At, Appellate Tribunal for Electricity Appellate Jurisdiction
By, THE HONOURABLE MR. JUSTICE M. KARPAGA VINAYAGAM
By, CHAIRPERSON
By, THE HONOURABLE MR. RAKESH NATH
By, TECHNICAL MEMBER
Counsel for the Appellant (s): Mr. Nikhil Goel, Advocates. For the Respondent: ---------.
Judgment Text
Admittedly, this Appeal has been filed as against the Order passed by the Commission on 29.10.10 in the review petition dismissing the same confirming the main Order passed on 30.03.2010. It is submitted that already an Appeal has been filed against the main Order dated 30.03.2010.
As already held by this Tribunal in many matters, this Appeal as against the Order passed in review petition dismissing the same is not maintainable.
Therefore
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, the Application as well as the Appeal is dismissed.