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MOTOR VEHICLES (WEST BENGAL AMENDMENT) ACT, 1980
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Section
Section Title
INTRODUCTION
PREAMBLE
1
Short title.
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2
Application of the Act.
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3
Amendment of section 47 of Act 4 of 1939.
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4
Amendment of section 60.
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5
Amendment of section 64.
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INTRODUCTION
PREAMBLE
1
Short title.
View Judgements
2
Application of the Act.
View Judgements
3
Amendment of section 47 of Act 4 of 1939.
View Judgements
4
Amendment of section 60.
View Judgements
5
Amendment of section 64.
View Judgements
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