Maintenance and Welfare of Parents and Senior Citizens Act, 2007


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w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  INTRODUCTION
  title CHAPTER I : PRELIMINARY View Judgements
  1 Short title, extent, application and commencement View Judgements
  2 Definition View Judgements
  3 Act to have overriding effect View Judgements
  title CHAPTER II : MAINTENANCE OF PARENTS AND SENIOR CITIZENS View Judgements
  4 Maintenance of parents and senior citizens View Judgements
  5 Application for maintenance View Judgements
  6 Jurisdiction and procedure View Judgements
  7 Constitution of Maintenance Tribunal View Judgements
  8 Summary procedure in case of inquiry View Judgements
  9 Order for maintenance View Judgements
  10 Alteration in allowance View Judgements
  11 Enforcement of order of maintenance View Judgements
  12 Option regarding maintenance in certain cases View Judgements
  13 Deposit of maintenance amount View Judgements
  14 Award of interest where any claim is allowed View Judgements
  15 Constitution of Appellate Tribunal View Judgements
  16 Appeals View Judgements
  17 Right to legal representation View Judgements
  18 Maintenance Officer View Judgements
  title CHAPTER III : ESTABLISHMENT OF OLDAGE HOMES View Judgements
  19 Establishment of old age homes View Judgements
  title CHAPTER IV : PROVISIONS FOR MEDICAL CARE OF SENIOR CITIZEN View Judgements
  20 Medical support for senior citizens View Judgements
  title CHAPTER V : PROTECTION OF LIFE AND PROPERTY OF SENIOR CITIZEN View Judgements
  21 Measures for publicity, awareness, etc. for welfare of senior citizens View Judgements
  22 Authorities who may be specified for implementing the provisions of this Act View Judgements
  23 Transfer of property to be void in certain circumstances View Judgements
  title CHAPTER VI : OFFENCES AND PROCEDURE FOR TRIAL View Judgements
  24 Exposure and abandonment of senior citizen View Judgements
  25 Cognizance of offences View Judgements
  title CHAPTER VII : MISCELLANEOUS View Judgements
  26 Officers to be public servants View Judgements
  27 Jurisdiction of civil courts barred View Judgements
  28 Protection of action taken in good faith View Judgements
  29 Power to remove difficulties View Judgements
  30 Power of Central Government to give directions View Judgements
  31 Power of Central Government to review View Judgements
  32 Power of State Government to make rules View Judgements



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