Some PAST Judgements / Case Laws similar to N K FOREST PRIVATE LIMITED
Last Checked Past / Closed Litigation On 06-04-2021 15:35
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| 22-03-2021 |
Ammini & Others Versus State of Kerala, Rep. by Secretary to Government, Forest Department, Thiruvananthapuram & Others |
High Court of Kerala |
| 22-03-2021 |
Narbada Devi & Others Versus H.P. State Forest Corporation & Another |
Supreme Court of India |
| 19-03-2021 |
Dr. T. Murugavel Versus The Principal Secretary to Government of Tamilnadu, Environment and Forest Department, Chennai & Others |
High Court of Judicature at Madras |
| 15-03-2021 |
Thomas Philip Versus Forest Range Officer, Erumely & Others |
High Court of Kerala |
| 15-03-2021 |
Sunaja S. Godwin Versus State of Kerala, Represented by Secretary to Government, Forest Department, Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
| 05-03-2021 |
Viraj Profiles Ltd., through its authorized signatory Anjali Sawla & Others Versus The State of Maharashtra through Revenue & Forest Department Mantralaya, Mumbai & Others |
High Court of Judicature at Bombay |
| 25-02-2021 |
M.V. Vineesh Versus State of Kerala, Represented by The Principal Secretary, Forest & Wildlife, Vazhuthacaud, Thiruvananthapuram & Others |
High Court of Kerala |
| 18-02-2021 |
State of Kerala, Represented by The Secretary to Government, Forest & Wildlife Department, Government Secretariat, Thiruvananthapuram & Others Versus K.A. Abdul Rahiman |
High Court of Kerala |
| 16-02-2021 |
Dr. Vasundhara Menon, Proprietor, Green Earth Solutions, Ernakulam Others Versus The Union of India, Represented by Its Secretary, Ministry of Environment, Forest & Climate Change, New Delhi & Others |
High Court of Kerala |
| 10-02-2021 |
The Conservator & Custodian of Forest & Others Versus Sobha John Koshy & Another |
Supreme Court of India |
| 08-02-2021 |
Kunja Hazarika Versus Union of India, Represented by the Secretary to the Govt. of India, Ministry of Environment Forest & Climate Change, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
| 02-02-2021 |
S. Ganapathy & Others Versus The District Forest Officer, Gudalur, The Nilgiris District & Others |
High Court of Judicature at Madras |
| 22-01-2021 |
Babu Versus The Forest Settlement Officer, Gudalur, The Nilgiris & Another |
High Court of Judicature at Madras |
| 13-01-2021 |
Joe Joseph Versus Union of India Represented by its Secretary, Ministry of Environment, Forest & Climate Change, Indira Paryavaran Bhawan, New Delhi & Others |
High Court of Kerala |
| 12-01-2021 |
Priyesh Kumar Verma Versus Union of India, Represented by Secretary, MOEF &CC, Department of Forest & Wildlife, New Delhi & Others |
High Court of Jharkhand |
| 11-01-2021 |
V. Safiya Versus The Divisional Forest Officer, Mannarkkad, Palakkad & Another |
High Court of Kerala |
| 11-01-2021 |
Range Forest Officer (HQ), Department of Environment & Forest, Govt. of India U.T., Lakshadweep & Kavaratti, Represented Central Bureau of Investigation & Another Versus Mohammed Ali |
High Court of Kerala |
| 04-01-2021 |
Kuttu @ Rahul Chhahalal Pardhi (In Jail) Versus State of Maharashtra, Through Assistant Forest Conservator, Bhandara, Tahsil & District Bhandara & Others |
In the High Court of Bombay at Nagpur |
| 16-12-2020 |
City & Industrial Development Corporation of Maharashtra Ltd. by and through its General Manager (Environment & Forest) Versus Government of India by and through the Ministry Environment & Others |
High Court of Judicature at Bombay |
| 11-12-2020 |
