Maharashtra Tax Laws (Levy, Amendment and Validation) Act, 2004


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Section
 Section Title
  INTRODUCTION
  title CHAPTER I:PRELIMINARY View Judgements
  1 Short title and commencement View Judgements
  title CHAPTER II:AMENDMENTS TO THE BOMBAY STAMP ACT, 1958. View Judgements
  2 Amendment of section 2 of Bom. LX of 1958 View Judgements
  3 Amendment of section 4 of Bom.LX of 1958 View Judgements
  4 Amendment of section 32A of Bom. LX of 1958 View Judgements
  5 Substitution of section 52A of Bom LXof l958 View Judgements
  6 Amendment to Schedule I of Bom. LX of 1958 View Judgements
  title CHAPTER III:AMENDMENTS TO THE BOMBAY SALES OF MOTOR SPIRIT TAXATION ACT, 1958. View Judgements
  7 Substitution of section 6 of Bom. LXVT of 1958 View Judgements
  8 Amendment of section 6A of Bom. LXVI of 1958 View Judgements
  9 Amendment of section 7 of Bom. LXVI of 1958 View Judgements
  title CHAPTER IV:AMENDMENTS TO THE BOMBAY SALES TAX ACT, 1959. View Judgements
  10 Amendment of section 2 of Bom. LI of 1959 View Judgements
  11 Amendment of section 3 of Bom. LI of 1959 View Judgements
  12 Amendment of section 7 of Bom. LI of 1959 View Judgements
  13 Amendment of section 9 of Bom. LI of 1959 View Judgements
  14 Amendment of section 13AA of Bom. LI of 1959 View Judgements
  15 Amendment of section 14 of Bom. LI of 1959 View Judgements
  16 Amendment of section 15 of Bom. LI of 1959 View Judgements
  17 Reenactment of section 15-1A of Bom. LI of 1959 View Judgements
  18 Amendment of section 16 of Bom. LI of 1959 View Judgements
  19 Amendment of section 21 of Bom. LI of 1959 View Judgements
  20 Amendment of section 22 of Bom. LI of 1959 View Judgements
  21 Amendment of section 33 of Bom. LI of 1959 View Judgements
  22 Insertion of section 33D in Bom. LI of 1959 View Judgements
  23 Amendment of section 36 of Bom. LI of 1959 View Judgements
  24 Amendment of section 38 of Bom. LI of 1959 View Judgements
  25 Substitution of section 40Aof Bom. LI of 1959 View Judgements
  26 Insertion of section 41-A1 in Bom. LI of 1959 View Judgements
  27 Amendment of section 41B of Bom. LI of 1959 View Judgements
  28 Amendment of section 41C of Bom. LI of 1959 View Judgements
  29 Amendment of section 42 of Bom. LI of 1959 View Judgements
  30 Amendment of section 43A of Bom. LI of 1959 View Judgements
  31 Amendment of section 44A of Bom. LI of 1959 View Judgements
  32 Amendment of section 50 of Bom. LI of 1959 View Judgements
  33 Amendment of section 55 of Bom. LI of 1959 View Judgements
  34 Amendment of section 62 of Bom. LI of 1959 View Judgements
  35 Amendment of section 63 of Bom. LI of 1959 View Judgements
  36 Amendment of section 67 of Bom. LI of 1959 View Judgements
  37 Amendment of Schedule A appended to Bom. LI of 1959 View Judgements
  38 Amendment of Part II of Schedule C appended to Bom. LI of 1959 View Judgements
  39 Amendment of the notification issued under section 8A of Bom LI of 1959 View Judgements
  title CHAPTER V:AMENDMENTS TO THE MAHARASHTRA PURCHASE TAX ON SUGARCANE ACT, 1962 View Judgements
  40 Substitution of section 7 of Man. DC of 1962 View Judgements
  41 Amendment of section 7A of Mah. IX of 1962 View Judgements
  42 In section 7B of the Purchase Tax Act View Judgements
  43 Insertion of sections 7C and 7D in Mah. DC of 1962 View Judgements
  title CHAPTER VI:AMENDMENTS TO THE MAHARASHTRA STATE TAX ON PROFESSIONS, TRADES, CALLINGS AND EMPLOYMENTS ACT, 1975 View Judgements
  44 Substitution of section 7 of Mah. XVI of 1975 View Judgements
  45 Amendment of section 9 of Man. XVI of 1975 View Judgements
  46 Insertion of sections 19A and 19B in Mah. XVI of 1975 View Judgements
  47 Amendment of Schedule I to Mah. XVI of 1975 View Judgements
  title CHAPTER VII:AMENDMENTS TO THE MAHARASHTRA SALES TAX ON THE TRANSFER OF THE RIGHT TO USE ANY GOODS FOR ANY PURPOSE ACT, 1985. View Judgements
  48 Insertion of section 4B in Mah XVIII of 1985 View Judgements
  49 Insertion of sections 8B and 8C in Mah. XVIII of 1985 View Judgements
  title CHAPTER VIII:AMENDMENTS TO THE MAHARASHTRA TAX ON LUXURIES ACT, 1987. View Judgements
  50 Amendment of section 2 of Mah. XLI of 1987 View Judgements
  51 Insertion of section 15A in Mah. XLI of 1987 View Judgements
  52 Amendment of section 16 of Mah. XLI of 1987 View Judgements
  53 Insertion of section 22A in Mah. XLI of 1987 View Judgements
  54 Amendment of section 24 of Mah. XLI of 1987 View Judgements
  55 Insertion of section 24A in Mah. XLI of 1987 View Judgements
  56 Amendment of section 51 of Mah. XLI of 1987 View Judgements
  title CHAPTER IX:AMENDMENTS TO THE MAHARASHTRA SALES TAX ON THE TRANSFER OF PROPERTY IN GOODS INVOLVED IN THE EXECUTION OF WORKS CONTRACT View Judgements
  57 Insertion of section 4C in Mah. XXXVI of 1989 View Judgements
  58 Interest on amount of refund View Judgements
  title CHAPTER X:AMENDMENT TO THE MAHARASHTRA TAX ON THE ENTRY OF GOODS INTO LOCAL AREAS ACT, 2002. View Judgements
  59 Amendment of section 3 of Mah. IV of 2003 View Judgements
  title CHAPTER XI:VALIDATION AND SAVINGS View Judgements
  60 Validation and savings View Judgements



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