w w w . L a w y e r S e r v i c e s . i n
M/s Rajdoot Trading Company, Regd., Ghaziabad, U.P. through its Proprietor Shri Sanjay & Others v/s Authorized Officer, Oriental Bank of Commerce, Ghaziabad, U.P. & Another
Company & Directors' Information:- T AND D TRADING PRIVATE LIMITED [Active] CIN = U51909MH2003PTC142712
Company & Directors' Information:- A R L TRADING PRIVATE LIMITED [Active] CIN = U67120DL2005PTC143941
Company & Directors' Information:- I. B. TRADING PRIVATE LIMITED [Active] CIN = U70102MH2007PTC167894
Company & Directors' Information:- INDIA E-COMMERCE LIMITED [Active] CIN = L99999MH1968PLC014091
Company & Directors' Information:- G W TRADING PRIVATE LIMITED [Active] CIN = U51900MP2013PTC031025
Company & Directors' Information:- D K O TRADING COMPANY PVT LTD [Converted to LLP and Dissolved] CIN = U51226WB1992PTC054818
Company & Directors' Information:- G-TRADING INDIA PRIVATE LIMITED [Active] CIN = U52100DL2008PTC228572
Company & Directors' Information:- A. N. TRADING PRIVATE LIMITED [Active] CIN = U51900DL2019PTC359069
Company & Directors' Information:- L G H TRADING PRIVATE LIMITED [Active] CIN = U52100MH2009PTC196493
Company & Directors' Information:- G K TRADING PVT LTD [Active] CIN = U51109WB1990PTC048559
Company & Directors' Information:- S P R TRADING PRIVATE LIMITED [Converted to LLP] CIN = U18109DL1995PTC071372
Company & Directors' Information:- S N R TRADING COMPANY PVT. LTD. [Active] CIN = U51909WB1986PTC041568
Company & Directors' Information:- L. S. G. TRADING PRIVATE LIMITED [Strike Off] CIN = U51900MH1994PTC079829
Company & Directors' Information:- H C TRADING PRIVATE LIMITED [Active] CIN = U51909WB1997PTC085250
Company & Directors' Information:- H T C TRADING PVT. LTD. [Active] CIN = U51433WB1990PTC049243
Company & Directors' Information:- P P S TRADING COMPANY PRIVATE LIMITED [Amalgamated] CIN = U29120GJ1997PTC032617
Company & Directors' Information:- S H COMMERCE PRIVATE LIMITED [Active] CIN = U51109WB2008PTC121420
Company & Directors' Information:- IN TRADING PRIVATE LIMITED [Active] CIN = U51399DL2003PTC119199
Company & Directors' Information:- A. M. COMMERCE PRIVATE LIMITED [Active] CIN = U51909WB2011PTC168744
Company & Directors' Information:- D M TRADING PVT LTD [Active] CIN = U51909WB1986PTC040744
Company & Directors' Information:- B H TRADING PRIVATE LIMITED [Active] CIN = U51909MH2005PTC151768
Company & Directors' Information:- M T TRADING COMPANY PVT LTD [Amalgamated] CIN = U52110WB1991PTC051822
Company & Directors' Information:- J K TRADING COMPANY PRIVATE LIMITED [Active] CIN = U51432AS2001PTC006676
Company & Directors' Information:- H F TRADING PRIVATE LIMITED [Active] CIN = U51101MP2013PTC031441
Company & Directors' Information:- K L TRADING COMPANY PRIVATE LIMITED [Active] CIN = U74899DL1989PTC035081
Company & Directors' Information:- K T TRADING COMPANY PRIVATE LIMITED [Active] CIN = U29265MH1954PTC009417
Company & Directors' Information:- T S P M TRADING COMPANY PRIVATE LIMITED [Strike Off] CIN = U15400TN2009PTC070424
Company & Directors' Information:- L M TRADING COMPANY PVT LTD [Active] CIN = U24232WB1986PTC040212
Company & Directors' Information:- N E TRADING COMPANY LIMITED [Active] CIN = U51909ML2000PLC006095
Company & Directors' Information:- W W TRADING PRIVATE LIMITED [Active] CIN = U51909MH2003PTC140832
Company & Directors' Information:- J S TRADING COMPANY PVT LTD [Active] CIN = U51909WB1992PTC057003
Company & Directors' Information:- G S E-COMMERCE PRIVATE LIMITED [Active] CIN = U52100KA2013PTC067567
Company & Directors' Information:- S B H TRADING COMPANY PRIVATE LIMITED [Active] CIN = U52339KA2008PTC045790
Company & Directors' Information:- M L TRADING COMPANY PVT LTD [Strike Off] CIN = U52110WB1988PTC044086
Company & Directors' Information:- V K COMMERCE PVT LTD [Amalgamated] CIN = U51109WB1984PTC037122
Company & Directors' Information:- S B J TRADING (INDIA) PRIVATE LIMITED [Active] CIN = U51900MH2005PTC158498
Company & Directors' Information:- P. R. COMMERCE PRIVATE LIMITED [Active] CIN = U51909WB2008PTC122333
Company & Directors' Information:- M & P E. COMMERCE PRIVATE LIMITED [Active] CIN = U74300DL1999PTC099198
Company & Directors' Information:- M N TRADING COMPANY PRIVATE LIMITED [Active] CIN = U51505MH2004PTC146652
Company & Directors' Information:- J C R TRADING PVT LTD [Active] CIN = U51909KL1990PTC005614
Company & Directors' Information:- V G K TRADING PRIVATE LIMITED [Active] CIN = U52100KL1997PTC011691
Company & Directors' Information:- S D R TRADING PRIVATE LIMITED [Active] CIN = U51109DL2009PTC188954
Company & Directors' Information:- G L TRADING CO. PRIVATE LIMITED [Active] CIN = U51219WB1998PTC086558
Company & Directors' Information:- R S COMMERCE PVT LTD [Converted to LLP] CIN = U51909WB1995PTC074372
Company & Directors' Information:- L J TRADING PRIVATE LIMITED [Active] CIN = U51909UP2007PTC045996
Company & Directors' Information:- C AND D TRADING COMPANY PRIVATE LIMITED [Strike Off] CIN = U51900MH1981PTC025335
Company & Directors' Information:- Y V TRADING PRIVATE LIMITED [Strike Off] CIN = U29113MH2006PTC159994
Company & Directors' Information:- P S COMMERCE PRIVATE LIMITED [Active] CIN = U51909WB1997PTC084487
Company & Directors' Information:- M. K. S. K. TRADING PRIVATE LIMITED [Active] CIN = U51109WB1996PTC080168
Company & Directors' Information:- R U TRADING PRIVATE LIMITED [Active] CIN = U52390WB2009PTC136748
Company & Directors' Information:- J R P TRADING COMPANY PRIVATE LIMITED [Strike Off] CIN = U51900MH1998PTC113202
