI Jalaun UP 285001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to N. P. V. COMPUTER PRIVATE LIMITED

Last Checked Past / Closed Litigation On 17-09-2022 05:59
02-08-2022 Tamilnadu Typewriting Shorthand Computer Institutes Sangam, Virudhunagar District, Rep. by its President S. Soma Sankar Versus The Principal Secretary to Government of Tamil Nadu, Chennai & Others Before the Madurai Bench of Madras High Court
11-03-2022 TamilNadu Typewritting -Shorthand- Computer Institutes Sangm, represented by its President, Soma. Sankar, Virudhunagar Versus The Principal Secretary to Government of Tamilnadu, Chennai & Others Before the Madurai Bench of Madras High Court
04-02-2022 Ajanta Llp Versus Casio Keisanki Kabushiki Kaisha D/B/A Casio Computer Co. Limited & Another Supreme Court of India
06-09-2021 Ramkrishna Babuso Jalmi Laboratory Assistant Vocational Section (Computer Technic) Versus State of Goa Through Chief Secretary Alto Porvorim, Bardez Goa & Others In the High Court of Bombay at Goa
27-04-2021 The Government of Tamil Nadu, Rep. by its Secretary, School Education Department, Chennai & Others Versus S. Vijaya Santhakumar, Vocational Instructor (Computer Science), St.Mary's Higher Secondary School, Thoothukudi & Another High Court of Judicature at Madras
26-03-2021 Employees State Insurance Corporation, Rep. by its Regional Director, Chennai Versus M/s. Broadline Computer Systems, Rep. by its General Manager G.M. Panchatcharam, Chennai High Court of Judicature at Madras
26-03-2021 Employees State Insurance Corporation, Rep. by its Regional Director, Chennai Versus M/s. Broadline Computer Systems, Rep. by its General Manager G.M. Panchatcharam, Chennai High Court of Judicature at Madras
19-03-2021 The Deputy Director, Employees State Insurance Corporation, Chennai Versus M/s. ICM Computer Consultants High Court of Judicature at Madras
15-11-2020 Namdev Das Tyagi @ Computer Baba Versus The State of Madhya Pradesh & Others High Court of Madhya Pradesh Bench at Indore
21-09-2020 M/s Computer Access Private Limited, Represented by its Director K. Ravichandran Versus The Secretary (L&S), Ministry of Labour & Employment, Govt. of India, New Delhi & Others High Court of Judicature at Madras
21-09-2020 M/s Computer Access Private Limited, Represented by its Director K. Ravichandran Versus The Secretary (L&S), Ministry of Labour & Employment, Govt. of India, New Delhi & Others High Court of Judicature at Madras
21-09-2020 M/s Computer Access Private Limited, Chennai Rep. by its Director K. Ravichandran Versus The Secretary (L&S), Ministry of Labour & Employment, Govt. of India, New Delhi & Others High Court of Judicature at Madras
17-02-2020 Pra Computer Pvt Ltd. Versus Union of India & Others High Court of Uttarakhand
03-06-2019 Kiran Murali & Another Versus Computer Sciences Corporation India Pvt. Ltd., (A Company incorporate under the Companies Act, 1956) Having its Office at Softward Technology Park, Electronics Complex, Madhya Pradesh & Another High Court of Judicature at Madras
02-01-2019 M/s. Perfint Healthcare Pvt. Ltd. Versus California Institute of Computer Assisted Surgery Inc. High Court of Judicature at Madras
10-07-2018 M/s. Perfint Healthcare Pvt. Ltd., Rep. By its Board of Directors N. Nandakumar Subburaman & Others Versus California Institute of Computer Assisted Surgery Inc. High Court of Judicature at Madras
29-06-2018 Sushovan Chaudhury Versus Nimtt Computer Technology Pvt. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
11-06-2018 Do-It Computer JV A Joint Venture Company Versus The Municipal Corporation of Greater Mumbai High Court of Judicature at Bombay
27-04-2018 Dr. S. Djodilatchoumy, Head of the Department, Computer Science & Applications, Chennai Versus The Director of Collegiate Education, College Road, Chennai & Others High Court of Judicature at Madras
25-01-2018 Computer Access (P) Ltd V/S CST, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