Ganesh Jairam Jagdale Versus State of Maharashtra through its Additional Chief Secretary Revenue & forest Department Mantralaya & Others |
In the High Court of Bombay at Nagpur |
| 09-12-2020 |
Titty Alias George Kurian Versus The Deputy Range Forest Officer |
Supreme Court of India |
| 04-12-2020 |
Vinay Ganesh Prabhu Dessai Versus Government of Goa, through its Dy. Conservator of Forest South Goa Division & Others |
In the High Court of Bombay at Goa |
| 04-12-2020 |
Rabindra Nath Kakar & Others Versus Union of India Ministry of Environment & Forest, through the Government Pleader, High Court, Mumbai & Others |
High Court of Judicature at Bombay |
| 19-10-2020 |
Kushal Konwar Deka & Another Versus The State of Assam Rep. By The Commissioner & Secretary To The Govt. of Assam, Deptt. of Environment & Forest, Dispur, Guwahati & Others |
High Court of Gauhati |
| 12-10-2020 |
Rajendra Versus The State of Maharashtra, Revenue and Forest Department, Mantralay, Mumbai -32, Through the Principal Secretary & Another |
In the High Court of Bombay at Aurangabad |
| 28-09-2020 |
M/s. Kottackal Timbers, Adoor, Represented by Its Managing Partner, Rajan Mathew & Others Versus The State of Kerala, Represented by Additional Chief Secretary, Department of Forest & Wildlife, Thiruvananthapuram & Others |
High Court of Kerala |
| 25-09-2020 |
Somashekara & Another Versus State by Range Forest Officer, Represented by SPP, Bangalore |
High Court of Karnataka |
| 26-08-2020 |
Archana Kujur Versus State of Chhattisgarh Through-The Secretary, Forest Department, Mantralaya, Chhattisgarh & Others |
High Court of Chhattisgarh |
| 06-08-2020 |
Peter & Others Versus Union of India, Represented by Its Secretary, Ministry of Environment, Forest & Climate Change, New Delhi & Others |
High Court of Kerala |
| 30-07-2020 |
Dinesh Chandra Versus U.O.I. Thru. Addl. Prin. Chief. Conservator of Forest & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
| 23-06-2020 |
Rajan Versus The Principal, Chief Forest Conservator Forest Head Quarters, Vazhuthakkad, Thiruvananthapuram & Others |
High Court of Kerala |
| 17-06-2020 |
Rajan Versus The Principal Chief Forest Conservator, Forest Head Quarters, Vazhuthakkad, Thiruvananthapuram & Others |
High Court of Kerala |
| 04-06-2020 |
Forest Holdings Limited Versus Mangatu Blocks Incorporation |
Court of Appeal of New Zealand |
| 02-06-2020 |
K. Duraisamy Versus Government of Tamil Nadu, Represented by its Principal Secretary to Government, Environment & Forest Department, Chennai & Others |
High Court of Judicature at Madras |
| 29-05-2020 |
The State of Kerala, Represented by Secretary To Government, Forest & Wild Life Department, Thiruvananthapuram & Others Versus Vishalakshi Amma |
High Court of Kerala |
| 29-05-2020 |
Raval Randhirbhai Vinubhai Versus Deputy Conservator of Forest & Another |
High Court of Gujarat At Ahmedabad |
| 27-05-2020 |
Narayana Nayak, Represented by Special Power of Attorney Holder, S.M. Dhananjaya Versus Range Forest Officer, Hudikeri Branch, Kodagu & Another |
High Court of Karnataka |
| 05-05-2020 |
Dr. Abhijit Rabha, Principal Chief Conservator of Forest, Karbi Anglong Versus The Union of India, Represented by the Under Secretary to the Government of India, Ministry of Environment, Forests & Climate Change, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
| 30-04-2020 |
Sardar Manjieeth Singh Jagan Singh Versus The State of Maharashtra, Through its Secretary, Revenue and Forest Department, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
| 13-03-2020 |