Company & Directors' Information:- P AND CO TRADING INDIA PRIVATE LIMITED [Strike Off] CIN = U18101KL1999PTC013423
Company & Directors' Information:- P A T TRADING PRIVATE LIMITED [Active] CIN = U52190WB2009PTC137537
Company & Directors' Information:- R N K TRADING CO. PRIVATE LIMITED [Active] CIN = U45202PB2006PTC029721
Company & Directors' Information:- D. N. TRADING PRIVATE LIMITED [Strike Off] CIN = U52390WB2009PTC138180
Company & Directors' Information:- U AND I TRADING PRIVATE LIMITED [Strike Off] CIN = U52399DL1989PTC035654
Company & Directors' Information:- J V TRADING PRIVATE LIMITED [Strike Off] CIN = U51909DL2005PTC132481
Company & Directors' Information:- T S R I COMMERCE PRIVATE LIMITED [Strike Off] CIN = U65910TG1999PTC032173
Company & Directors' Information:- AND E-COMMERCE PRIVATE LIMITED [Active] CIN = U74120AP2015PTC096206
Company & Directors' Information:- K R L TRADING PRIVATE LIMITED [Active] CIN = U51109WB2008PTC128889
Company & Directors' Information:- K P TRADING & COMPANY PRIVATE LIMITED [Active] CIN = U51503AN2012PTC000169
Company & Directors' Information:- V. S. L. TRADING PRIVATE LIMITED [Active] CIN = U51909WB2009PTC139374
Company & Directors' Information:- A J TRADING PVT LTD [Active] CIN = U51491WB1988PTC045107
Company & Directors' Information:- C R TRADING CO LTD [Under Process of Striking Off] CIN = U65993WB1980PLC032526
Company & Directors' Information:- M V P S TRADING PRIVATE LIMITED [Active] CIN = U51909DL2007PTC161459
Company & Directors' Information:- S V S TRADING INDIA PRIVATE LIMITED [Strike Off] CIN = U15549TN2001PTC047343
Company & Directors' Information:- A AND P TRADING COMPANY PVT LTD [Strike Off] CIN = U52100KL1990PTC005630
Company & Directors' Information:- D B P TRADING PRIVATE LIMITED [Active] CIN = U52390GJ2010PTC060765
Company & Directors' Information:- A K TRADING COMPANY PRIVATE LIMITED [Active] CIN = U51392CH1995PTC016355
Company & Directors' Information:- G R B TRADING PRIVATE LIMITED [Active] CIN = U15142KA1998PTC023508
Company & Directors' Information:- R K AND F TRADING PRIVATE LIMITED [Active] CIN = U74999WB2020PTC239455
Company & Directors' Information:- S B TRADING PVT LTD [Under Liquidation] CIN = U10200WB1985PTC038857
Company & Directors' Information:- T S TRADING PRIVATE LIMITED [Active] CIN = U28910DL2001PTC109621
Company & Directors' Information:- T J F TRADING PRIVATE LIMITED [Under Process of Striking Off] CIN = U52190KL2010PTC025848
Company & Directors' Information:- R N S TRADING PRIVATE LIMITED [Active] CIN = U52300MH2009PTC194233
Company & Directors' Information:- A. C. TRADING PRIVATE LIMITED [Converted to LLP] CIN = U51909WB2011PTC163103
Company & Directors' Information:- V S M TRADING PRIVATE LIMITED [Active] CIN = U51909DL2005PTC133777
Company & Directors' Information:- L. R. A. TRADING PRIVATE LIMITED [Under Process of Striking Off] CIN = U51109DL2010PTC202451
Company & Directors' Information:- L. B. L. TRADING PRIVATE LIMITED [Strike Off] CIN = U74140DL2010PTC202203
Company & Directors' Information:- S H A M TRADING PRIVATE LIMITED [Strike Off] CIN = U51420MH2001PTC131774
Company & Directors' Information:- F B TRADING PVT LTD [Active] CIN = U65921WB1988PTC045315
Company & Directors' Information:- K. R. B. TRADING PRIVATE LIMITED [Active] CIN = U51101UP2010PTC040779
Company & Directors' Information:- M Y TRADING COMPANY PRIVATE LIMITED [Strike Off] CIN = U16008UP1997PTC022161
Company & Directors' Information:- C M TRADING CO PVT LTD [Amalgamated] CIN = U51909WB1982PTC034578
Company & Directors' Information:- D B S COMMERCE PRIVATE LIMITED [Active] CIN = U52190MH2009PTC190773
Company & Directors' Information:- L N TRADING CO PVT LTD [Active] CIN = U29303WB1954PTC021587
Company & Directors' Information:- S M S R TRADING PRIVATE LIMITED [Strike Off] CIN = U51909WB2015PTC206593
Company & Directors' Information:- R N D TRADING COMPANY PRIVATE LIMITED [Strike Off] CIN = U51109DL2001PTC111762
Company & Directors' Information:- F J TRADING PRIVATE LIMITED [Active] CIN = U74999TG2020PTC142069
Company & Directors' Information:- M G H A TRADING PRIVATE LIMITED [Strike Off] CIN = U51103TN1996PTC034050
Company & Directors' Information:- A P COMMERCE LIMITED [Strike Off] CIN = U51909WB1981PLC033798
Company & Directors' Information:- B N S TRADING PRIVATE LIMITED [Strike Off] CIN = U20299KA2006PTC039202
Company & Directors' Information:- K J TRADING CO PVT LTD [Strike Off] CIN = U52341KL1974PTC002616
Company & Directors' Information:- A D TRADING PRIVATE LIMITED [Active] CIN = U51909DL2002PTC114529
Company & Directors' Information:- U S TRADING PRIVATE LIMITED [Under Process of Striking Off] CIN = U65993MH2000PTC129562
Company & Directors' Information:- T. B. TRADING LIMITED [Converted to LLP] CIN = U51909WB2017PLC220095
Company & Directors' Information:- F D M TRADING INDIA PRIVATE LIMITED [Active] CIN = U74899DL1994PTC059248
Company & Directors' Information:- N R TRADING CO PVT LTD [Active] CIN = U51909WB1985PTC039045
Company & Directors' Information:- M K H TRADING PRIVATE LIMITED [Strike Off] CIN = U52100KA2011PTC061028
Company & Directors' Information:- G S B TRADING PRIVATE LIMITED [Strike Off] CIN = U52110TG1979PTC002524
Company & Directors' Information:- C N TRADING PRIVATE LIMITED [Active] CIN = U91200UP1998PTC023690
Company & Directors' Information:- C P M TRADING COMPANY PVT LTD [Active] CIN = U51909KL1992PTC006517
Company & Directors' Information:- S R TRADING PRIVATE LIMITED [Under Process of Striking Off] CIN = U74899DL1996PTC082994
