Mumbai Metropolitan Region Development Authority (Second Amendment) Act, 2002


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w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  INTRODUCTION
  1 Short title and commencement View Judgements
  2 Amendment of section 11 of Mah. IV of 1975 View Judgements
  3 Substitution of section 17 of Mah. IV of 1975 View Judgements
  4 Insertion of section 47-A in Mah. IV of 1975 View Judgements
  5 Repeal of Mah. Ord. XV of 2002 and saving View Judgements



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