B.R. Ganapathi Singh V/S The State of Karnataka, Department of Forest, Ecology & Environment, Rep. by its Principal Secretary & Others |
High Court of Karnataka |
| 06-03-2020 |
M. Rathinam Versus The Principal Chief Conservator of Forest, Panagal Building, Saidapet, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 27-02-2020 |
A. Ajith Kumar Versus State of Kerala, Represented by The Secretary To Government, Forest & Wildlife Department, Government Secretariat, Thiruvananthapuram & Another |
High Court of Kerala |
| 26-02-2020 |
Rakesh & Others Versus State of Rajasthan, Through The Secretary, Department of Forest, Secretariat, Jaipur, Rajasthan & Others |
High Court of Rajasthan Jodhpur Bench |
| 20-02-2020 |
S. Jayamurugan Versus The Forest Officer, Office of the Range Forest Pattukottai, Thanjavur District & Another |
Before the Madurai Bench of Madras High Court |
| 19-02-2020 |
Vithaldas Jagannath Khatri (Dead) Through Smt. Shakuntala alias Sushmi & Others Versus State of Maharashtra Revenue and Forest Department & Others |
Supreme Court of India |
| 11-02-2020 |
Tamilnadu Pondy Plastic Association, Rep By Its President G. Sanaran Versus The Government of Tamil Nadu Rep By Principal Secretary to Government Environment & Forest (EC-2) Department Chennai |
High Court of Judicature at Madras |
| 10-02-2020 |
Johny & Another Versus State of Kerala, Represented by Secretary, Department of Forest & Wild Life, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
| 06-02-2020 |
Jose Versus State of Kerala, Represented by Principal Secretary, Department of Forest, Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
| 06-02-2020 |
T. Easwaranunni & Others Versus State of Kerala, Represented by Secretary to Government, Forest & Wild Life/Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
| 05-02-2020 |
M/s. Natesan Agencies (Plantations) Versus State Rep. By The Secretary to Govt. Environment & Forest Department |
Supreme Court of India |
| 27-01-2020 |
In The Matter Of: Meenava Thanthai K.R. Selva Kumar Meenavar Nala Sangam Versus Director, Ministry of Environment, Forest & Climate Change, New Delhi & Others |
National Green Tribunal Southern Zone Chennai |
| 13-01-2020 |
Sudhakar Trimbak Wagh Versus The State of Maharashtra through The Minister of Revenue & Forest, Mantralaya & Others |
High Court of Judicature at Bombay |
| 08-01-2020 |
M/s. Wasim Khan Material Suppliers, through its Proprietor Wasim Versus State of Maharashtra, in the Ministry of Revenue & Forest, Mantralaya & Others |
In the High Court of Bombay at Nagpur |
| 06-01-2020 |
State Represented by Range Forest Officer, Anchal Range, Ezhamkulam Station Versus A. Ajeem |
High Court of Kerala |
| 20-12-2019 |
Rajesh & Others Versus State of Maharashtra, The Ministry of Revenue & Forest, Mantralaya & Others |
In the High Court of Bombay at Nagpur |
| 18-12-2019 |
S. Dileep Versus Union of India, Represented y Its Secretary, Ministry of Environment, Forest & Climate Change, New Delhi |
High Court of Kerala |
| 16-12-2019 |
Dadaji Shankar Patil & Others Versus The Secretary, Revenue & Forest Department & Others |
High Court of Judicature at Bombay |
| 16-12-2019 |
Souhrada Charitable Club, Represented by Its President, Akhil Augustine & Another Versus The Union of India, Represented by The Secretary To Government, The Ministry of Environment, Forest & Climate Change, New Delhi & Others |
High Court of Kerala |
| 11-12-2019 |
Uttam Sitaram Kose Versus State of Maharashtra, through its Principal Secretary, Department of Revenue & Forest & Others |
In the High Court of Bombay at Nagpur |