Company & Directors' Information:- THE INDIA TRADING CORPORATION PVT LTD [Strike Off] CIN = U51900WB1930PTC018891
Company & Directors' Information:- THE BANK OF COMMERCE LTD [Strike Off] CIN = U65923WB1929PLC006511
Company & Directors' Information:- P N C TRADING CO PVT LTD [Active] CIN = U74999WB1961PTC025286
Company & Directors' Information:- G T E TRADING COMPANY PRIVATE LIMITED [Strike Off] CIN = U52203CH1996PTC018873
Company & Directors' Information:- A. L. A TRADING PRIVATE LIMITED [Active] CIN = U51909WB2010PTC145269
Company & Directors' Information:- S V G S TRADING PRIVATE LIMITED [Strike Off] CIN = U51432TN2006PTC059766
Company & Directors' Information:- P J M TRADING (INDIA) PRIVATE LIMITED [Active] CIN = U51900MH2005PTC158475
Company & Directors' Information:- K P TRADING CO PVT LTD [Active] CIN = U51909WB1980PTC032804
Company & Directors' Information:- S A N I L TRADING PRIVATE LIMITED [Strike Off] CIN = U51909WB2003PTC096166
Company & Directors' Information:- K P INDIA COMMERCE PRIVATE LIMITED [Strike Off] CIN = U51909AS2001PTC006701
Company & Directors' Information:- M V TRADING COMPANY PRIVATE LIMITED [Strike Off] CIN = U51229CH1995PTC016293
Company & Directors' Information:- J P TRADING PVT LTD [Strike Off] CIN = U74899DL1978PTC008976
Company & Directors' Information:- U AND I TRADING COMPANY PRIVATE LIMITED [Strike Off] CIN = U51109DL1982PTC013848
Company & Directors' Information:- D S TRADING PRIVATE LIMITED [Strike Off] CIN = U74950MH1997PTC106883
Company & Directors' Information:- A N M TRADING PRIVATE LIMITED [Active] CIN = U36999MH2000PTC124380
Company & Directors' Information:- R P H TRADING COMPANY PRIVATE LIMITED [Strike Off] CIN = U51909DL2005PTC132819
Company & Directors' Information:- ORIENTAL TRADING CO PVT LTD [Active] CIN = U51109WB1943PTC011559
Company & Directors' Information:- R. K. B. L. TRADING CO. PRIVATE LIMITED [Strike Off] CIN = U51498UP2008PTC035444
Company & Directors' Information:- P S F TRADING PRIVATE LIMITED [Active] CIN = U70100MH2001PTC132895
Company & Directors' Information:- H G TRADING COMPANY PRIVATE LIMITED [Strike Off] CIN = U51909DL2005PTC142359
Company & Directors' Information:- V U TRADING PRIVATE LIMITED [Converted to LLP] CIN = U51909MH2005PTC154698
Company & Directors' Information:- N S B TRADING CO PVT LTD [Active] CIN = U51109WB1987PTC042135
Company & Directors' Information:- F. N. TRADING COMPANY PRIVATE LIMITED [Strike Off] CIN = U52520TG1997PTC026240
Company & Directors' Information:- Y G TRADING COMPANY PRIVATE LIMITED [Strike Off] CIN = U51909DL2004PTC126325
Company & Directors' Information:- T C E TRADING PRIVATE LIMITED [Strike Off] CIN = U51909MN2014PTC008375
Company & Directors' Information:- C M S TRADING PRIVATE LIMITED [Strike Off] CIN = U52100TN2010PTC075065
Company & Directors' Information:- N S M TRADING COMPANY PRIVATE LIMITED [Active] CIN = U52100TN2013PTC093966
Company & Directors' Information:- E W TRADING PRIVATE LIMITED [Strike Off] CIN = U51900TN2009PTC072688
Company & Directors' Information:- A L R TRADING PRIVATE LIMITED [Active] CIN = U52100MH2011PTC217069
Company & Directors' Information:- A. M. M. TRADING PRIVATE LIMITED [Active] CIN = U52190MH2009PTC192160
Company & Directors' Information:- O & B TRADING COMPANY PRIVATE LIMITED [Strike Off] CIN = U52399MH2009PTC191669
Company & Directors' Information:- S D D TRADING PRIVATE LIMITED [Active] CIN = U51101MH2011PTC216846
Company & Directors' Information:- M & N TRADING PRIVATE LIMITED [Strike Off] CIN = U51101MH2012PTC226366
Company & Directors' Information:- C 3 TRADING PRIVATE LIMITED [Strike Off] CIN = U51101MH2013PTC239343
Company & Directors' Information:- ORIENTAL COMMERCE & TRADING COMPANY PRIVATE LIMITED [Active] CIN = U51101MH2013PTC250760
Company & Directors' Information:- H. R. TRADING CO PRIVATE LIMITED [Strike Off] CIN = U51900MH2008PTC187303
Company & Directors' Information:- Y S E-COMMERCE PRIVATE LIMITED [Active] CIN = U72200MH2000PTC126344
Company & Directors' Information:- N M P M TRADING PRIVATE LIMITED [Strike Off] CIN = U67190MH2011PTC223812
Company & Directors' Information:- I S K TRADING COMPANY PRIVATE LIMITED [Strike Off] CIN = U51102MH2005PTC156676
Company & Directors' Information:- R T TRADING COMPANY PRIVATE LIMITED [Strike Off] CIN = U51909MH2004PTC144712
Company & Directors' Information:- A F TRADING PRIVATE LIMITED [Active] CIN = U51909MH2004PTC145877
Company & Directors' Information:- B A TRADING COMPANY PVT LIMITED [Strike Off] CIN = U51909MH2005PTC157017
Company & Directors' Information:- M G S H TRADING PRIVATE LIMITED [Strike Off] CIN = U51909MH2010PTC202602
Company & Directors' Information:- T R S TRADING PRIVATE LIMITED [Strike Off] CIN = U51909TN2005PTC057425
Company & Directors' Information:- GHAZIABAD TRADING PRIVATE LIMITED [Active] CIN = U52609UP2016PTC085454
Company & Directors' Information:- V V G TRADING COMPANY PRIVATE LIMITED [Active] CIN = U51101UP2013PTC055642
Company & Directors' Information:- F & S TRADING PRIVATE LIMITED [Active] CIN = U51101UP2016PTC076033
Company & Directors' Information:- S P P TRADING PRIVATE LIMITED [Strike Off] CIN = U72900TN2011PTC081006
Company & Directors' Information:- C J TRADING PRIVATE LIMITED [Active] CIN = U74999UP2011PTC047020
Company & Directors' Information:- P D TRADING COMPANY PVT LTD [Active] CIN = U51101WB1988PTC045612
Company & Directors' Information:- G R B S TRADING PRIVATE LIMITED [Strike Off] CIN = U51101WB2013PTC195208
Company & Directors' Information:- L D TRADING (INDIA) PVT LTD [Active] CIN = U51909WB1977PTC031291
