N J VENTURE PRIVATE LIMITED

Activity: Real Estate and Renting in Maharashtra.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U70101MH2008PTC186387 		ROC
RoC-Mumbai 		Incorporation Date
01-09-2008
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
186387 		Registration Date
01-09-2008 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
sandeep@sppc.co.in
Registered Address
14 7TH FLOOR, BLOOMING HEIGHT CHS, BANDRA PALI HILL, PALI MALA RD., BANDRA (W), MUMBAI Mumbai City MH 400050 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to N J VENTURE PRIVATE LIMITED

Last Checked Past / Closed Litigation On 17-09-2021 09:29
08-09-2021 Montecarlo Ltd. Iron Triangle (Joint Venture) through its authorized officer, Bhardwaj Versus The State of Maharashtra, through its Secretary, Revenue and Forest Department, Mantralaya & Others In the High Court of Bombay at Aurangabad
26-03-2021 Indus Biotech Private Limited Versus Kotak India Venture (Offshore) Fund (Earlier Known As Kotak India Venture Limited) & Others Supreme Court of India
08-03-2021 Gupta Agro Venture Pvt. Ltd. Versus Pratap Singh & Another High Court of Uttarakhand
04-02-2021 M/s. EMS Infracon Pvt. Ltd. M/s. Technocraft Construction Pvt. Ltd. (JV), a Joint Venture Between tow Private Limited Companies, through its Authorized Signatory, Pankaj Kumar Srivastava, New Delhi Versus The State of Bihar through the Chief Secretary, Main Secretary, Patna & Others High Court of Judicature at Patna
07-12-2020 M. Vijayalakshmi Versus The General Manager (HR), Chennai Metro Rail Limited, (A Joint Venture of Government of India and Government of Tamil Nadu), Gopalapuram & Others Before the Madurai Bench of Madras High Court
03-12-2020 M/s. Unitech – NCC (JV), a Joint Venture of M/s. United Limited, a Joint Venture of Unitech Limited and M/s. Nagarjuna Constructions Company Limited, Hyderabad Versus M/s. I.S.N. Raju Infrastructures (P) Limited, Represented by its Executive Director Ravi Kumar Raju Dandu & Others High Court of Andhra Pradesh
21-09-2020 Tvl. Transtonnelstroy Afcons Joint Venture, Represented by its Authorised Signatory, Chennai Versus Union of India, Represented by its Secretary, Ministry of Finance, New Delhi & Others High Court of Judicature at Madras
17-12-2019 Central Organisation For Railway Electrification Versus M/s ECI-SPIC-SMO-MCML (JV) A Joint Venture Company Supreme Court of India
11-12-2019 M/s. AGC-SCCPL JV A Joint Venture of M/s. A.G. Construction & Sharda Construction & Corporation Pvt. Ltd. Through its Authorized Signatory Mohammad Arif Khan Versus State of Maharashtra, through : the Principal Secretary, Public works Department, Mantralaya & Others In the High Court of Bombay at Aurangabad
14-11-2019 Wapcos Limited Versus Salma Dam Joint Venture & Another Supreme Court of India
16-10-2019 Grace Estate Development Venture & Others Versus Municipal Corporation of Greater Mumbai & Others High Court of Judicature at Bombay
16-10-2019 Global Heritage Venture Ltd. Versus Punjab National Bank & Others High Court of Delhi
10-10-2019 Prem N. Mulchandani & Others Versus M/s. Runwal And Kunal Venture National Consumer Disputes Redressal Commission NCDRC
06-08-2019 M/s. Cosmos Realtors Joint Venture Through Authorized Signatory Suraj Parmar Versus The Municipal Corporation for the City of Thane through the Commissioner & Another High Court of Judicature at Bombay
16-07-2019 M/s. Shiel Trade Venture Private Limited Versus M/s. Samsung India Electronics Private Limited High Court of Delhi
05-07-2019 Kem & Pcr Joint Venture Firm Versus Central Coalfields Ltd. & Others High Court of Jharkhand
18-06-2019 R. Lakshmi Prabha Versus The General Manager (HR) Chennai Metro Rail Limited, (A Joint Venture of Govt. of India and Government of Tamil Nadu) “Harini Towers”, Gopalapuram High Court of Judicature at Madras
26-04-2019 Global Asia Venture Company & Others Versus Arup Parimal Deb & Others High Court of Judicature at Bombay