| 06-12-2019 |
The Range Forest Officer, Idukki & Others Versus Lalitha Muraleedharan, Proprietrix, Sai Lalith Fragrance, Thambaram, Chennai |
High Court of Kerala |
| 29-11-2019 |
Interglobe Aviation Limited Versus Union of India Ministry Of Environment, Forest And Climate Change Secretary & Others |
Supreme Court of India |
| 29-11-2019 |
Arakkal Saramma Versus The State of Kerala Represented by Its Principal Secretary, Department of Forest, Secretariat, Trivandrum & Others |
High Court of Kerala |
| 20-11-2019 |
Resilient Energy Severndale Ltd and Forest of Dean District Council Versus R (on the application of Wright) |
United Kingdom Supreme Court |
| 12-11-2019 |
The Management, Tamil Nadu Forest & Social Forest Department, Villupuram Versus Radhakrishnan & Another |
High Court of Judicature at Madras |
| 12-11-2019 |
P. Gopinath Versus The State of Kerala, Represented by The Secretary To Government of Kerala, Forest & Wildlife Department, State Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
| 07-10-2019 |
RE : Felling of Trees In Aarey Forest (Maharashtra) |
Supreme Court of India |
| 27-09-2019 |
The Divisional Forest Officer, Social Forestry Division Office, Vellore District Versus G. Perumal & Another |
High Court of Judicature at Madras |
| 26-09-2019 |
Forest Development Corporation, Maharashtra Ltd., Through its Divisional Manager, Forest Project Division Versus Prakash |
In the High Court of Bombay at Aurangabad |
| 25-09-2019 |
K. Viji Versus The Forest Range officer Velimalai Range Tamil Nadu Forest Department, Kanyakumari |
Before the Madurai Bench of Madras High Court |
| 29-08-2019 |
Vithaldas Jagannath Khatri (D) Through Shakuntala Alias Sushma & Others Versus State of Maharashtra Revenue and Forest Department & Others |
Supreme Court of India |
| 29-08-2019 |
District Forest Officer, Salem & Namakkal & Another Versus Muthusamy |
High Court of Judicature at Madras |
| 27-08-2019 |
District Forest Officer, Salem & Namakkal & Another Jyothi & Others |
High Court of Judicature at Madras |
| 02-08-2019 |
District Forest Officer, Salem & Namakkal & Another Versus Perumal |
High Court of Judicature at Madras |
| 01-08-2019 |
Pralhad Madhoba Ruikar Trust Versus State of Maharashtra Through its Secretary Revenue & Forest Department Mantralaya, Mumbai |
In the High Court of Bombay at Nagpur |
| 26-07-2019 |
State, Represented by The Divisional Forest Officer, Thrissur Forest Division Versus Chandran & Others |
High Court of Kerala |
| 18-07-2019 |
S.P. Muthu Raman Versus The Secretary, Ministry of Environment, Forest & Climate Change, Government of India, Indira Paryavaran Bhawan, Aligani, New Delhi & Others |
High Court of Judicature at Madras |
| 16-07-2019 |
Interglobe Aviation Limited Versus Union of India Ministry of Environment, Forest & Climate Change Secretary & Others |
Supreme Court of India |
| 11-07-2019 |
Chennai Non Woven's Private Limited represented by its Authorised Secretary T. Sreenivasan, Ambattur Industrial Estate Chennai Versus State of Tamil Nadu represented by its Secretary to Government Environment and Forest (EC2) Department Fort St. George, Chennai & Others |
High Court of Judicature at Madras |
| 11-07-2019 |
V.G. Rajashekara & Others Versus State of Karnataka by Deputy Range Forest Officer, Represented by Public Prosecutor |
High Court of Karnataka |
| 02-07-2019 |
Interglobe Aviation Limited Versus Union of India, Thr. Secretary, Ministry of Environment, Forest & Climate Change Secretary & Others |
Supreme Court of India |
| 24-06-2019 |