Company & Directors' Information:- B AND D E-COMMERCE PRIVATE LIMITED [Strike Off] CIN = U74999HP2015PTC000945
Company & Directors' Information:- I P E-COMMERCE PRIVATE LIMITED [Active] CIN = U52399CH2012PTC033585
Company & Directors' Information:- N V TRADING COMPANY PRIVATE LIMITED [Active] CIN = U74899DL1989PTC038507
Company & Directors' Information:- A V N TRADING PRIVATE LIMITED [Active] CIN = U74899DL1993PTC055186
Company & Directors' Information:- A T TRADING COMPANY PRIVATE LIMITED [Strike Off] CIN = U51909DL2003PTC120282
Company & Directors' Information:- R S O TRADING COMPANY PVT LTD [Strike Off] CIN = U51909DL2001PTC111180
Company & Directors' Information:- S K K TRADING PRIVATE LIMITED [Strike Off] CIN = U51909DL2004PTC129251
Company & Directors' Information:- D H TRADING PRIVATE LIMITED [Strike Off] CIN = U51909DL2009PTC193683
Company & Directors' Information:- N B TRADING COMPANY PRIVATE LIMITED [Strike Off] CIN = U51909DL2010PTC206948
Company & Directors' Information:- D S K INDIA TRADING PRIVATE LIMITED [Under Process of Striking Off] CIN = U51909DL2013PTC261249
Company & Directors' Information:- V P TRADING PRIVATE LIMITED [Strike Off] CIN = U51311DL1998PTC096692
Company & Directors' Information:- R S L TRADING COMPANY PRIVATE LIMITED [Converted to LLP] CIN = U51311DL2002PTC115846
Company & Directors' Information:- V. K. S. TRADING PRIVATE LIMITED [Active] CIN = U51391DL2013PTC253989
Company & Directors' Information:- A B K S TRADING PRIVATE LIMITED [Active] CIN = U51395DL2004PTC124676
Company & Directors' Information:- R. H. M. TRADING PRIVATE LIMITED [Strike Off] CIN = U74900DL2009PTC189283
Company & Directors' Information:- T K TRADING PRIVATE LIMITED [Strike Off] CIN = U52300DL2011PTC224440
Company & Directors' Information:- N & Y TRADING PRIVATE LIMITED [Under Process of Striking Off] CIN = U52590DL2015PTC280124
Company & Directors' Information:- N A TRADING PRIVATE LIMITED [Strike Off] CIN = U85100DL2011PTC218986
Company & Directors' Information:- P & R TRADING PRIVATE LIMITED [Strike Off] CIN = U51909BR2013PTC019940
Company & Directors' Information:- A AND M TRADING CO PVT LTD [Strike Off] CIN = U27109AP1988PTC008440
Company & Directors' Information:- B B TRADING PRIVATE LIMITED [Strike Off] CIN = U74900HR2014PTC051539
Company & Directors' Information:- U R I TRADING PRIVATE LIMITED [Strike Off] CIN = U52399KA2010PTC053022
Company & Directors' Information:- H D P TRADING PRIVATE LIMITED [Strike Off] CIN = U51101GJ2015PTC084637
Company & Directors' Information:- R K P TRADING COMPANY PRIVATE LIMITED [Active] CIN = U51109GJ2011PTC067760
Company & Directors' Information:- TRADING CORPN PVT LTD [Active] CIN = U67120KL1942PTC001187
Company & Directors' Information:- ORIENTAL COMMERCE PVT LTD [Strike Off] CIN = U15209WB1996PTC079017
Company & Directors' Information:- G O N TRADING PVT. LTD. [Strike Off] CIN = U51909GJ1986PTC008700
Company & Directors' Information:- B D S TRADING PRIVATE LIMITED [Strike Off] CIN = U51909GJ1988PTC010531
Company & Directors' Information:- B C P TRADING COMPANY INDIA PRIVATE LIMITED [Strike Off] CIN = U51109AS1996PTC004917
Company & Directors' Information:- T S V TRADING PRIVATE LIMITED [Strike Off] CIN = U01130DL1997PTC087349
Company & Directors' Information:- I. D. TRADING PRIVATE LIMITED [Strike Off] CIN = U52100MH2007PTC172346
Company & Directors' Information:- K. M. K. TRADING CO. PRIVATE LIMITED [Strike Off] CIN = U52100MH2007PTC173912
Company & Directors' Information:- J D TRADING COMPANY PRIVATE LIMITED [Strike Off] CIN = U51900MH1965PTC013396
Company & Directors' Information:- G S B D TRADING PRIVATE LIMITED [Strike Off] CIN = U51109MH2008PTC187094
Company & Directors' Information:- E G TRADING PRIVATE LIMITED [Strike Off] CIN = U52520TG2006PTC049739
Company & Directors' Information:- BANK OF COMMERCE LIMITED [Dissolved] CIN = U65110KL1901PLC000124
Company & Directors' Information:- C S TRADING CO PVT LTD [Strike Off] CIN = U51311WB1956PTC023150
Company & Directors' Information:- ORIENTAL TRADING CORPORATION LIMITED [Dissolved] CIN = U52100KL1947PLC000843
Company & Directors' Information:- ORIENTAL BANK OF INDIA LIMITED [Dissolved] CIN = U65191KL1920PLC000830
Company & Directors' Information:- ORIENTAL BANK LIMITED [Dissolved] CIN = U65191KL1929PLC000832
Company & Directors' Information:- BANK OF COMMERCE LTD. [Dissolved] CIN = U99999MH1921PTC000917
Company & Directors' Information:- S K TRADING COMPANY LIMITED [Liquidated] CIN = U99999MH1951PLC008468
Company & Directors' Information:- ORIENTAL BANK OF COMMERCE LIMITED [Active] CIN = U65191DL1901PLC002036
Company & Directors' Information:- A R L TRADING PRIVATE LIMITED [Active] CIN = U67120DL2005PTC143941
Company & Directors' Information:- I. B. TRADING PRIVATE LIMITED [Active] CIN = U70102MH2007PTC167894
Company & Directors' Information:- INDIA E-COMMERCE LIMITED [Active] CIN = L99999MH1968PLC014091
Company & Directors' Information:- G W TRADING PRIVATE LIMITED [Active] CIN = U51900MP2013PTC031025
Company & Directors' Information:- D K O TRADING COMPANY PVT LTD [Converted to LLP and Dissolved] CIN = U51226WB1992PTC054818
Company & Directors' Information:- G-TRADING INDIA PRIVATE LIMITED [Active] CIN = U52100DL2008PTC228572
Company & Directors' Information:- A. N. TRADING PRIVATE LIMITED [Active] CIN = U51900DL2019PTC359069
Company & Directors' Information:- L G H TRADING PRIVATE LIMITED [Active] CIN = U52100MH2009PTC196493
Company & Directors' Information:- G K TRADING PVT LTD [Active] CIN = U51109WB1990PTC048559
