N. MISHRA CONSTRUCTIONS PRIVATE LIMITEDActivity: Construction in Bihar.Under Process of Striking Off |
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CIN U45200BR1990PTC003899 |
ROC RoC-Patna |
Incorporation Date 26-02-1990 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 003899 |
Registration Date 26-02-1990 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 1,43,000 |
Contact Information |
E-Mail Address NA |
Registered Address BARURAJ PS- BARURAJ MUZAFARPUR BR 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to N. MISHRA CONSTRUCTIONS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 06-06-2022 10:04
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02-12-2019 | MunMun Chakraborty Versus Triveni Constructions Rep. by Satyendra Pandey & Nag Narayan Mishra & Others | West Bengal State Consumer Disputes Redressal Commission Kolkata |
12-10-2017 | In the Matter of: Amit Triloknath Mishra Versus TAP Constructions & Technologies Pvt. Ltd. & Others | National Company Law Tribunal Mumbai |
Directors |
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DIN | Name | Since |
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