MOTHER INDIA CORPORATION PRIVATE LIMITED

Activity: Trading in Tamil Nadu.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U51102TN1946PTC001481 		ROC
RoC-Chennai 		Incorporation Date
24-10-1946
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
001481 		Registration Date
24-10-1946 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 2,00,000
Paid Up Capital
Rs. 15,000



Contact Information
E-Mail Address
NA
Registered Address
137A, BEEMANNA GARDENS,MADRAS-44 MADRAS-44 Chennai TN 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to MOTHER INDIA CORPORATION PRIVATE LIMITED

Last Checked Past / Closed Litigation On 01-04-2021 03:46
19-03-2021 A. Suresh Versus Minor. Pavishna, Represented by next friend and mother Revathi @ Loganayagi & Others High Court of Judicature at Madras
04-03-2021 Minor. Soundarya, Represented by her Mother/Natural Guardian Nagavalli, Karur Versus The Secretary to Government, School Education Department, Chennai & Others Before the Madurai Bench of Madras High Court
01-03-2021 Government of Kerala & Another Versus Mother Superior Adoration Convent Supreme Court of India
24-02-2021 Royal Sundaram Allianz Insurance Co. Ltd., Salem Versus Minor Sanmathi, Rep. by next friend/guardian/mother, Brundadevi & Others High Court of Judicature at Madras
05-02-2021 Benny, Represented by his Mother & Power of Attorney holder, Sisily Versus Mini High Court of Kerala
21-01-2021 Miss Divyana A. Lahan (Minor) Rep. By Her Mother Smt. Leena Doley, R/O- E/VI, Zone - Ii, Police Quarters, Gauhati & Others Versus Gaurav Upadhyay & Others High Court of Gauhati
04-01-2021 XXX, Represented by the Mother & the Natural Guardian Versus Union of India, Represented by The Under Secretary, Ministry of Women & Child Development, New Delhi & Others High Court of Kerala
17-11-2020 Sukumar Chandra Haldar Versus Assam Fisheries Development Corporation Limited & Others Rep. By Its Chairman, Mother Teressa Road, Ghy & Others High Court of Gauhati
07-10-2020 Nikita Sutar Minor D/o Late Chandra Chetry Sutar @ Chandra Bahadur Sutar, Rep. By Hre Mother/Legal Guardian Smti Manju Devi @ Manju Sutar, Assam Versus The State of Assam & Others High Court of Gauhati
17-07-2020 Rev. Noble Philip Versus Nevin Noble (Minor), Represented by Mother, Marin Josephine @ Tini High Court of Kerala
30-06-2020 Bilsy Joseph, now residing at 3743, Falkner Drive, United States of America, Represented by her Power of Attorney holder (Mother), Rosamma Joseph, Kottayam Versus Registrar of Births & Deaths, Changanassery Muncipality, Kottayam & Others High Court of Kerala
15-06-2020 Mother Minor Victim No. 1 & 2 Versus State & Others High Court of Delhi
16-03-2020 S. Abhirami (Mentally Challenged), Represented by Seeja (Mother) Versus The Employees Provident Fund Commissioner, (Family Pension Division) Kaloor, Kochi High Court of Kerala
06-03-2020 A. Gunasekaran & Others Versus Minor Eswararaj, Rep. By next friend and guardian mother Premalatha & Another High Court of Judicature at Madras
24-02-2020 The Branch Manager, The Oriental Insurance Co. Ltd., Divisional Office at Puducherry Versus Prabu, Rajendran, Senthilkumar, Nagappan, Chandrasekar & Minor Balaji, Rep. by his mother & next friend Jothi & Others High Court of Judicature at Madras
04-02-2020 P. Komalika, rep. by her mother and natural guardian P. Lakshmi Priyanka Versus The State of A.P., Rep. by its Principal Secretary, Department of Higher Education, Secretariat Buildings, Velagapudi, Andhra Pradesh & Another High Court of Andhra Pradesh
14-01-2020 S. Abhirami (Mentally Challenged), Represented by Seeja (Mother) Versus The Employees Provident Fund Commissioner (Family Pension Division), Kaloor, Kochi High Court of Kerala
06-01-2020 Minor Mohana Sowmya, Daughter of Sivasami represented by her natural mother & guardian Santhamani & Others Versus M. Sivasami & Others High Court of Judicature at Madras
12-12-2019 C. Sekar & Others Versus Minor Sobika, Rep. by next friend & mother R. Nithya & Others High Court of Judicature at Madras
12-12-2019 Nobby M. George, Changanassery Tlauk, Rep. by Power of Attorney holder his mother Alice George, Changanassery Versus Jossy Joseph, Kuttanad Taluk, Now Staying With Her Sister Raji Joseph, Erskine Court, Nanuet 10954, New York, USA High Court of Kerala
07-11-2019 Minor K. Vijayaragavan, Rep.by mother and natural guardian, K. Ravathi Versus Union of India, Rep.through its Chief Secretary, Government of Puducherry, Puducherry & Others High Court of Judicature at Madras