Company & Directors' Information:- S P R TRADING PRIVATE LIMITED [Converted to LLP] CIN = U18109DL1995PTC071372
Company & Directors' Information:- S N R TRADING COMPANY PVT. LTD. [Active] CIN = U51909WB1986PTC041568
Company & Directors' Information:- L. S. G. TRADING PRIVATE LIMITED [Strike Off] CIN = U51900MH1994PTC079829
Company & Directors' Information:- H C TRADING PRIVATE LIMITED [Active] CIN = U51909WB1997PTC085250
Company & Directors' Information:- H T C TRADING PVT. LTD. [Active] CIN = U51433WB1990PTC049243
Company & Directors' Information:- P P S TRADING COMPANY PRIVATE LIMITED [Amalgamated] CIN = U29120GJ1997PTC032617
Company & Directors' Information:- S H COMMERCE PRIVATE LIMITED [Active] CIN = U51109WB2008PTC121420
Company & Directors' Information:- IN TRADING PRIVATE LIMITED [Active] CIN = U51399DL2003PTC119199
Company & Directors' Information:- A. M. COMMERCE PRIVATE LIMITED [Active] CIN = U51909WB2011PTC168744
Company & Directors' Information:- D M TRADING PVT LTD [Active] CIN = U51909WB1986PTC040744
Company & Directors' Information:- B H TRADING PRIVATE LIMITED [Active] CIN = U51909MH2005PTC151768
Company & Directors' Information:- M T TRADING COMPANY PVT LTD [Amalgamated] CIN = U52110WB1991PTC051822
Company & Directors' Information:- J K TRADING COMPANY PRIVATE LIMITED [Active] CIN = U51432AS2001PTC006676
Company & Directors' Information:- H F TRADING PRIVATE LIMITED [Active] CIN = U51101MP2013PTC031441
Company & Directors' Information:- K L TRADING COMPANY PRIVATE LIMITED [Active] CIN = U74899DL1989PTC035081
Company & Directors' Information:- K T TRADING COMPANY PRIVATE LIMITED [Active] CIN = U29265MH1954PTC009417
Company & Directors' Information:- T S P M TRADING COMPANY PRIVATE LIMITED [Strike Off] CIN = U15400TN2009PTC070424
Company & Directors' Information:- L M TRADING COMPANY PVT LTD [Active] CIN = U24232WB1986PTC040212
Company & Directors' Information:- N E TRADING COMPANY LIMITED [Active] CIN = U51909ML2000PLC006095
Company & Directors' Information:- W W TRADING PRIVATE LIMITED [Active] CIN = U51909MH2003PTC140832
Company & Directors' Information:- J S TRADING COMPANY PVT LTD [Active] CIN = U51909WB1992PTC057003
Company & Directors' Information:- G S E-COMMERCE PRIVATE LIMITED [Active] CIN = U52100KA2013PTC067567
Company & Directors' Information:- S B H TRADING COMPANY PRIVATE LIMITED [Active] CIN = U52339KA2008PTC045790
Company & Directors' Information:- M L TRADING COMPANY PVT LTD [Strike Off] CIN = U52110WB1988PTC044086
Company & Directors' Information:- V K COMMERCE PVT LTD [Amalgamated] CIN = U51109WB1984PTC037122
Company & Directors' Information:- S B J TRADING (INDIA) PRIVATE LIMITED [Active] CIN = U51900MH2005PTC158498
Company & Directors' Information:- P. R. COMMERCE PRIVATE LIMITED [Active] CIN = U51909WB2008PTC122333
Company & Directors' Information:- M & P E. COMMERCE PRIVATE LIMITED [Active] CIN = U74300DL1999PTC099198
Company & Directors' Information:- M N TRADING COMPANY PRIVATE LIMITED [Active] CIN = U51505MH2004PTC146652
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Company & Directors' Information:- R S COMMERCE PVT LTD [Converted to LLP] CIN = U51909WB1995PTC074372
Company & Directors' Information:- L J TRADING PRIVATE LIMITED [Active] CIN = U51909UP2007PTC045996
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Company & Directors' Information:- D B P TRADING PRIVATE LIMITED [Active] CIN = U52390GJ2010PTC060765
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Company & Directors' Information:- A. C. TRADING PRIVATE LIMITED [Converted to LLP] CIN = U51909WB2011PTC163103
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Company & Directors' Information:- L. R. A. TRADING PRIVATE LIMITED [Under Process of Striking Off] CIN = U51109DL2010PTC202451
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Company & Directors' Information:- F B TRADING PVT LTD [Active] CIN = U65921WB1988PTC045315
Company & Directors' Information:- K. R. B. TRADING PRIVATE LIMITED [Active] CIN = U51101UP2010PTC040779
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Company & Directors' Information:- P J M TRADING (INDIA) PRIVATE LIMITED [Active] CIN = U51900MH2005PTC158475
Company & Directors' Information:- K P TRADING CO PVT LTD [Active] CIN = U51909WB1980PTC032804
Company & Directors' Information:- S A N I L TRADING PRIVATE LIMITED [Strike Off] CIN = U51909WB2003PTC096166
Company & Directors' Information:- K P INDIA COMMERCE PRIVATE LIMITED [Strike Off] CIN = U51909AS2001PTC006701
Company & Directors' Information:- M V TRADING COMPANY PRIVATE LIMITED [Strike Off] CIN = U51229CH1995PTC016293
Company & Directors' Information:- J P TRADING PVT LTD [Strike Off] CIN = U74899DL1978PTC008976
Company & Directors' Information:- U AND I TRADING COMPANY PRIVATE LIMITED [Strike Off] CIN = U51109DL1982PTC013848
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Company & Directors' Information:- V U TRADING PRIVATE LIMITED [Converted to LLP] CIN = U51909MH2005PTC154698
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Company & Directors' Information:- F. N. TRADING COMPANY PRIVATE LIMITED [Strike Off] CIN = U52520TG1997PTC026240
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Company & Directors' Information:- I S K TRADING COMPANY PRIVATE LIMITED [Strike Off] CIN = U51102MH2005PTC156676
Company & Directors' Information:- R T TRADING COMPANY PRIVATE LIMITED [Strike Off] CIN = U51909MH2004PTC144712
