N B COTEX PRIVATE LIMITED

Activity: Manufacturing (Textiles) in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
24AADCN6730G1ZN
PAN No
AADCN6730G
CIN
U17200MH2011PTC219248
ROC
RoC-Mumbai
Incorporation Date
29-06-2011
Class
Private
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
219248
Registration Date
29-06-2011
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
---
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 350,00,000
Paid Up Capital
Rs. 280,00,000



Contact Information

E-Mail Address
nbcotexpvtltd@gmail.com
Registered Address
NITIN KARWA, KOT BAZAR, SANE PATANGAN, DHARANGAON MH 425105 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to N B COTEX PRIVATE LIMITED

Last Checked Past / Closed Litigation On 03-03-2023 14:54
26-09-2022 M/s. Sky Cotex India Private Limited, Tamil Nadu & Another Versus The Registrar of Companies, Coimbatore High Court of Judicature at Madras
25-07-2022 M/s. Mahee Cotex Versus Central Bank of India, Authorised Officer High Court of Gujarat At Ahmedabad
19-06-2020 Director General of Foreign Trade & Others Versus Ruia Cotex Ltd & Another High Court of Judicature at Calcutta
24-02-2020 Mahalaxmi Spinning & Weaving Mills Pvt. Ltd., Worli Mumbai Versus Maruti Cotex Ltd. Through Resolution Professional Sujata Chattopadhyay, Kolhapur & Others National Company Law Appellate Tribunal
05-02-2020 Jindal Cotex Limited & Others Versus Securities and Exchange Board of India, SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
11-05-2016 M/s. Jindal Cotex Limited & Another Versus M/s. Vinod Cotton Corporation High Court of Punjab and Haryana
30-08-2011 M/s. Shiv Cotex Versus Tirgun Auto Plast P. Ltd. & Others Supreme Court of India
15-06-2010 M/s Kumar Cotex Limited. Versus Commissioner of Central Excise, Guntur Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
07-05-2010 Winsome Textile Industries Versus Mangla Cotex High Court of Punjab and Haryana
25-08-2009 Ruia Cotex Ltd. Versus Director General of Foreign Trade High Court of Judicature at Calcutta
08-07-2009 M/s. Dhanlaxmi Cotex Ltd. Versus Securities and Exchange Board of India SEBI Securities Exchange Board of India Securities Appellate Tribunal
18-02-2009 M/s.Cotex Versus State of Maharashtra & Another High Court of Judicature at Bombay
04-04-2007 Ruia Cotex Ltd. Versus Corporation Bank High Court of Judicature at Calcutta
06-08-2004 Corporation Bank v/s Ruia Cotex Limited and Others Debt Recovery Appellate Tribunal At Kolkata
09-07-2004 Corporation Bank v/s Ruia Cotex Limited and Others Debt Recovery Appellate Tribunal At Kolkata
13-09-2002 Ruia Cotex Ltd. Versus Commissioner of Customs High Court of Judicature at Calcutta
27-02-2002 KUMAR'S COTEX LIMITED VERSUS DEBTS RECOVERY TRIBUNAL, HYDERABAD High Court of Andhra Pradesh



GST Number(s) for N B COTEX PRIVATE LIMITED

GUJARAT 24AADCN6730G1ZN  



Directors

DIN Name Since
01604330 HARESH NATHALAL JANI 29-06-2011
03552828 NITIN NANDLAL KARWA 29-06-2011
01604273 NATHALAL BABULAL JANI 29-06-2011

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