06-11-2019 Minor. E. Saranya, Rep. by her natural guardian, Mother Rajeswari Versus Kamalam & Others High Court of Judicature at Madras
11-10-2019 Ankita Abhang Indrale through mother Indrale Manorama Abhang & Others Versus The Union of India & Others In the High Court of Bombay at Aurangabad
27-09-2019 V. Venkatesan Versus Minor. Bala Karthick, Rep. by its next friend/mother K. Vidya Rani High Court of Judicature at Madras
10-09-2019 S. Malathi (Minor), Represented by her Mother, S. Uma Maheswari, Nagapattinam Versus The Tamil Nadu Dr. M.G.R. Medical University, Chennai & Others High Court of Judicature at Madras
10-07-2019 P. Sridhanya, Rep. by her Natural Guardian & Mother Srilekha & Others Versus State of Karnataka, Rep by its Secretary, Department of Primary & Secondary Education, Bengaluru & Others High Court of Karnataka
26-04-2019 Shumaylah Nayyab Hazirah Represented by her Mother & Guardian, Shereine Bencita Versus The Ministry of Home Affairs, Represented by its Secretary, New Delhi & Others Before the Madurai Bench of Madras High Court
12-04-2019 Master Ryan Adam Ajit, Represented by his Mother, T.K. Attabi, Ernakulam Versus The Union of India, Represented by The Joint Secretary (U.T.), Ministry of Home Affairs, New Delhi & Others High Court of Kerala
01-04-2019 Lakhi Karmakar (Mother of Rajesh Karmakar) Versus The Union of India, Represented by the General Manager (P), N.F. Railway, Maligaon & Others Central Administrative Tribunal Guwahati Bench Guwahati
28-02-2019 Rahulbhai Bharatbhai Lakum Bavaji Thru. Mother Naynaben Bharatbhai Lakum Versus State of Gujarat & Others High Court of Gujarat At Ahmedabad
09-01-2019 Minor M. Sanjay, Rep. by his Mother R. Raakku Versus The Chief Educational Officer, Sivagangai & Others High Court of Judicature at Madras
16-10-2018 Kavitha, Ernakulam District, (Now In England & Is Represented by Mother & Power of Attorney Holder Lissy Varghese Versus State of Kerala, Represented by The Secretary, Department of Registration, Government of Kerala, Thiruvananthapuram High Court of Kerala
06-09-2018 M/s. National Insurance Co. Ltd., Cuddalore Versus Minor Porselvi, Rep. by next friend, mother and guardian Vinothini & Another High Court of Judicature at Madras
31-08-2018 The New India Assurance Company Limited, Through its the Branch Manager, Madurai Versus Minor Santhanakumar, Rep by his mother Markkarate & Another Before the Madurai Bench of Madras High Court
27-08-2018 Mother Boon Foods Pvt. Ltd. Versus Mindscape One Marketing Pvt. Ltd. High Court of Delhi
23-07-2018 Minor Rahul R. Vaithinathan, Rep. his mother & natural guardian, V. Radha Versus National Institute of Open Schooling (NIOS), Rep. by its Regional Director, Lady Wellington Campus, Triplicane, Chennai & Others High Court of Judicature at Madras
12-07-2018 S.A. Charumathi (minor), Rep. by her mother & guardian, K. Saraswathi Versus Government of India, Rep. by the Director General of Health Services, Ministry of Health & Family Welfare & Another High Court of Judicature at Madras
01-06-2018 N.S. Gourikrishna (Minor), Kottayam District, Represented By Her Next Friend Mother Natural Guardian K.N. Beenamol Versus State of Kerala, Represented by Chief Secretary, Secretariat, Thiruvananthapuram & Others High Court of Kerala
28-04-2018 Attaya Sellammal Versus Minor Kavitha (by its Guardian Grand mother Thangammal) High Court of Judicature at Madras
26-04-2018 B. Rathi Devi Versus The Registrar, Mother Theresa Women's University Kodaikanal Dindigul District & Another Before the Madurai Bench of Madras High Court
13-04-2018 Raghuram (Minor), Represented by mother & natural guardian Dr. Lakshmi Sundararajan Versus Union of India, Represented by its Secretary to Government, Prime Minister's Office, New Delhi & Others High Court of Judicature at Madras
11-04-2018 The General Manager, Tamilnadu State Transport Corporation Limited, (Kumbakonam Divisional 2) Periyamilaguparai, Tiruchy Versus St. Maria Auxilum Sisters's Congress, Rep. by its Mother General, Sister Animariya, Mariya Auxilium, Tiruchy Before the Madurai Bench of Madras High Court
07-02-2018 Srinivasan & Another Versus Minor S. Sanjai, Represented by mother/Natural Guardian Girija High Court of Judicature at Madras
19-01-2018 Minor Shankar, represented by his mother Nallammal, Veppur Village, Vridhachalam taluk, Cuddalore District Versus Muruganandam & Another High Court of Judicature at Madras