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Company & Directors' Information:- B A TRADING COMPANY PVT LIMITED [Strike Off] CIN = U51909MH2005PTC157017
Company & Directors' Information:- M G S H TRADING PRIVATE LIMITED [Strike Off] CIN = U51909MH2010PTC202602
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Company & Directors' Information:- GHAZIABAD TRADING PRIVATE LIMITED [Active] CIN = U52609UP2016PTC085454
Company & Directors' Information:- V V G TRADING COMPANY PRIVATE LIMITED [Active] CIN = U51101UP2013PTC055642
Company & Directors' Information:- F & S TRADING PRIVATE LIMITED [Active] CIN = U51101UP2016PTC076033
Company & Directors' Information:- S P P TRADING PRIVATE LIMITED [Strike Off] CIN = U72900TN2011PTC081006
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Company & Directors' Information:- P D TRADING COMPANY PVT LTD [Active] CIN = U51101WB1988PTC045612
Company & Directors' Information:- G R B S TRADING PRIVATE LIMITED [Strike Off] CIN = U51101WB2013PTC195208
Company & Directors' Information:- L D TRADING (INDIA) PVT LTD [Active] CIN = U51909WB1977PTC031291
Company & Directors' Information:- B AND D E-COMMERCE PRIVATE LIMITED [Strike Off] CIN = U74999HP2015PTC000945
Company & Directors' Information:- I P E-COMMERCE PRIVATE LIMITED [Active] CIN = U52399CH2012PTC033585
Company & Directors' Information:- N V TRADING COMPANY PRIVATE LIMITED [Active] CIN = U74899DL1989PTC038507
Company & Directors' Information:- A V N TRADING PRIVATE LIMITED [Active] CIN = U74899DL1993PTC055186
Company & Directors' Information:- A T TRADING COMPANY PRIVATE LIMITED [Strike Off] CIN = U51909DL2003PTC120282
Company & Directors' Information:- R S O TRADING COMPANY PVT LTD [Strike Off] CIN = U51909DL2001PTC111180
Company & Directors' Information:- S K K TRADING PRIVATE LIMITED [Strike Off] CIN = U51909DL2004PTC129251
Company & Directors' Information:- D H TRADING PRIVATE LIMITED [Strike Off] CIN = U51909DL2009PTC193683
Company & Directors' Information:- N B TRADING COMPANY PRIVATE LIMITED [Strike Off] CIN = U51909DL2010PTC206948
Company & Directors' Information:- D S K INDIA TRADING PRIVATE LIMITED [Under Process of Striking Off] CIN = U51909DL2013PTC261249
Company & Directors' Information:- V P TRADING PRIVATE LIMITED [Strike Off] CIN = U51311DL1998PTC096692
Company & Directors' Information:- R S L TRADING COMPANY PRIVATE LIMITED [Converted to LLP] CIN = U51311DL2002PTC115846
Company & Directors' Information:- V. K. S. TRADING PRIVATE LIMITED [Active] CIN = U51391DL2013PTC253989
Company & Directors' Information:- A B K S TRADING PRIVATE LIMITED [Active] CIN = U51395DL2004PTC124676
Company & Directors' Information:- R. H. M. TRADING PRIVATE LIMITED [Strike Off] CIN = U74900DL2009PTC189283
Company & Directors' Information:- T K TRADING PRIVATE LIMITED [Strike Off] CIN = U52300DL2011PTC224440
Company & Directors' Information:- N & Y TRADING PRIVATE LIMITED [Under Process of Striking Off] CIN = U52590DL2015PTC280124
Company & Directors' Information:- N A TRADING PRIVATE LIMITED [Strike Off] CIN = U85100DL2011PTC218986
Company & Directors' Information:- P & R TRADING PRIVATE LIMITED [Strike Off] CIN = U51909BR2013PTC019940
Company & Directors' Information:- A AND M TRADING CO PVT LTD [Strike Off] CIN = U27109AP1988PTC008440
Company & Directors' Information:- B B TRADING PRIVATE LIMITED [Strike Off] CIN = U74900HR2014PTC051539
Company & Directors' Information:- U R I TRADING PRIVATE LIMITED [Strike Off] CIN = U52399KA2010PTC053022
Company & Directors' Information:- H D P TRADING PRIVATE LIMITED [Strike Off] CIN = U51101GJ2015PTC084637
Company & Directors' Information:- R K P TRADING COMPANY PRIVATE LIMITED [Active] CIN = U51109GJ2011PTC067760
Company & Directors' Information:- TRADING CORPN PVT LTD [Active] CIN = U67120KL1942PTC001187
Company & Directors' Information:- ORIENTAL COMMERCE PVT LTD [Strike Off] CIN = U15209WB1996PTC079017
Company & Directors' Information:- G O N TRADING PVT. LTD. [Strike Off] CIN = U51909GJ1986PTC008700
Company & Directors' Information:- B D S TRADING PRIVATE LIMITED [Strike Off] CIN = U51909GJ1988PTC010531
Company & Directors' Information:- B C P TRADING COMPANY INDIA PRIVATE LIMITED [Strike Off] CIN = U51109AS1996PTC004917
Company & Directors' Information:- T S V TRADING PRIVATE LIMITED [Strike Off] CIN = U01130DL1997PTC087349
Company & Directors' Information:- I. D. TRADING PRIVATE LIMITED [Strike Off] CIN = U52100MH2007PTC172346
Company & Directors' Information:- K. M. K. TRADING CO. PRIVATE LIMITED [Strike Off] CIN = U52100MH2007PTC173912
Company & Directors' Information:- J D TRADING COMPANY PRIVATE LIMITED [Strike Off] CIN = U51900MH1965PTC013396
Company & Directors' Information:- G S B D TRADING PRIVATE LIMITED [Strike Off] CIN = U51109MH2008PTC187094
Company & Directors' Information:- E G TRADING PRIVATE LIMITED [Strike Off] CIN = U52520TG2006PTC049739
Company & Directors' Information:- BANK OF COMMERCE LIMITED [Dissolved] CIN = U65110KL1901PLC000124
Company & Directors' Information:- C S TRADING CO PVT LTD [Strike Off] CIN = U51311WB1956PTC023150
Company & Directors' Information:- ORIENTAL TRADING CORPORATION LIMITED [Dissolved] CIN = U52100KL1947PLC000843
Company & Directors' Information:- ORIENTAL BANK OF INDIA LIMITED [Dissolved] CIN = U65191KL1920PLC000830
Company & Directors' Information:- ORIENTAL BANK LIMITED [Dissolved] CIN = U65191KL1929PLC000832
Company & Directors' Information:- BANK OF COMMERCE LTD. [Dissolved] CIN = U99999MH1921PTC000917
Company & Directors' Information:- S K TRADING COMPANY LIMITED [Liquidated] CIN = U99999MH1951PLC008468
