Some PAST Judgements / Case Laws similar to N M WOOLLEN MILLS PVT LTD
Last Checked Past / Closed Litigation On 12-06-2022 11:42
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23-02-2021 |
Vinod Krishan Khanna & Others Versus Amritsar Swadeshi Woollen Mills Private Limited |
Supreme Court of India |
03-01-2020 |
Emerald Woollen Mills Private Limited Versus Hanuman Developers |
High Court of Judicature at Bombay |
17-07-2019 |
Oswal Agro Mills Ltd. Versus Oswal Woollen Mills Ltd. |
High Court of Delhi |
14-02-2019 |
M/s. Oswal Woollen Mills Versus Union of India |
High Court of Delhi |
13-04-2018 |
M/s. Oswal Woollen Mills Ltd. Versus M/s. Oswal Agro Mills Ltd. |
Supreme Court of India |
23-03-2018 |
State Bank of India Versus Goenka Woollen Mills Ltd. & Others |
High Court of Gauhati |
28-01-2016 |
Bikaner Woollen Mills Pvt. Ltd. Versus Assistant Commissioner, Commercial Taxes, Special Circle, Bikaner |
High Court of Rajasthan |
22-10-2013 |
Oswal Woollen Mills Ltd. Versus Oswal Agro Mills Ltd. |
High Court of Delhi |
30-04-2012 |
Shree Ganesh Woollen Mills V/S Punjab National Bank |
Debt Recovery Appellate Tribunal At Delhi |
27-04-2012 |
M/s. Oswal Woollen Mills Ltd Versus Commissioner of Central Excise, Ludhiana |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
02-06-2010 |
Saraswati Woollen Mills Private Limited v/s Punjab National Bank, Uttarakhand |
Debt Recovery Appellate Tribunal At Allahabad |
22-12-2009 |
Olympic Woollen Mills Versus Union of India |
High Court of Punjab and Haryana |
23-09-2009 |
Shree Krishna Woollen Mills Pvt. Ltd., Nariman Point, Mumbai Versus The Chairman, Board of Trustees, Mumbai |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
07-07-2009 |
Saraswati Woollen Mills Private Limited and Others v/s Punjab National Bank |
Debt Recovery Appellate Tribunal At Allahabad |
28-04-2009 |
Bikaner Woollen Mills Private Limited Versus Rajasthan Financial Corporation & Others |
High Court of Rajasthan |
21-07-2008 |
M/s. Shree Krishna Woollen Mills Private Limited Versus Official Liquidator High Court, Madras
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High Court of Judicature at Madras |
08-07-2008 |
New India Assurance Company Limited Versus Gobind Woollen Mills & Another |
National Consumer Disputes Redressal Commission NCDRC |
15-05-2008 |
Raymond Woollen Mills Ltd. (Now known as M/s. Raymond Ltd.) & Another Versus Director General (Investigation & Registration) & Another
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Supreme Court of India |
19-07-2007 |
MAHADEV PANDURANG KAMBEKAR VERSUS SHREE KRISHNA WOOLLEN MILLS
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High Court of Judicature at Bombay |
30-05-2007 |
M/s. Falcon Woollen Mills P. Ltd. Versus Commissioner of Customs, Chennai
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Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
10-04-2007 |
Kochar Woollen Mills Pvt. Ltd. & Another Versus United India Insurance Co. Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
15-11-2006 |
Commissioner of Income Tax, Patiala Versus Jagdamba Woollen Mills (P) Limited |
High Court of Punjab and Haryana |
28-10-2006 |
Commissioner of Income Tax, Ludhiana Versus Sona Woollen Mills (P) Limited, Ludhiana |
High Court of Punjab and Haryana |
24-10-2006 |
Commissioner of Income Tax, Patiala Versus S.S. Woollen Mills, Ludhiana |
High Court of Punjab and Haryana |
11-05-2006 |
Union of India & Others Versus C.L. Jain Woollen Mills Pvt. Ltd. |
High Court of Delhi |
15-02-2006 |
M/s. Oswal Woollen Mills Ltd. Versus Union Of India & Another
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High Court of Delhi |
18-07-2005 |
Murari Woollen Mills Ltd. Versus United India Insurance Co. Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
06-06-2005 |
TUKARAM TANAJI MANDHARE VERSUS RAYMOND WOOLLEN MILLS LTD
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High Court of Judicature at Bombay |
04-03-2005 |
D.M.Woollen Mills (P.) Ltd. Versuu Commercial Tax Department |
High Court of Madhya Pradesh |
26-08-2004 |
Everest Woollen Mills Pvt. Ltd V/S Punjab and Sind Bank and Others. |
Debt Recovery Appellate Tribunal At Delhi |
16-01-2004 |
Raymond Woollen Mills Ltd., Versus The Union of India & Another
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High Court of Judicature at Bombay |
29-01-2003 |
Bank of India Versus Orient Woollen Textile Mills Pvt. Ltd. & others
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High Court of Judicature at Bombay |
29-01-2003 |
Bank of India Versus Orient Woollen Textile Mills Pvt. Ltd. & Others |
High Court of Judicature at Bombay |
11-12-2002 |
Commissioner of Income Tax Versus Sanjeev Woollen Mills |
High Court of Judicature at Bombay |
05-06-2002 |
State of Maharashtra Versus Raymond Woollen Mills Ltd. |
High Court of Judicature at Bombay |
20-05-2002 |
Director General (I & R) Versus Raymond Woollen Mills Limited |
Monopolies and Restrictive Trade Practices Commission New Delhi |
25-04-2001 |
International Woollen Mills Versus Standard Wool (U.K.) Ltd.
