Maharashtra Educational Institutions (Prohibition of Capitation Fee) Act, 1987


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Section
 Section Title
  INTRODUCTION
  1 Short title and extent View Judgements
  2 Definitions View Judgements
  3 [Demand or Collection] [1] of capitation fee prohibited View Judgements
  4 Regulation of fees View Judgements
  5 Aggrieved person can file a police complaint [1] View Judgements
  6 Power to enter and inspect View Judgements
  7 Penalties View Judgements
  7A Punishment for abetment [1] View Judgements
  7AA Offences to be cognizable and non-bailable View Judgements
  8 Offences by companies View Judgements
  9 Compensation for accusation without reasonable cause View Judgements
  10 Act to have overriding effect View Judgements
  11 Protection of action taken under this Act View Judgements
  12 Rules View Judgements
  13 Savings View Judgements



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