Company & Directors' Information:- ORIENTAL BANK OF COMMERCE LIMITED [Active] CIN = U65191DL1901PLC002036
Regular Appeal No. 03 of 2020
Decided On, 18 March 2021
At, Debts Recovery Appellate Tribunal at Allahabad
By, THE HONOURABLE MR. R.S. KULHARI
By, CHAIRPERSON
For the Appellants: Ankur Gupta, Advocate. For the Respondents: Ankur Gupta, Advocate, R2, None.
Judgment Text
Oral
1. This appeal has been preferred under section 18 of the Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (for short “the SARFAESI Act”) against the order dated 09.09.2019 passed by the Presiding Officer, DRT, Lucknow, whereby the securitization application (S.A.) filed by the appellants was dismissed.
2. Briefly stated the facts of the matter are, that the appellant no. 1 availed certain credit facilities from the respondent- Bank. The loan was secured by the collateral security of the immovable property in the form of equitable mortgage. Since the loan was not repaid in terms of the loan agreement, therefore, the demand notice dated 9.4.2013 was issued under section 13(4) of the SARFAESI Act after classifying the account as NPA. Thereafter, the sale notice was issued on 22.02.2014, which was challenged by the appellants by filing S.A. No. 179/2014 before the Tribunal below.
3. During the pendency of S.A., the respondent-Bank approached before the District Magistrate (DM) under section 14 of the SARFAESI Act and obtained the order dated 28.02.2015 for possession of the property. The sale notice dated 22.02.2014 became redundant, therefore, fresh sale notice dated 3.6.2019 was issued. The S.A.- applicants amended the pleadings challenging the DM’s order dated 28.02.2015 as well as the fresh sale notice dated 3.6.2019. The Tribunal below vide impugned order observed that the demand notice was duly served and the sale notices dated 22.02.2014 and 03.06.2019 became infructuous for want of bids. With regard to the DM’s order, it was observed that the Tribunal is not competent to examine the validity of the DM’s order and ultimately dismissed the S.A. Being aggrieved by the later part of the judgment, the appellants have preferred the present appeal.
4. Learned counsel for the appellants submits that the DM, Ghaziabad has passed the order dated 28.02.2015 under section 14 of the SARFAESI Act without providing opportunity of hearing to the appellants and there are so many other infirmities in the order. The said order is challengeable before the DRT in the application filed under section 17 of the SARFAESI Act, but the Tribunal below has rejected the plea on the ground that the Tribunal below is not competent to decide the issue. The finding is erroneous, as the DRT is the only competent authority to examine the validity of DM’s order passed under section 14 of the SARFAESI Act. In support of the contention, the learned counsel relies upon a judgment passed by the Hon’ble Supreme Court in Kanaiyalal Lal Chand Sachdev & Others Vs. State of Maharashtra and others, (2011) 2 Supreme Court Cases 782.
5. The learned counsel further submits that more than Rs. 61.00 lacs has been deposited by the borrowers after issuance of demand notice and if there remains any outstanding, the borrowers are ready to deposit the same, therefore, the matter be remanded back to the DRT for deciding the issue of DM’s order and till then the Bank be restrained from taking the possession of the property under the garb of DM’s order dated 28.02.2015.
6. On the contrary, the learned counsel for the Bank supports the impugned judgment and contends that still substantial amount is to be recovered from the borrowers, therefore, even in case of remand, the appellants are not entitled for any interim relief.
7. Having heard the learned counsels for the parties and considering the material available on record, it is obvious that the Tribunal below has not recorded any finding on the DM’s order dated 28.02.2015 passed under section 14 of the SARFAESI Act and has rejected the pleadings on the ground that the Tribunal is not competent to examine the order in view of section 14(3) of the SARFAESI Act. In my opinion, the Tribunal below has erred in interpreting the provisions of section 14(3) of the SARFAESI Act. This provision does not restrict the powers of DRT enshrined under section 17 of the SARFAESI Act. The Hon’ble Supreme Court has laid down in Kanaiyalal Lal Chand Sachdev Vs. State of Maharasthtra(Supra) that “any action under section 14 constitutes action taken after stage of section 13(4) of the SARFAESI Act” and falls within the ambit of section 17(1) of the SARFAESI Act.
8. Similar view has been taken by the Hon’ble Allahabad High Court in Manoj Dwivedi and another Vs. District Magistrate, Lucknow & others, Writ Petition No. 17467(M/B) of 2018. Thus, any order passed under section 14 of the SARFAESI Act is a measure taken under or after section 13(4), as such is challengeable before the DRT under section 17(1) of the SARFAESI Act. The provision of section 14(3) restricts any other court or authority, where the act of CMM or DM cannot be called in question, but it does not include the DRT, for which the specific jurisdiction has been given under section 17(1) of the SARFAESI Act to scrutinize and examine the validity of the DM’s order. The Tribunal below has not appreciated the legal provision in right perspective and has passed the impugned order without considering the settled proposition of law, as laid down by the Hon’ble Supreme Court and the Hon’ble Allahabad High Court.
