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M/s. Goyal Metal Industries Ltd. v/s CCE, Chennai
Appeal No. E/734 to 736/2000
Decided On, 31 May 2007
At, Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
By, THE HONOURABLE MR. P.G. CHACKO
By, MEMBER (JUDICIAL) & THE HONOURABLE MR. P. KARTHIKEYAN
By, MEMBER (TECHNICAL)
Shri G. Natarajan, Advocate for the Appellants. Shri T.C. Rajadas, SDR, for the Respondent.
Judgment Text
P.G. CHACKO, MEMBER (JUDICIAL)
It is submitted by learned counsel for the appellants that they are withdrawing these appeals. Accordingly, the appeals are dis
It is submitted by learned counsel for the appellants that they are withdrawing these appeals. Accordingly, the appeals are dis
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missed as withdrawn.