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Madhya Pradesh General Sales Tax (Third Amendment) Act, 1983
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Section
Section Title
INTRODUCTION
PREAMBLE
1
Short title and commencement
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2
Amendment of section 2
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3
Amendment of section 16-A
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4
Amendment of section 17
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5
Amendment of section 18
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6
Omission of section 18-B
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7
Insertion of new section 19-A
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8
Amendment of section 27
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9
Amendment of section 29
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10
Amendment of section 29-D
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11
Amendment of section 30
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12
Amendment of section 38
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13
Amendment of section 51
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14
Amendment of Schedule I
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