9. Thus, the order impugned to the extent of DM’s order dated 28.02.2015 is set aside and the matter is remanded back to the Tribunal below to decide the validity of DM’s order dated 28.02.2015 afresh, after affording opportunity of hearing to the parties concerned. The parties shall appear before the DRT on 05.05.2021.
10. Since more than Rs. 61.00 lacs has been stated to have been deposited by the appellants and they have also shown their willingness to repay the dues and also that the validity of DM’s order is yet to be decided on merits, therefore, I deem it appropriate to restrain the Bank from taking physical possession till next date of hearing. However, it is made clear that this ord
1. This appeal has been preferred under section 18 of the Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (for short “the SARFAESI Act”) against the order dated 09.09.2019 passed by the Presiding Officer, DRT, Lucknow, whereby the securitization application (S.A.) filed by the appellants was dismissed.
2. Briefly stated the facts of the matter are, that the appellant no. 1 availed certain credit facilities from the respondent- Bank. The loan was secured by the collateral security of the immovable property in the form of equitable mortgage. Since the loan was not repaid in terms of the loan agreement, therefore, the demand notice dated 9.4.2013 was issued under section 13(4) of the SARFAESI Act after classifying the account as NPA. Thereafter, the sale notice was issued on 22.02.2014, which was challenged by the appellants by filing S.A. No. 179/2014 before the Tribunal below.
3. During the pendency of S.A., the respondent-Bank approached before the District Magistrate (DM) under section 14 of the SARFAESI Act and obtained the order dated 28.02.2015 for possession of the property. The sale notice dated 22.02.2014 became redundant, therefore, fresh sale notice dated 3.6.2019 was issued. The S.A.- applicants amended the pleadings challenging the DM’s order dated 28.02.2015 as well as the fresh sale notice dated 3.6.2019. The Tribunal below vide impugned order observed that the demand notice was duly served and the sale notices dated 22.02.2014 and 03.06.2019 became infructuous for want of bids. With regard to the DM’s order, it was observed that the Tribunal is not competent to examine the validity of the DM’s order and ultimately dismissed the S.A. Being aggrieved by the later part of the judgment, the appellants have preferred the present appeal.
4. Learned counsel for the appellants submits that the DM, Ghaziabad has passed the order dated 28.02.2015 under section 14 of the SARFAESI Act without providing opportunity of hearing to the appellants and there are so many other infirmities in the order. The said order is challengeable before the DRT in the application filed under section 17 of the SARFAESI Act, but the Tribunal below has rejected the plea on the ground that the Tribunal below is not competent to decide the issue. The finding is erroneous, as the DRT is the only competent authority to examine the validity of DM’s order passed under section 14 of the SARFAESI Act. In support of the contention, the learned counsel relies upon a judgment passed by the Hon’ble Supreme Court in Kanaiyalal Lal Chand Sachdev & Others Vs. State of Maharashtra and others, (2011) 2 Supreme Court Cases 782.
5. The learned counsel further submits that more than Rs. 61.00 lacs has been deposited by the borrowers after issuance of demand notice and if there remains any outstanding, the borrowers are ready to deposit the same, therefore, the matter be remanded back to the DRT for deciding the issue of DM’s order and till then the Bank be restrained from taking the possession of the property under the garb of DM’s order dated 28.02.2015.
6. On the contrary, the learned counsel for the Bank supports the impugned judgment and contends that still substantial amount is to be recovered from the borrowers, therefore, even in case of remand, the appellants are not entitled for any interim relief.
7. Having heard the learned counsels for the parties and considering the material available on record, it is obvious that the Tribunal below has not recorded any finding on the DM’s order dated 28.02.2015 passed under section 14 of the SARFAESI Act and has rejected the pleadings on the ground that the Tribunal is not competent to examine the order in view of section 14(3) of the SARFAESI Act. In my opinion, the Tribunal below has erred in interpreting the provisions of section 14(3) of the SARFAESI Act. This provision does not restrict the powers of DRT enshrined under section 17 of the SARFAESI Act. The Hon’ble Supreme Court has laid down in Kanaiyalal Lal Chand Sachdev Vs. State of Maharasthtra(Supra) that “any action under section 14 constitutes action taken after stage of section 13(4) of the SARFAESI Act” and falls within the ambit of section 17(1) of the SARFAESI Act.
8. Similar view has been taken by the Hon’ble Allahabad High Court in Manoj Dwivedi and another Vs. District Magistrate, Lucknow & others, Writ Petition No. 17467(M/B) of 2018. Thus, any order passed under section 14 of the SARFAESI Act is a measure taken under or after section 13(4), as such is challengeable before the DRT under section 17(1) of the SARFAESI Act. The provision of section 14(3) restricts any other court or authority, where the act of CMM or DM cannot be called in question, but it does not include the DRT, for which the specific jurisdiction has been given under section 17(1) of the SARFAESI Act to scrutinize and examine the validity of the DM’s order. The Tribunal below has not appreciated the legal provision in right perspective and has passed the impugned order without considering the settled proposition of law, as laid down by the Hon’ble Supreme Court and the Hon’ble Allahabad High Court.
9. Thus, the order impugned to the extent of DM’s order dated 28.02.2015 is set aside and the matter is remanded back to the Tribunal below to decide the validity of DM’s order dated 28.02.2015 afresh, after affording opportunity of hearing to the parties concerned. The parties shall appear before the DRT on 05.05.2021.
10. Since more than Rs. 61.00 lacs has been stated to have been deposited by the appellants and they have also shown their willingness to repay the dues and also that the validity of DM’s order is yet to be decided on merits, therefore, I deem it appropriate to restrain the Bank from taking physical possession till next date of hearing. However, it is made clear that this ord
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er shall stand vacated on 05.05.2021. The appellants may pray for interim relief before the DRT and the DRT shall decide the same independently without being influenced by the observations made by this Tribunal. 11. Further, the matter pertains to the year 2014, therefore, the Tribunal below is also directed to decide the S.A. as expeditiously as possible preferably within two months from the date of receipt of this order. 12. With these observations, the appeal stands disposed off with no order as to costs. 13. A copy of this judgment be sent to the parties as well as the DRT concerned and be also uploaded on the e-DRT portal.