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Supreme Court of India |
11-04-2001 |
D.M.Woollen Mills Pvt. Ltd. Versus State of M.P. |
High Court of Madhya Pradesh |
08-02-2001 |
Mohammad Fekoo Mohammed Yusuf Versus Shree Krishna Woollen Mills Pvt. Ltd. & Others.
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High Court of Judicature at Bombay |
18-01-2001 |
M/s. National Textile Corporation (APKKM) Limited Versus Sree Yellamma Cotton, Woollen and Silk Mills Staff Association
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Supreme Court of India |
12-10-2000 |
The Director General (Investigation & Registration) Versus Raymond Woollen Mills Ltd. & Another |
Monopolies and Restrictive Trade Practices Commission New Delhi |
11-07-2000 |
Divya Manufacturing Company P. Ltd., Tirupati Woollen Mills Shramik Shangharsha Samity & Another Versus Union Bank of India and others, The Official Liquidator & Others |
High Court of Judicature at Madras |
09-02-2000 |
R.K. Mittal Woollen Mills Versus State of Haryana & Others |
High Court of Punjab and Haryana |
13-12-1999 |
Suvidha Woollen Mills Ltd. Versus Union of India (UOI) |
High Court of Judicature at Calcutta |
11-11-1999 |
Dinesh Woollen and Silk Mills Versus Shri Dinesh Mills Limited. |
Registrar of Trade Marks Delhi |
03-11-1999 |
Raymonds Woollen Mills Limited, Madras Vs. Mrs. Azra and 2 others
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High Court of Judicature at Madras |
21-07-1999 |
Commissioner of Income Tax Versus Oswal Woollen Mills LTD |
High Court of Punjab and Haryana |
15-01-1999 |
Kansal Woollen & Hosiery Mills (P) Ltd Versus Commissioner of Income Tax |
High Court of Punjab and Haryana |
01-09-1998 |
Garg Woollen Mills (P) Ltd. Versus Addl. Collector of Customs, New Delhi
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Supreme Court of India |
11-08-1998 |
Tirupati Woollen Mills Ltd. (In Liquidation) And Union Bank of India Versus Official Liquidator, Court |
High Court of Judicature at Calcutta |
31-07-1998 |
Jagdamba Woollen Mills (P) Ltd. Versus Addl.Civil Judge (Sr. Division), Ludhiana |
High Court of Punjab and Haryana |
15-07-1998 |
Suraj Woollen Mills Versus Collector of Customs Bombay |
High Court of Delhi |
13-05-1998 |
Union of India and Others Versus Sanjeev Woollen Mills
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Supreme Court of India |
02-02-1998 |
Amber Woollen Mills Versus Collector of Customs, Delhi
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Supreme Court of India |
17-12-1997 |
Raymond Woollen Mills Limited Versus Income Tax Officer and Others
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Supreme Court of India |
30-05-1997 |
Tirupati Woollen Mills Ltd Versus Union of India |
High Court of Punjab and Haryana |
07-02-1997 |
State of Maharashtra Versus Simplex Woollen Mills & Others
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High Court of Judicature at Bombay |
02-01-1997 |
B.I.C. Ltd. Cawnpore Woollen Mills Branch Versus Provident Fund Inspector |
High Court of Judicature at Allahabad |
02-12-1996 |
Raymond Woollen Mills Ltd. Versus State of Maharashtra
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High Court of Judicature at Bombay |
16-07-1996 |
Canara Bank Versus Simplex Woollen Mills Ltd.& Ors.
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High Court of Judicature at Bombay |
01-05-1996 |
C.L. Jain Woollen Mills Versus Anand Bordia, Collector of Customs |
High Court of Delhi |
29-02-1996 |
Ghanshyam Patel & Sons Versus Hind Woollen & Hosiery Mills Pvt Ltd |
High Court of Punjab and Haryana |
13-02-1996 |
International Woollen Mills Versus Presiding & Officer Labour Court |
High Court of Punjab and Haryana |
07-02-1995 |
Shramik Uttarsh Sabha Versus Raymond Woollen Mills Ltd.