The Principal Chief Conservator (Forest Land & Resources), Thiruvananthapuram & Others Versus T.S. Rejilal & Others |
High Court of Kerala |
| 17-06-2019 |
Angels Nair, General Secretary, Animal Legal Force Integration, Ernakulam Versus The Principal Secretary to Department of Forest & Wild Life, Government of Kerala, Thiruvananthapuram & Others |
High Court of Kerala |
| 13-06-2019 |
M. Gopalakrishnan Versus The State of Tamilnadu Rep. by Additional Chief Secretary to the Government, Environment & Forest Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 31-05-2019 |
M/s. Ramgad Minerals & Mining Limited, Rep. by its Authorized Signatory Meda Venkataiah Versus State of Karnataka, Additional Chief Secretary to Government, Forest, Ecology & Environment Dept., Bengaluru & Others |
High Court of Karnataka |
| 04-05-2019 |
Syed Burhan Syed Nabi & Others Versus State of Maharashtra, Through Authorised Officer and Assistant Conservator of Forest (Tendu) Dist. Washim & Others |
In the High Court of Bombay at Nagpur |
| 03-05-2019 |
Uttarakhand Forest Development Corporation & Others Versus State of Uttarakhand & Another |
High Court of Uttarakhand |
| 02-05-2019 |
Reliance Natural Resources Limited & Another Versus State of Maharashtra through the Revenue and Forest Department & Others |
High Court of Judicature at Bombay |
| 18-04-2019 |
Raju Leeladhar Sawwalakhe Versus The State of Maharashtra, Through its Secretary, Ministry of Revenue & Forest & Others |
In the High Court of Bombay at Nagpur |
| 12-04-2019 |
M. Susil Kumar Versus The Member Secretary, Tamil Nadu Forest Uniformed Services Recruitment Committee, Saidapet |
High Court of Judicature at Madras |
| 11-04-2019 |
Dhasarathan Versus The District Forest Officer, Government Gardens, Thirupathur Town & Others |
High Court of Judicature at Madras |
| 11-04-2019 |
M/s. Shantai Group, through its partner-Vinod Tukaram Adaskar Versus The State of Maharashtra, through its Department of Revenue & Forest & Others |
High Court of Judicature at Bombay |
| 10-04-2019 |
Hardas (Haridas) & Others Versus The State of Maharashtra through its Secretary, Revenue & Forest Department & Others |
In the High Court of Bombay at Nagpur |
| 10-04-2019 |
B. Ramkumar Adityan Versus The Secretary, Ministry of Environment, Forest & Climate Change, New Delhi & Others |
Before the Madurai Bench of Madras High Court |
| 05-04-2019 |
X. Charles Ravi Versus The Principal Chief Conservator of Forests, (Head of Forest Force), Chennai & Others |
High Court of Judicature at Madras |
| 03-04-2019 |
S.K. Ayub Versus Authorized Officer-cumAsst. Conservator of Forest & Others |
High Court of Orissa |
| 28-03-2019 |
Dharti Industries Pvt. Ltd. Versus The State of Maharashtra, through the Secretary, Revenue & Forest Department, Mantralaya & Others |
High Court of Judicature at Bombay |
| 21-03-2019 |
A.R. Karthick Versus Government of Tamil Nadu, Rep. by its Prl. Secretary to Government, Environment & Forest Department Secretariat, Chennai & Others |
High Court of Judicature at Madras |
| 18-03-2019 |
Asha Under Water Services Pvt. Ltd. & Others Versus The State of Maharashtra Through The Principal Secretary Forest & Revenue Dept. & Others |
High Court of Judicature at Bombay |
| 15-03-2019 |
Harihar Versus State of Maharashtra, Through the Secretary, Revenue & Forest Department & Another |
In the High Court of Bombay at Nagpur |
| 11-03-2019 |
S. Subramani & Others Versus The State of Tamil Nadu Rep. by its Principal Secretary Environment and Forest (FR 2) Dept., Secretariate Madras & Others |
High Court of Judicature at Madras |