16-04-2019 National Highways Authority of India Versus M/s. Gayatri- ECI (Joint Venture), Hyderabad High Court of Delhi
02-04-2019 Pr. Commissioner of Income Tax - 10, Mumbai Versus Hotel Leela Venture Ltd. High Court of Judicature at Bombay
12-03-2019 Delhi State Industrial & Infrastructure Development Corporation Ltd. Versus BLS Summer Joint Venture High Court of Delhi
26-02-2019 M/s. Neptune Inflatables Ltd., (Company in Liquidation) Chennai Versus Industrial Venture Capital Ltd., T. Nagar, Chennai High Court of Judicature at Madras
25-01-2019 Salma Dam Joint Venture Through: SJV Projects Pvt. Ltd. Versus Wapcos Limited High Court of Delhi
17-10-2018 Sahara States-Hyderabad AOP Versus The Addl Cit, Range-5, AOP Jt Venture Hyderabad Income Tax Appellate Tribunal Hyderabad
26-07-2018 Softrak Venture Investment Ltd. & Others Versus BSE Limited Phiroze Jeejeebhoy Towers, Mumbai SEBI Securities Exchange Board of India Securities Appellate Tribunal
18-07-2018 Kumar Mangat Pathak Versus Cinema Capital Venture Fund, Through Urmila Gupta & Others High Court of Judicature at Bombay
27-06-2018 Hotel Leela Venture Ltd V/S Commissioner(Audit), Central Excise & CGST, Jodhpur Customs Excise Service Tax Appellate Tribunal New Delhi
11-06-2018 Do-It Computer JV A Joint Venture Company Versus The Municipal Corporation of Greater Mumbai High Court of Judicature at Bombay
31-01-2018 National Highways Authority of India Versus Afcons-Apil Joint Venture High Court of Delhi
31-01-2018 SDB SPS (JV), A Joint Venture Between Som Dutt Buildders Private Limited Versus Bihar Rajya Pul Nirman Nigam Ltd. High Court of Judicature at Patna
21-12-2017 M/s. Joint Venture, M/s. ACE Infra-tech, Pvt. Ltd, Jammu & Matprop Technical Service, Cochin Versus State of J&K & Others High Court of Jammu and Kashmir
20-12-2017 ITD-ITD-CEM Joint Venture V/S CST, New Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
01-11-2017 Venture Global Engineering LLC & Others Versus Tech Mahindra Ltd. & Others Supreme Court of India
16-10-2017 KRANS-TVSR (Joint Venture), rep. by its lead Partner K. Ranga Rao Versus South Central Railway, rep. by its General Manager & Others In the High Court of Judicature at Hyderabad
16-10-2017 Rites Limited, Represented by its Addl. General Manager (Legal), Mahesh Sreenivasan Versus Bangalore Metro Rail Corporation Ltd., (A Joint Venture of Govt. of India & Govt. of Karnataka), Bengaluru & Another High Court of Karnataka
22-08-2017 Dalmai Cement Venture Limited, 15-Bara Kambha Versus The State of Karnataka & Others High Court of Karnataka Circuit Bench OF Kalaburagi
09-05-2017 Neptune Venture & Developers (P) Ltd. Versus Shailesh Tripathi National Consumer Disputes Redressal Commission NCDRC
03-01-2017 M/s. Image Venture Pvt. Ltd. & Another Versus M/s. Vasan Publication Private Limited High Court of Judicature at Madras
28-11-2016 Venture Softech India Private Ltd. represented by C.E.O. & Another Versus Startup Xperts its Proprietor, Poornima represented by Power Agent Shyam Sekar S, Chennai High Court of Judicature at Madras
23-08-2016 HCC Van Oord ACZ Joint Venture Hincon House, Mumbai Versus Ennore Port Limited & Others High Court of Judicature at Madras
17-08-2016 Central Coalfields Limited & Others Versus SLL - SML (Joint Venture Consortium) & Others Supreme Court of India
17-08-2016 M/s. Industrial Venture Capital Limited Versus Pradeep Ranganathan High Court of Judicature at Madras
09-03-2016 Neelkanth Devansh Developers Private Limited Versus Urban Infrastructure Venture Capital Limited High Court of Judicature at Bombay
15-01-2016 M/s. National Highways Authority of India Versus M/s. BSC-RBM-PATI Joint Venture High Court of Delhi
18-11-2015 M/s B. Ganga Transport and Sai Trade Link Joint Venture Versus M/s Western Coalfields Limited, Coal Estate & Another In the High Court of Bombay at Nagpur
