Ministry of Consumer Affairs, Food and Public Distribution, Department of Consumer Affairs, National Test House, Kolkata, Stenographer Grade I, Group 'B' Post, Recruitment Rules, 2007


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Section
 Section Title
  Status : Active
  1 Short title and commencement View Judgements
  2 Application View Judgements
  3 Number of post, its classification and scale of pay View Judgements
  4 Method of recruitment, age limit, educational qualifications, etc View Judgements
  5 Disqualifications View Judgements
  6 Power to relax View Judgements
  7 Saving View Judgements
  SCHEDULE I



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