MP SMART GRID PRIVATE LIMITEDActivity: Business Services in West Bengal.Active |
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CIN U74999WB2020PTC237289 |
ROC RoC-Kolkata |
Incorporation Date 31-05-2020 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 237289 |
Registration Date --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 15,00,000 |
Paid Up Capital Rs. 10,00,000 |
Contact Information |
E-Mail Address corporate@indiapower.com |
Registered Address Plot No. X1-2&3, Block-EP, Sector-V, Salt Lake City, Kolkata Kolkata WB 700091 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MP SMART GRID PRIVATE LIMITEDLast Checked Past / Closed Litigation On 27-02-2023 03:37
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for MP SMART GRID PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
07945707 | SANJEEV SETH | 31-05-2020 |
03331661 | ASOK KUMAR GOSWAMI | 31-05-2020 |
01298835 | SOMESH DASGUPTA | 31-05-2020 |
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