DIN: 00049298

MURLIDHAR GYAN CHANDANI

Companies Associated
CIN Company Name Status
U19116UP2009PTC038499 LEAYAN GLOBAL PRIVATE LIMITED Active
U45201UP2006PTC031363 ROHIT REAL ESTATE PRIVATE LIMITED Active
U15111UP1988PLC009771 RSPL LIMITED Active
U45201UP2006PTC031362 RAHUL REALATERS AND DEVELOPERS PRIVATE LIMITED Active
U45201UP2005PTC046485 GYANCHANDANI HOUSING AND INFRASTRUCTURES PRIVATE LIMITED Strike Off
U45201UP2006PTC031361 MANOJ DEVELOPERS AND INFRASTRUCTURE PRIVATE LIMITED Active
U24233UP2010PTC040404 GHARI INDUSTRIES (INDIA) PRIVATE LIMITED Active
U74900UP2007PTC034107 NIF PRIVATE LIMITED Active
U29304UP1993PTC014997 GHARI INDUSTRIES PRIVATE LIMITED Amalgamated
U45202UP2005PTC030986 NIMMI BUILD TECH PRIVATE LIMITED Active
U93090HR2019PTC079931 CONTLUXI INTERNATIONAL PRIVATE LIMITED Active


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