N K PLAZA PRIVATE LIMITED

Activity: Construction in West Bengal.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U45203WB2006PTC108313 		ROC
RoC-Kolkata 		Incorporation Date
27-02-2006
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
108313 		Registration Date
27-02-2006 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
cs@srijanrealty.com
Registered Address
36/1A, Elgin Road, Kolkata Kolkata WB 700020 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to N K PLAZA PRIVATE LIMITED

Last Checked Past / Closed Litigation On 31-12-2020 14:30
06-11-2020 Branch Manager, Shriram Transport Finance Co. Ltd., Karimattam Plaza, Kottayam Versus T.C. Chandy Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
04-08-2020 M/s. Connaught Plaza Restaurants Ltd., Through Its Company Secretary, Devinder Jain Versus Kapil Mitra National Consumer Disputes Redressal Commission NCDRC
06-12-2019 The General Manager, Indian Institute of Emergency Medical Services, Noya Plaza, Kalathippadi, Kottayam Versus Anees Benny, Vaniyakizhakkel veedu, Thodupuzha Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
03-12-2019 Karvy Stock Broking Limited Versus National Stock Exchange of India Exchange Plaza SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
03-12-2019 Karvy Stock Broking Limited Versus National Stock Exchange of India Exchange Plaza SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
21-10-2019 The Authorised Officer, Indian Overseas Bank, Regional Office, Five Roads, Salem presented by Assistant General Manager / Constituted Organisation Versus The Employees' Provident Fund Organisation, Sub-Regional Officer, S.J. Plaza, Swarnapuri, Salem & Others High Court of Judicature at Madras
24-09-2019 CAB Securities Limited Versus National Stock Exchange of India Limited Exchange Plaza SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
12-04-2019 Surinder Dogra Versus State Through Cbi, Bahu Plaza High Court of Jammu and Kashmir
17-09-2018 Connaught Plaza Restaurants Private Limited Versus Radhakrishna Foodland Private Limited High Court of Delhi
11-09-2018 K. Narasimhan Versus Oriental Bank of Commerce, Spencer Plaza Branch, Chennai & Others High Court of Judicature at Madras
23-08-2018 M/s. Lake Plaza Hotels Ltd., Rep. by its Managing Director Versus M/s. Sri Vamsi Krishna Constructions, Rep. by its Managing Partner G. Venkateswara Rao In the High Court of Judicature at Hyderabad
17-07-2018 The Divisional Manager, Reliance General Insurance Company Ltd., Meenakshi Plaza, Madurai Versus Anuradha & Another High Court of Judicature at Madras
12-07-2018 Jagdish Kumar Dhingra Versus A.R. Plaza Pvt. Ltd. & Others National Company Law Appellate Tribunal
17-04-2018 Penta Gold Limited Versus National Stock Exchange of India Limited Exchange Plaza SEBI Securities Exchange Board of India Securities Appellate Tribunal
20-03-2018 Ascot Hotels & Resorts Pvt. Ltd & Another Versus Connaught Plaza Restaurants Pvt. Ltd. High Court of Delhi
15-03-2018 Sudha Gupta Versus National Stock Exchange of India Limited Exchange Plaza, C-1, Block G, Bandra Kurla Complex, Bandra (E), Mumbai SEBI Securities Exchange Board of India Securities Appellate Tribunal
19-01-2018 Connaught Plaza Restaurants Pvt. Ltd. Versus Park Street Properties Pvt. Ltd. & Another High Court of Judicature at Calcutta
18-01-2018 Hotel Picnic Plaza, Represented by its Partner, Chennai Versus The Employees State Insurance Corporation, Rep. by its Regional Director, Chennai & Another High Court of Judicature at Madras
28-08-2017 Plaza Maintenance and Services Ltd V/S Commissioner of Service Tax, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
10-08-2017 C. Shanmugasundaram Versus The Authorised Officer, Axis Bank, Arcot Plaza, & Another High Court of Judicature at Madras
07-08-2017 The Director, Indroyal Furniture Co. Ltd., Royal Plaza, Opposite LIC, Pattom, Thiruvananthapuram & Another Versus Usha Muraleedharan & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
31-07-2017 In the Matter of: Jagdish Kumar Dhingra Versus AR Plaza Private Limited & Others Company Law Board Principal Bench New Delhi
15-03-2017 M/s. Days Inn Deccan Plaza Rep. by its General Manager, R. Gowrishankar Versus Commissioner of Service Tax (Appeals)-I, Chennai & Another High Court of Judicature at Madras