29-10-2015 Union of India & Another Versus Chenab Construction Joint Venture High Court of Delhi
20-10-2015 Kusum Kumria and Others V/S Pharma Venture (India) Pvt. Ltd. and Others. High Court of Delhi
19-08-2015 Shivalik Venture (P.) Ltd. Versus Deputy Commissioner of Income-tax, 8(3), Mumbai Income Tax Appellate Tribunal Mumbai
16-07-2015 Aruna Sanghi Versus IFCI Venture Capital Funds Ltd. & Others Debts Recovery Appellate Tribunal at Delhi
23-03-2015 Mega Electricals, Joint Venture & Others Versus Union of India & Others High Court of Gauhati
26-02-2015 M/s. Rana Sugars Ltd. (a Joint Venture of Punjab Agro Industries Corporation Ltd.,) Through its Managing Director Versus M/s. Bharat Heavy Electricals Ltd., Vellore Through its General Manager High Court of Judicature at Madras
23-02-2015 Chairman & Managing Director, The Kamarajar Port Limited, Chennai Versus HCC ? Van Oord ACJ Joint Venture, Hincon House, LBS Marg, Vikhroli (West), Mumbai High Court of Judicature at Madras
13-01-2015 Commissioner of Income-tax, Bangalore Versus ICICI Venture Funds Management Co. Ltd. High Court of Karnataka
09-01-2015 M/s. Valecha Agri-Venture Versus The New India Assurance Company Ltd. Union Territory Consumer Disputes Redressal Commission UT Chandigarh
24-12-2014 Commissioner of Income-tax-I Versus Joint Venture of MCL & MMCL (AOP) High Court of Gujarat At Ahmedabad
05-08-2014 Redcliffe Forestry Venture Limited & Others Versus Commissioner of Inland Revenue Court of Appeal of New Zealand
17-07-2014 Tulsi Castings and Machining Limited & Others Versus India Venture Trust & Others High Court of Judicature at Bombay
08-05-2014 Zircon Venture Co-operative Housing Society Ltd. Versus M/s. Zircon Ventures & Others High Court of Judicature at Bombay
05-03-2014 CPI India Real Estate Venture Ltd. Versus Perpetual Infracon Pvt. Ltd. Company Law Board Principal Bench New Delhi
03-12-2013 M/s. Venture Metal Products Private Limited Versus The Deputy Commissioner of Income-tax High Court of Judicature at Madras
18-10-2013 Redcliffe Forestry Venture Limited & Others Versus The Commissioner Of Inland Revenue Court of Appeal of New Zealand
11-10-2013 The Project Director, M/s. SITCO Pvt. Ltd., Kukatpally (A joint venture Between APHB and IJMII) Now represented by its company Secretary Versus Shiva K. Rao T.V. & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
07-10-2013 M/s Swarnandra-IJMII Intigrated Township Dev.Co.Pvt.Ltd., (A Joint Venture APHB and IJMII) Represented by its Company Secretary & Another Versus K. Janaki Siva Rama Raju Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
03-10-2013 Kusum Kumria & Others Versus M/s. Pharma Venture (India) Pvt Ltd. High Court of Delhi
20-09-2013 Ennore Port Limited Chennai Versus M/s H.C.C. Van Oord ACZ Joint Venture Mumbai & Others High Court of Judicature at Madras
12-09-2013 M/s. Trafalgar House Construction (T) Satyam Shankarnarayan Joint Venture (TSSJV) & Another Versus Government of Orissa, Department of Energy & Others High Court of Orissa
09-09-2013 The Bihar State Power ( Holding) Co. Ltd. & Others Versus M/s. Gkc-Sseljv, A Joint Venture Between Gkc Projects Ltd. With Sse Limited & Others High Court of Judicature at Patna
23-08-2013 M/s. Tech Mahindra Limited Versus Venture Global Engineering LLC, Through its Constituted Attorney Pradeep Yadav & Another High Court of Andhra Pradesh
14-06-2013 DHFL Venture Capital Fund Versus Income Tax Officer 19(3)(1) & Others High Court of Judicature at Bombay
17-04-2013 Milaan C. Jhaveri Versus Venture Securities Ltd. High Court of Judicature at Bombay
12-03-2013 M/s. Venture Metal Products Private Limited, Rep. by its Director Shri Kingston Victor Versus Deputy Commissioner of Income Tax & Others High Court of Judicature at Madras
15-02-2013 M/S. Pooja Venture & Another Versus Shivappa & Others High Court of Karnataka
