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Messrs Scarlet Flowers and Agritech Limited v/s Messrs Oriental Floratech India Limited and Others
Civil Appeal.No.5801/2000
Decided On, 16 April 2001
At, Supreme Court of India
By, HON'BLE JUSTICE D. P. MOHAPATRA AND HON'BLE JUSTICE SHIVARAJ V. PATIL
Mr. L.N. Rao, Mr. Ejaz Maqbool, Mr. B.K. Mishra, Mr. Ujjawal K. Jhafor, M/s. Maqbool Mishra & Co., Advocates.
Judgment Text
Mr. L.N. Rao, learned Sr. Counsel appearing for the appellant seeks leave to withdraw this appeal saying that the appellant will take steps for appointment of an arbitrator in pursuance of agreement and in accordance with law. This appeal
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is dismissed as withdrawn.