28-02-2017 Banty Plaza & Another Versus Surajit Mitra & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
30-01-2017 WPIL Ltd. Office at Trinity Plaza, Versus ata AIG General Insurance Co. Ltd Office at Constantia Comercial Complex West Bengal State Consumer Disputes Redressal Commission Kolkata
16-11-2016 The National Insurance Company Limited, S.N.M.R. Rasi Plaza, Karur Versus Minor Kavipriya, Rep. by her father & natural guardian Periasamy & Another Before the Madurai Bench of Madras High Court
30-09-2016 M/s.Days Inn Deccan Plaza Versus Commissioner of Service Tax & Another High Court of Judicature at Madras
12-09-2016 M/s.Shana Auto Laser Pvt. Ltd. Versus The Presiding Officer Debts Recovery Tribunal-III Spencers Plaza Anna Salai, Chennai & Others High Court of Judicature at Madras
26-08-2016 Tara Shankar Chowdhury Versus Plaza Pvt. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
26-05-2016 Bajaj Allianz General Insurance Company Limited, GE Plaza, Airport Road, Yerwada, & Others Versus Satish Agarwal Haryana State Consumer Disputes Redressal Commission Panchkula
11-05-2016 Pranesh Sodhi Versus The Managing Director, Hyundai Motors Plaza Delhi State Consumer Disputes Redressal Commission New Delhi
19-01-2016 Umda Plaza Chs. Ltd. Versus Rahil Construction And Others Maharashtra State Consumer Disputes Redressal Commission Mumbai
26-03-2015 M/s. Emkay Global Financial Services Limited & Another Versus The National Stock Exchange of India Limited Exchange Plaza, Mumbai & Others SEBI Securities Exchange Board of India Securities Appellate Tribunal
02-03-2015 The Secretary, Flat Owners Association, Ramla Plaza Apartments, rep. by John Joseph, Secretary Versus N. Thamboochetty & Others High Court of Karnataka
30-10-2014 Vignesh Plaza Apartments Owners Association, (Regn No. 77 of 2013), Madurai Versus M. Elavarasu Before the Madurai Bench of Madras High Court
22-09-2014 Vignesh Plaza Apartments, Owners Association, Narimedu, Madurai Versus The Commissioner of Police, Madurai City, Madurai & Others Before the Madurai Bench of Madras High Court
07-07-2014 K. Muhammed Haji, Managing Partner, Malabar Plaza Versus The Assistant Engineer, Electrical Section, Kerala State Electricity Board & Others High Court of Kerala
26-05-2014 Tekno Plaza Versus Swarupa Sadhukhan West Bengal State Consumer Disputes Redressal Commission Kolkata
21-05-2014 Gulab Chand Burma Versus M/s. Astha Medical Centre A unit of Rashraj Plaza Pvt. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
28-04-2014 R.P. Khosla & Another Versus Connaught Plaza Restaurant Pvt. Ltd. & Others High Court of Delhi
02-04-2014 Bajaj Allianz Life Insurance Company Limited GE Plaza Versus Jonnalagadda Adilaxmi Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
04-03-2014 Galaxy Stocks & Securities Limited Versus National Stock Exchange of India Limited Exchange Plaza SEBI Securities Exchange Board of India Securities Appellate Tribunal
26-02-2014 Bajaj Allianz General Insurance Company Limited, represented by Its Branch Manager, Alankar Plaza Versus G. Kuppa Swamy Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
13-02-2014 Bajaj Allianz General Insurance Company Ltd., GE Plaza & Others Versus Battula Sekhar Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
09-12-2013 Dr. Himatsinh Narayanrao Shinde Versus Branch Manager, Life Insurance Corporation of India, Royal Plaza, Dabholkar Corner, Kolhapur National Consumer Disputes Redressal Commission NCDRC
06-11-2013 Crowne Plaza Surya Hotel Versus Peregrine Security P. Ltd. High Court of Delhi
28-10-2013 M/s. Emkay Global Financial Services Limited Versus The National Stock Exchange of India Limited Exchange Plaza & Others SEBI Securities Exchange Board of India Securities Appellate Tribunal
13-09-2013 Professional Couriers, Deen Plaza Building, State Bank Road Versus Charles Arokia Raj Tamil Nadu State Consumer Disputes Redressal Commission Chennai
18-07-2013 M/s IT Expressway Limited, Sindhur Pantheon Plaza Versus Company Ward II(1), Chennai Income Tax Appellate Tribunal Chennai
01-07-2013 Connaught Plaza Restaurants Pvt. Ltd. Versus Mrs. Niamat Kaur High Court of Delhi
08-02-2013 Victor Fernandes & Another Versus National Stock Exchange of India Limited Exchange Plaza & Others SEBI Securities Exchange Board of India Securities Appellate Tribunal
