Madhya Pradesh Consumer Protection Rules, 1987


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Section
 Section Title
  INTRODUCTION
  1 Short title and commencement View Judgements
  2 Definitions View Judgements
  3 Salaries and other allowances and terms and conditions of the President and Members of the District Forum View Judgements
  4 Place of sitting and other matters relating to District Forum View Judgements
  5 Procedure to be adopted by the District Forum for analysis and testing of the goods View Judgements
  6 Salary and other allowances and terms and conditions of the President and Members of the State Commission View Judgements
  7 Place of sitting and other matters relating to State Commission View Judgements
  8 Procedure for hearing appeal View Judgements



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