17-01-2018 Computer Planet Versus Mohit Verma Haryana State Consumer Disputes Redressal Commission Panchkula
07-12-2017 Commr. of C. Ex., Salem V/S Swathi Institute of Computer Technology Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
22-09-2017 Dr. Kahkashan Tabassum, Assistant Professor (Computer Informatics, CS & IT Dept.) Versus Registrar, Maulana Azad National University & Others In the High Court of Judicature at Hyderabad
06-09-2017 Computer Age Management Services Pvt. Ltd V/S Commissioner of Central Excise, LTU, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
31-08-2017 Commissioner of C. Ex., Kanpur V/S Sharda Computer Forms Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
21-06-2017 M/s. Sri Sakra Computer Offset Printing Represented by its Proprietor K.Gnanavel Versus The Chief Secretary, Government of Tamil Nadu, Fort St. George, & Others High Court of Judicature at Madras
16-05-2017 Utpal Kriplani Proprietor Versus M/s. The Computer Super Market Through sole proprietor Shri Pawan Agarwal & Others High Court of Rajasthan Jodhpur Bench
07-04-2017 G. Tech Computer Education Centre V/S C.C.E., Cus. & S.T., Calicut Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
06-04-2017 Commissioner of Customs, New Delhi V/S Integral Computer Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
26-11-2016 Bank of India V/S Sarita Designers & Computer Education and Others. Debts Recovery Tribunal Chandigarh
02-11-2016 Ramesh Kumar Rohilla Proprietor of M/s Carewell Pipes, Delhi Versus M/s. Gseven Computer Business (P) Ltd., Delhi & Another Delhi State Consumer Disputes Redressal Commission New Delhi
02-06-2016 M/s. The Computer Consultants, Hosur Versus The Assistant Commissioner (CT), Hosur & Another High Court of Judicature at Madras
12-04-2016 Sh. Abhinav Punia Versus Jetking Computer Hardware & Networking Institute Through Director Sh. Mayank Chauhan Near Goyal Motors, Haridwar & Others Uttarakhand State Consumer Disputes Redressal Commission Dehradun
21-01-2016 Suresh Kumar Agarwal Versus M/s. Reliance Industries Ltd. Karvy Computer Shares Pvt. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
13-01-2016 Amar Singh Post Graduate Teacher (Computer Science) Kendriya Vidyalaya, Lokra Versus Kendriya Vidyalaya Sangathan & Others Central Administrative Tribunal Guwahati Bench Guwahati
11-01-2016 VINIT Versus The Institute of Computer Accountants Delhi State Consumer Disputes Redressal Commission New Delhi
01-12-2015 In Re: Satyam Computer Services Ltd. Authority For Advance Rulings Income Tax New Delhi
20-02-2015 M/s. Bhagatsingh Computer Furniture, Madurai & Another Versus The Commercial Tax Officer- I, Madurai & Another Before the Madurai Bench of Madras High Court
16-01-2015 The Director, Apeejay Institute of Technology AIT School of Management & Computer Science Versus Prashant Bhat National Consumer Disputes Redressal Commission NCDRC
30-12-2014 iGATE Computer Systems Ltd. Versus Deputy Commissioner of Income-tax (TDS)-2, Pune Income Tax Appellate Tribunal Pune
16-10-2014 The Commissioner of Central Excise Versus Computer Sciences Corporation India Pvt. Ltd. High Court of Judicature at Allahabad
22-09-2014 Jodhpur Vidhyut Vitran Nigam Ltd. Sardar Shahar Through Assistant Engineer Versus Mohit Computer & Electronics Through Proprietor Prahladram Saini National Consumer Disputes Redressal Commission NCDRC
29-08-2014 Super Computer & Network Prop. Suraj Kumar Tasera Versus State of U.P. & Another High Court of Judicature at Allahabad
31-07-2014 Mirza Kabirbeg Habib Beg Versus The Authorised Signatory Computer Age Management Services Pvt.Ltd. & Others Maharshtra State Consumer Disputes Redressal Commission Aurangabad
09-07-2014 Rajeev Gandhi Computer Saksharta Mission Versus Rajeev Gandhi Saksharta Mission High Court of Rajasthan Jaipur Bench
23-05-2014 Registrar Karvy Computer Share Pvt. Ltd. Versus Padmabati Dutta West Bengal State Consumer Disputes Redressal Commission Kolkata