06-02-2013 M/s. Aditya Builders Versus Commissioner of Income Tax Dheeraj Plaza Income Tax Appellate Tribunal Mumbai
04-02-2013 Digambar son of Haribhau Pajgade Versus Nikhil Wagle Editor, IBN Lokmat News Channel, Empire Plaza, Empire Industries Ltd. & Others In the High Court of Bombay at Nagpur
09-01-2013 C.N. Paramsivan & Another Versus Sunrise Plaza TR. Partner & Others Supreme Court of India
09-01-2013 C.N. Paramsivam and Others V/S Sunrise Plaza Tr. Partner and Others. Supreme Court of India
04-12-2012 National Insurance Co. Ltd., Office at Vijay Plaza Building Versus Subramani & Others High Court of Judicature at Madras
10-10-2012 Shriram Life Insurance Company Ltd. Rep. by its Branch Manager U-Con Plaza & Others Versus D. Peeramma Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
31-07-2012 Nunna Ravi Babu Versus Bajaj Allianz Life Insurance Co. Ltd., Rep. by its Authroized Signatory G.E.Plaza, Airport Road, Yerrawada & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
19-06-2012 Mayur Plaza Co-Op Housing Society Ltd. & Another Versus Akbarali Alimohamed & Another Maharashtra State Consumer Disputes Redressal Commission Mumbai
06-06-2012 S. Venugopal Versus HDFC Bank, Sayeeda Plaza, Lakadi-ka-pool, Hyderabad Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
26-04-2012 Bajaj Allianz General Insurance Co.Ltd., rep. by its General Manager regd.off: GE Plaza & Others Versus Dr. M. Harischandra Reddy & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
14-02-2012 Kalluri Seethalakshmi Versus The Bajaj Allianz Insurance Company, Rep. by its Manager, GESCO Plaza, Airport Road, Yerawada, Pune & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
02-01-2012 Plaza Wires and Electricals (P) Ltd. Versus The Deputy Registrar of Trade Marks Intellectual Property Appellate Board
29-10-2011 Wellington Plaza, Chennai Versus Deputy Director of Income Tax (International Taxation) Chennai & Another High Court of Judicature at Madras
27-07-2011 The Management of Hotel Pratap Plaza Rep.by its Partner M.K. Prasad Versus The Presiding Officer Employees' Provident Fund Appellate Tribunal (Ministry of Labour & Employment, Government of India) & Another High Court of Judicature at Madras
25-05-2011 M/s.M.S.K.Motors R.M.K.Plaza Versus B. Ram Chander & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
23-11-2010 Investor Plaza Versus Vijay Sachdeva High Court of Delhi
06-10-2010 New India assurance Co. Ltd., R/by the Divisional Manager, Thiruvananthapuram. Now functioning at- Rema Plaza, Thampanoor, TVPM. Versus P. Mohandas Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
20-09-2010 Annie Varghese & Another Versus K.B. Plaza Apartment Owners Association National Consumer Disputes Redressal Commission NCDRC
31-03-2010 C.N. Paramasivam & Another Versus Sunrise Plaza, rep.by its Partner Kalyanasundaram Aminjikarai, Chennai & Others High Court of Judicature at Madras
22-03-2010 Royal Bank of Canada Royal Bank Plaza Versus DIT(International Taxation), Mumbai Authority For Advance Rulings Income Tax New Delhi
16-02-2010 M/S. Prabhashankar Plaza Versus Income Tax Officer Ward 6(3), Bangalore High Court of Karnataka
25-01-2010 Annie Varghese & Another Versus M/s. K.B. Plaza Apartment Owners Association, Represented by C.S.Raveendranathan Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
21-01-2010 Asian Bearing Limited Rep. By its General Manager Chennai Versus The Regional Provident Fund Commissioner Employees' Provident Fund Organisation Sub-Regional Office Sri Jayalakshmi Plaza Salem & Others High Court of Judicature at Madras
17-11-2009 ICICI Lombard General Insurance Company Limited Rep. by its Manager, Osman Plaza Versus Sri Hari Kishore Traders Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
09-09-2009 Shri Maruti Govind Kulaye Versus New India Assurance Company Ltd., Through its Branch Manager, Javkar Plaza, Ratnagiri Maharashtra State Consumer Disputes Redressal Commission Mumbai
14-08-2009 Kalidas, Director Kaveri Engineering Industries Limited Trichy Versus Industrial Reconstruction Bank of India (IRBI) by authorised Official G.Venkatakrishnan Southern Zonal Office, Spencer Plaza Chennai High Court of Judicature at Madras