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Supreme Court of India |
07-02-1995 |
Shramik Uttarsh Sabha Versus Raymond Woollen Mills Limited and Others
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Supreme Court of India |
19-05-1994 |
Jodhpur Woollen Mills Limited Versus State of Rajasthan |
High Court of Rajasthan |
01-02-1994 |
Kalindi Woollen Mills (P) Ltd Versus Union of India |
High Court of Judicature at Calcutta |
01-12-1993 |
Ajay Woollen Mills Versus Union of India
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High Court of Judicature at Madras |
01-12-1993 |
Ajay Woollen Mills Versus Union of India |
High Court of Judicature at Bombay |
27-07-1993 |
RAYMOND WOOLLEN MILLS LTD. VERSUS UNION OF INDIA
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High Court of Judicature at Bombay |
16-06-1993 |
OSWAL WOOLLEN MILLS LTD. VERSUS UNION OF INDIA
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High Court of Judicature at Bombay |
05-03-1993 |
Patodia And Company Versus Bombay Woollen Mills Limited |
High Court of Delhi |
26-02-1993 |
Raymond Woollen Mills Limited Versus M.R.T.P. Commissions and Another
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Supreme Court of India |
29-05-1992 |
Raymond Woollen Mills Limited and Another Versus U.O.I. and Another
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High Court of Delhi |
14-05-1992 |
SOHANA WOOLLEN MILLS AND LOOMBA MAMUFACTURING SYNDICAIE VERSUS UNION OF INDIA |
High Court of Delhi |
22-04-1992 |
PATODIA AND COMPANY VERSUS BOMBAY WOOLLEN MILLS LIMITED |
High Court of Delhi |
18-02-1992 |
Union Of India Versus Maheshwari Woollen Mills
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Supreme Court of India |
13-12-1991 |
SHRAMIK UTKARSHA SABHA VERSUS RAYMOND WOOLLEN MILLS LTD
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High Court of Judicature at Bombay |
09-12-1991 |
Bank of Baroda Versus Anand Woollen Mills Pvt Ltd |
High Court of Punjab and Haryana |
17-08-1991 |
Raymond Woollen Mills Limited Versus Income Tax Officer, Central Circle XI, Range II, Bombay and others
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High Court of Judicature at Bombay |
05-08-1991 |
The State Of Maharashtra Versus M/s. Dhruwa Woollen Mills Pvt. Ltd. And Others
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High Court of Judicature at Bombay |
19-07-1991 |
RAYMOND WOOLLEN MILLS LTD. VERSUS UNION OF INDIA
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High Court of Judicature at Bombay |
22-04-1991 |
Shine Woollen Mills Private Limited Versus Union of India
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High Court of Judicature at Madras |
08-11-1990 |
State of West Bengal Versus Raymond Woollen Mills Limited |
High Court of Judicature at Calcutta |
12-09-1990 |
INDIAN WOOLLEN TEXTILE MILLS P LTD. VERSUS RAJASTHAN STATE ROAD TRANSPORT CORPORATION |
High Court of Punjab and Haryana |
20-07-1990 |
Kalindi Woollen Mills (P) Ltd. Versus Union Of India |
High Court of Judicature at Calcutta |
15-05-1990 |
J C WOOLLEN MILLS VERSUS STATE BANK OF INDIA |
High Court of Punjab and Haryana |
21-04-1989 |
Shree Krishna Woollen Mills P.Ltd. & Controller of Imp.and Exp. |
High Court of Judicature at Bombay |
11-04-1989 |
Commissioner Of Income-Tax Versus Amritsar Swadeshi Woollen Mills |
High Court of Punjab and Haryana |
28-02-1989 |
Harakhchand Hansraj Versus Emerald Woollen Mills Pvt. Ltd.
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High Court of Judicature at Bombay |
01-02-1989 |
Pearl Woollen Mills Versus Commissioner Of Income-Tax |
High Court of Punjab and Haryana |
01-02-1989 |
Pearl Woollen Mills Versus Commissioner Of Income-Tax |
High Court of Punjab and Haryana |
24-11-1988 |
Commissioner Of Income-Tax Versus Oswal Woollen Mills Ltd |
High Court of Punjab and Haryana |
17-11-1988 |
Commissioner Of Income-Tax Versus Oswal Woollen Mills Ltd |
High Court of Punjab and Haryana |
07-10-1988 |
Cambridge Woollen Mills Versus Superintendent Of C E |
High Court of Punjab and Haryana |
15-04-1988 |
DHRUVA WOOLLEN MILLS PVT. LTD. VERSUS UNION OF INDIA |
High Court of Judicature at Bombay |
30-03-1988 |
BOMBAY WOOLLEN MILLS PVT. LTD. AND ANOTHER VERSUS UNION OF INDIA AND OTHERS |
High Court of Judicature at Bombay |
24-09-1987 |
Indian Overseas Bank Versus Shreekrishna Woollen Mills Pvt.Ltd. |
High Court of Judicature at Bombay |
24-08-1987 |
Gokalchand Rattanchand Woollen Mills Pvt. Ltd. Versus U.O.I. |
High Court of Judicature at Bombay |
24-07-1987 |
Rajiv Woollen Mills Versus Union of India |
High Court of Delhi |