DIN: 00141585

MUDIT KUMAR

Companies Associated
CIN Company Name Status
U01711WB1995PTC071200 FULCRUM WORKS PRIVATE LIMITED Active
L01132WB1919PLC003158 DARJEELING DOOARS PLANTATIONS (TEA) LTD. Active
U67120WB1974PTC029781 SHWETAMBRA INVESTMENT & TRADING PVT LTD Active
U51109WB1995PTC069882 BLUECIRCLE MERCHANTS PRIVATE LIMITED Active
U85300WB1926GAP005585 INDIAN CHAMBER OF COMMERCE CALCUTTA Active
U01132AS1982PLC007417 S P B P TEA PLANTATION LIMITED Active
U01132AS1997PTC004935 RUKONG TEA ESTATE PRIVATE LIMITED Amalgamated
U51109WB1985PLC039904 CONTEMPORARY POLYSACKS LTD Active
U63040WB1994PLC065288 ODYSSEY TRAVELS LTD. Active
U51109WB1995PTC069971 GAJDHIRAJ VYAPAAR PRIVATE LIMITED Active
U51109WB1995PTC075409 AROHI HOLDINGS PRIVATE LIMITED Active
U51909WB1984PTC038175 ROSEBUD COMMERCIAL CO.PVT LTD Active
U01132AS2020PTC020055 JAIPUR TEA ESTATES PRIVATE LIMITED Active


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