27-07-2009 Spencer Plaza Owners & Occupants Welfare Association, represented by its President Mr. Ibrahim Versus Southern Car Parkings Ltd., represented by its authorized signatory and Manager - Accounts S. Suresh & Others High Court of Judicature at Madras
15-04-2009 Cholamandalam DBS Finance Ltd., Royal Plaza, Dhabholkar Corner, Kolhapur Versus Shri Balaso Dattoba Bhosale & Another Maharashtra State Consumer Disputes Redressal Commission Mumbai
22-01-2009 Plaza Plastics Versus Govt. Of NCT & Another High Court of Delhi
19-09-2008 Commissioner of Income Tax, Having office at Aayakar Bhavan, Patto, Plaza, Panaji, Goa Versus M/s Bencomar Hotels (Goa) Pvt. Ltd. Colva, Goa In the High Court of Bombay at Goa
09-09-2008 Hyundai Motors India Ltd., Hyundai Motor Plaza Chennai Versus Mrs. Usharani Parthasarathy & Another Tamil Nadu State Consumer Disputes Redressal Commission Chennai
30-07-2008 New Plaza Restaurant Versus Income-tax Officer High Court of Himachal Pradesh
07-12-2007 G. Karmegam and others Versus 1. The Joint Sub-Registrar, IV, Gowri Plaza, Bye Pass Road, Madurai. 2. The Special Deputy Collector, Stamps, Collectorate, Madura-20. 3. The Revenue Divisional Officer, Madurai. 4. The Sub-Registrar-II, Dindigul Before the Madurai Bench of Madras High Court
26-11-2007 RSL Textiles (India) Ltd. & Others Versus The Debts Recovery Tribunal-1, Spenser's Plaza, Chennai & Another High Court of Judicature at Madras
19-11-2007 HSBC Limited, having its branch office at Lima Plaza Versus K. Shiva Kumar High Court of Andhra Pradesh
31-07-2007 The Pondicherry Generators Manufacturers' Association, rep.by its President J.C.Kohli No.3, Clifton Plaza, Saram Pondicherry Versus The Union of India rep.by its Secretary to Government (Local Administration Department) Pondicherry & Others High Court of Judicature at Madras
28-02-2007 Sunrise Plaza and Others v/s C.N. Paramasivam and Others Debt Recovery Appellate Tribunal At Chennai
05-01-2007 National Insurance Company Limited S.N.M.R. Rasi Plaza, 63 West Pratahtshanam Road Karur Versus Revathi & Others Before the Madurai Bench of Madras High Court
31-10-2006 M/s. Plaza Cables Electric Pvt. Ltd Versus Mr. Kamal Khurana High Court of Delhi
01-06-2006 Shanskardhani Cable Network (Also called J-Cable) 1st Floor, Hotel Plaza, Near Jyanti Cinema Jabalpur versus Star India Private Limited New Delhi Telecom Disputes Settlement Appellate Tribunal New Delhi
03-05-2006 M/s Reliance Infocomm Ltd. Reliance House Near Mardia Plaza Ahmedabad Versus Telecom Regulatory Authority of India Telecom Disputes Settlement Appellate Tribunal New Delhi
08-09-2005 The Population Council, Inc. One Dag Hammarskjold Plaza Versus Director of Income-tax (International Taxation), Delhi Authority For Advance Rulings Income Tax New Delhi
19-08-2005 Sundaram Finance Services Ltd., rep. by its President, the Principal Officer, having its Office at Deshabandhu Plaza, No. 47, Whites Road, Chennai Versus Shoba Garments (P) Ltd., No. 127-B, Brickkiln Road, Norton Shanmuga Building, II Floor, Purasawalkam, Chennai-600 007 and others High Court of Judicature at Madras
09-08-2005 Messrs Anne's Collection Private Limited, Represented By Ajay Paul, Bangalore v/s (1) State Bank of India, Almas Centre, Bangalore; (2) Anne Clarks Blake, Safina Plaza, Bangalore Debt Recovery Appellate Tribunal At Chennai
14-05-2004 Dr. Harjit Rai & Others Versus Board of Professional Entrance Examination, South Block Bahu Plaza, Jammu & Another High Court of Jammu and Kashmir
26-04-2002 Plaza Garments Versus Textile Apparels High Court of Delhi
28-01-2002 Hindustan Petroleum Corporation Limited, Rep.by its Sr.Regional Manager-Retail, Coimbatore Retail Region, A.P.Arcade (Singapore Plaza), Coimbatore Versus C.M. Hariraj and others High Court of Judicature at Madras
20-01-2002 Hindustan Petroleum Corporation Limited representedd by its Senior Regional Manager-Retail, Coimbatore Retail Region, A.P. Arcade (Singapore Plaza), Coimbatore Versus C.M.Hariraj and another High Court of Judicature at Madras
05-09-2001 Sports Plaza Versus Municipal Corporation of Delhi High Court of Delhi



Directors
DIN Name Since
01100241 SUNIL AGARWAL 30-07-2013
01680111 MANISHA AGARWAL 10-12-2014

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