01-02-2013 Aditya Birla Retail Ltd. Versus Punjab Agricultural Venture Pvt. Ltd. High Court of Punjab and Haryana
04-12-2012 Joint Venture of Envio Pure Aqua Systems (P) Ltd. Versus Municipal Corporation, Gwalior & Others High Court of Madhya Pradesh
01-10-2012 Armgold/Harmony Freegold Joint Venture (Proprietary) Versus The Commissioner for the South African Revenue Supreme Court of Appeal of South Africa
13-08-2012 NCC IVRCL SMC (JV), a Joint Venture entity of M/s. Nagarjuna Construction Co. Ltd., IVRCL Infrastructures and Projects Ltd., and M/s. SMC Infrastructures Private Ltd. Versus Andhra Pradesh Industrial Infrastructure Corporation Ltd., Represented by its Vice-Chairman and Managing Director & Others High Court of Andhra Pradesh
19-04-2012 Manukau Golf Club Incorporated Versus Shoye Venture Limited Court of Appeal of New Zealand
09-04-2012 Messrs Ijm-Gayatri Joint Venture Versus National Highways Authority Of India High Court of Delhi
22-02-2012 Ifci Venture Capital Funds Limited Versus Smt. Santosh Khosla & Others High Court of Delhi
20-01-2012 Manager, Venture Estate Versus General Secretary & Others High Court of Kerala
13-01-2012 Venture Micron Versus M/s. Earawat Steel Private Ltd & Another High Court of Madhya Pradesh
14-12-2011 Redcliffe Forestry Venture Limited & Others Versus Commissioner Of Inland Revenue Court of Appeal of New Zealand
21-03-2011 M/s TRG-Ajay-Vijay (Joint Venture) Versus State of H.P. & Others High Court of Himachal Pradesh
19-11-2010 Project Director Versus MECON GEA Energy System (India) Ltd. (Joint Venture) Before the Madurai Bench of Madras High Court
12-11-2010 Sandeep Thapar S/O. Satish Thapar Versus Sme Technologies Pvt. Ltd. Earlier Known As M/S. Kalpataru Energy Venture Pvt. Ltd. High Court of Delhi
30-08-2010 National Highways Authority of India Versus Unitech-NCC Joint Venture High Court of Delhi
26-08-2010 Shanghai Tunnel Engineering Co Ltd Versus Econ-NCC Joint Venture Supreme Court of Singapore
11-08-2010 Venture Global Engineering Versus Satyam Computer Services Ltd. & Another Supreme Court of India
18-06-2010 Ennore Port Limited, Chennai Versus HCC Van Oord ACZ Joint Venture, Mumbai & Others High Court of Judicature at Madras
10-05-2010 DIC - NCC (JV) - A Joint Venture Of M/S Daelim Industrial Co Versus M Sahai & Associates Pvt Ltd High Court of Gujarat At Ahmedabad
26-04-2010 Rockline Ltd & Another Versus Silverlink Holdings Ltd & Another (Schroder Venture Managers Inc and another, third parties) Supreme Court of Singapore
08-03-2010 M/S. National Highways Authority Of India Versus M/S. Unitech-Ncc Joint Venture High Court of Delhi
05-03-2010 Union of India Versus M/s. Chenab Construction Joint Venture High Court of Delhi
19-02-2010 Satyam Computer Services Limited Hyderabad Versus Venture Global Engineering Llc, Michigan, Usa & Another. High Court of Andhra Pradesh
12-01-2010 SREI Venture Capital Ltd. Versus Ramani Ramaswamy & Others Company Law Board Southern Region Bench Chennai
02-07-2009 M/s. Lanco Rani Joint Venture Rep. by its Authorized Signatory Mr. K. V. S. Krishna Rao Versus M/s. United India Insurance Company Ltd. Rep. by its Senior Branch Manager & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
29-06-2009 DSIPL-CEPL Joint Venture Rep by its Lead Manager Versus Belgaum Urban Development Authority Rep by its Commissioner & Others High Court of Karnataka Circuit Bench At Dharwad
22-01-2009 M/s. Hotel Leela Venture Ltd. Versus Commr. Of Customs (Gen.) Mumbai Supreme Court of India
13-01-2009 Faber Image Media Pte Ltd Versus Patrician Holdings Pte Ltd & Another (Trading As V4X Joint Venture) Supreme Court of Singapore
16-12-2008 DLF-Gayatri-LOR Joint Venture Versus National Highway Authority of India High Court of Delhi



Directors
DIN Name Since
01677355 NAVEEN ROY KAPUR 01-09-2008
01798270 SATISH BANKELAL JAISWAL 01-09-2008

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