Maharashtra Ownership Flats (Regulation of the promotion of construction, sale, management and transfer) (Retrospective Extension of Duration and Amendment) Act, 2005


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Section
 Section Title
  INTRODUCTION
  1 Short title and commencement View Judgements
  2 Amendment of long title of Mah. XLV of 1963 View Judgements
  3 Amendment of section 1 of Mah. XLV of 1963 View Judgements
  4 Saving View Judgements
  5 Removal of doubt View Judgements
  6 Repeal of Mah. Ord. III of 2005 and saving View Judgements



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