01-05-2014 Computer Age management Services Private Ltd. Versus Commissioner of Central Excise & Service Tax, LTU, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
22-04-2014 M/s Soft-touch Computer Versus The State of Maharashtra & Others In the High Court of Bombay at Aurangabad
20-03-2014 Mona Computer Systems (S) Pte Ltd Versus Singaravelu Murugan Supreme Court of Singapore
21-02-2014 Seritec Electronics Pvt. Ltd. Versus M/s. Computer Peripheral Solutions High Court of Delhi
27-11-2013 Mona Computer Systems (S) Pte Ltd Versus Singaravelu Murugan Supreme Court of Singapore
13-09-2013 M/s. Karvy Computer Share Pvt Ltd. Versus Dr. Kodali Dharma Nanda Rao & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
01-08-2013 Alok Kumar Roy Versus Head of the Sales & Service (Lap Top Computer) Hewlett Packard India Sales Pvt. Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
11-06-2013 Satyam Computer Services Limited., rep. by its Company Secretary G. Jayaraman High Court of Andhra Pradesh
09-05-2013 Bcits Private Limited (For Merly Known as Bellary Computer it Solutions Private Limited), Versus State of Karnataka & Others High Court of Karnataka
16-04-2013 Anand Versus Step in Computer Shopee & Others In the High Court of Bombay at Aurangabad
11-04-2013 Satyam Computer Services Ltd. (Presently known as Mahindra Satyam) Versus A. Prakash & Another National Consumer Disputes Redressal Commission NCDRC
25-03-2013 M/s. I.C.C. Computer System Versus Gagan Bharat & Another Himachal Pradesh State Consumer Disputes Redressal Commission Shimla
20-03-2013 Satyam Computer Services Limited , rep by its Company Secretary G. Jayaraman & Others High Court of Andhra Pradesh
24-01-2013 Priyadarshini College of Computer Science & Another Versus Manish Kumar & Others Supreme Court of India
16-11-2012 Mona Computer Systems (S) Pte Ltd Versus Chandran Meenakumari & Another Supreme Court of Singapore
06-10-2012 Electron Computer and E-Security Versus M. Abdul Rahiman Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
05-09-2012 Institute of Allied Science & Computer Application, Gwalior Versus National Council for Teacher Education & Another High Court of Madhya Pradesh
16-08-2012 Aneesh Kumar, Adtech Computer Consultancy Versus Mrs. Joyes Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
14-08-2012 M/s. Madhu Trading Company, represented by its Proprietor Versus The Joint Commissioner (CT) Computer Centre & Others High Court of Judicature at Madras
01-08-2012 A. Asaithambi Versus The Company Secretary M/s Satyam Computer Services Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
03-07-2012 The Commissioner of Income Tax Versus CA Computer Associates India Pvt. Ltd. High Court of Judicature at Bombay
31-05-2012 Sony Computer Entertainment Europe Ltd. Versus Harmeet Singh & Othes. High Court of Delhi
19-03-2012 The Principal, Desh Bhagat Institute of Management and Computer Science Versus Deepak Arora & Another Punjab State Consumer Disputes Redressal Commission Chandigarh
14-03-2012 M/s. MCS Computer Services (P) Ltd. Versus M/s. Allena Auto Industries Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
08-02-2012 Mahanagar Telephone Nigam Limited Versus M/s. Ultramatx Computer Support Systems Pvt. Ltd. High Court of Judicature at Bombay
10-01-2012 M/s. Perfect Computer Network & Another Versus M/s. I.T. World High Court of Punjab and Haryana
09-11-2011 E. Ebenezer Rajakumar (Former Group Director, Computer & Information Group, VSSC, Trivandrum) Versus Union of India & Others Central Administrative Tribunal Ernakulam Bench
28-10-2011 Proprietor, Best Ind Computer Shoppe, Fair Mount Tower Versus Leslie Antony Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
29-08-2011 S. Uma Maheshwari Versus M/s. Sigma Computer Links Tamil Nadu State Consumer Disputes Redressal Commission Chennai
29-08-2011 The Company Secretary, M/s.Satyam Computer Service Ltd. Versus A. Asaithambi & Others Tamil Nadu State Consumer Disputes Redressal Commission Chennai
