Law Firm
Corporate
mark
My
IP
myLawyer
Public Search
Search with Google...
Log In Here
×
LawyerServices Members' Log In
Companies
Indian Laws
Directors
Judgements
/ Case Laws
TradeMarks
CopyRights
Govt-Data
Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) (Amendment) Act, 2008
w w w .
L
a w y e r
S
e r v i c e s . i n
Section 1 [
View Judgements
]
Short title and commencement
This Act may be called the Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) (Amendment) Act, 2008.
#LawyerServices #Section #Act #Law #Statute #IndianLaw #Kanoon