08-08-2011 Computer Business Management (India) Ltd Versus The Institute of Bank Management & Research & Another Intellectual Property Appellate Board
18-07-2011 M/s. Jain Irrigation Systems Limited, rep. by its Joint Managing Director Ajit Bhavarlal Jain Versus M/s. Satyam Computer Services Limited, Rep. by its Managing Director High Court of Andhra Pradesh
15-04-2011 M/s. Satyam Computer Services Ltd. Versus Central Board Of Direct Taxes & Others Supreme Court of India
23-03-2011 National Institute of Computer Education Pvt. Ltd. Versus Branch Manager, Dena Bank, Ctc & Others High Court of Orissa
17-03-2011 Computer Sciences Corporation India Pvt. Ltd. Versus Department of Telecommunications & Another Telecom Disputes Settlement Appellate Tribunal New Delhi
11-03-2011 Computer Skill Ltd. Versus Chairman & MD & Others High Court of Gujarat At Ahmedabad
07-02-2011 Ledalla Ravichandar & Another Versus M/s. Satyam Computer Services Limited, a Public Limited Company Represented by authorised Signatory High Court of Andhra Pradesh
01-02-2011 Vel Computer Services Pvt. Ltd. Rep. By Managing Director, Chennai Versus The Assistant Commissioner of Labour & Another High Court of Judicature at Madras
11-01-2011 R.R. College of Management Studies and Computer Application Versus The Bangalore University & Others High Court of Karnataka
24-11-2010 M/s Birla Tyres Workers Union, C/o PACE Computer Centre, AT: Podhuanpada, Proof Road, Balasore, represented through its President Sri Rajendra Bal Versus State of Orissa & Others High Court of Orissa
14-10-2010 Computer Sciences Corporation India Pvt. Ltd. Versus Mr. Shivaji Singh S/o. Mr. Ramesh Singh High Court of Madhya Pradesh
16-09-2010 Mona Computer Systems (S) Pte Ltd Versus Chandran Meenakumari & Another Supreme Court of Singapore
13-09-2010 M/s. Big Apple Computer Versus Commissioner of Customs(Import), Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
10-09-2010 Oriental Bank of Commerce V/S Dashmesh computer embroidery Pvt. Ltd. Debt Recovery Appellate Tribunal At Delhi
11-08-2010 Venture Global Engineering Versus Satyam Computer Services Ltd. & Another Supreme Court of India
22-04-2010 Sanjeev L. Tatuskar Versus Secretary, Pune Institute of Computer Technology & Others High Court of Judicature at Bombay
22-03-2010 The Director Advent Computer Services Ltd. Versus V.R. Kannan & Others National Consumer Disputes Redressal Commission NCDRC
19-02-2010 Satyam Computer Services Limited Hyderabad Versus Venture Global Engineering Llc, Michigan, Usa & Another. High Court of Andhra Pradesh
12-02-2010 State Government of Maharashtra, Acting through the Inspector General of Registration and Controller of Stamps & Another Versus Hindustan Computer Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
01-02-2010 Elitegroup Computer Systems Co, Ltd Versus Kobian Pte Ltd Supreme Court of Singapore
22-01-2010 Tamil Nadu Computer Science B.Ed., Graduate Teachers Welfare Society G. Muthuraman Chennai Versus The Government of Tamil Nadu Rep.by its Secretary to Government School Education Department, Chennai & Others High Court of Judicature at Madras
25-11-2009 Commissioner of Central Excise, Chennai Versus M/s. Computer Graphics Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
19-11-2009 Tamil Nadu Computer Science, B.Ed. Graduate Teachers Welfare Society Versus Higher Secondary School Computer Teachers Association & Others Supreme Court of India
06-11-2009 Commissioner of Central Excise, Pondicherry Versus M/s.Consolidated Computer Services Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai



Directors
DIN Name Since
02291975 NAVIN PRAKASH 06-10-2008
02292071 VINAY KUMAR 06-10-2008

India's most comprehensive litigation gathering and reporting.



LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification





DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., OR, Advanii Enterprises Pvt. Ltd. and its employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.