12-12-2017 "X" (Since minor through her mother) Versus The Union of India & Others In the High Court of Bombay at Aurangabad
04-12-2017 Biju Versus Adeep (Minor), Represented by Mother & Guardian Deepa & Another High Court of Kerala
06-10-2017 S. Lakshmi Dependant mother of (No.15322954 W) Ex Spr. S. Suresh, Tamilnadu Versus Union of India, Ministry of Defence, Rep by the Defence Secretary, South Block, New Delhi & Others Armed Forces Tribunal Regional Bench Chennai
05-09-2017 Samar Kumar Roy (D) Through Lr (Mother) Versus Jharna Bera Supreme Court of India
17-08-2017 Anas M. Irshad represented His Mother & Natural Guardian Rahimath Irshad & Others Versus Kerala Sports Council & Others High Court of Kerala
17-08-2017 All BTAD School Mother Teachers? Association, represented by its President Sabitri Boro & Another Versus State of Assam, Represented by the Chief Secretary to the Govt. of Assam, Dispur & Others High Court of Gauhati
14-07-2017 Preeju David Versus Minor Mebel rep. by Guardian Mother Nisha John & Another High Court of Kerala
14-07-2017 Milind S. Nagarkar Versus Mother Son Sumi Systems Limited & Others High Court of Delhi
11-07-2017 Mother Theresa Education Society Versus Muniyappa & Others High Court of Karnataka
27-06-2017 New India Assurance Co. Ltd., through its Branch Manager, Theni Versus Minor Vivek represented through his friend & mother Kousalya & Another Before the Madurai Bench of Madras High Court
12-06-2017 The Directorate of Government Examinations, Rep. by its Director, Chennai & Others Versus Minor K. Varshinidevi, Rep. by her mother & guardian A. Geetha High Court of Judicature at Madras
12-06-2017 The Directorate of Government Examinations, Rep. by its Director, Chennai & Others Versus Minor K. Varshinidevi, Rep. by her mother & guardian A. Geetha High Court of Judicature at Madras
03-05-2017 Afnees (Unconscious) Rep. Thr Mother Versus Oriental Insurance Co. Ltd. Vadakara & Others Supreme Court of India
25-04-2017 Central Board of Secondary Education, Shiksha Kendra Versus Abishek Sudhan Rep.by his Mother and natural Guardian High Court of Judicature at Madras
24-04-2017 Aashif Ajmal (Minor) rep. by his mother and natural guardian Versus The Union of India, rep. by its Secretary & Another High Court of Judicature at Madras
13-04-2017 Mother Mira Industries Ltd. Versus BSE Limited SEBI Securities Exchange Board of India Securities Appellate Tribunal
13-03-2017 The Divisional Manager, New India Assurance Co. Ltd. Versus Minor Selvaraj Rep. by his mother Anjalai & Another Before the Madurai Bench of Madras High Court
10-03-2017 Mother Dairy Foods Processing Ltd. Versus Commissioner of Customs (Export), Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
10-03-2017 Mother Dairy Foods Processing Ltd V/S Commr. of Cus. (Export) Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
08-03-2017 M/s. Mother Hospital Pvt. Ltd. Versus Commissioner of Income-Tax, Trichur Supreme Court of India
08-02-2017 M. Maria Deva Shayam representing the President, St. Maria Mother Sports Club, Tirunelveli & Another Versus The Deputy Superintendent of Police, Tirunelveli & Another Before the Madurai Bench of Madras High Court
06-02-2017 Master Muna @ Muniraju, Represented by Natural Guardian/ Mother as next Friend Aruna Versus K.M. Krishna Murthy & Another High Court of Karnataka
02-02-2017 M. Ponmalai & Others Versus Minor Divyadarshini, Rep. by its Mother / Guardian Poongodi High Court of Judicature at Madras
23-01-2017 Aditya Srivastava (Minor) Thr Natural Guardian Mother Versus Central Board of Secondary Education & Another High Court of Delhi
23-01-2017 Mohamed Arman (minor) through her mother/legal guardian Afsar Jahan Versus Union of India & Another High Court of Punjab and Haryana
10-01-2017 M. Elizabeth Nirannakalacharuvil House, Erathu, Adoor Versus Mother Superior St. Mary's English Medium School High Court of Kerala
23-12-2016 K. Selvam Versus The Secretary, Mother Theresa Women's University, Kodaikanal High Court of Judicature at Madras
15-12-2016 Francis Assissi Versus Sr. Breesiya, Mother Superior & Others High Court of Kerala
15-12-2016 Manju through her Mother-in-law Phool Kali Versus State of U.P. through Prin. Secretary, Home Deptt. & Others High Court Of Judicature At Allahabad Lucknow Bench
23-11-2016 Correspondent, Mother Therasa Primary School, Tenkasi Versus Alagumuthu alias Pappa & Others Before the Madurai Bench of Madras High Court
17-11-2016 R. Muthulakshmi (minor), Represented by mother & next friend R. Bhagyam Versus S. Ulaganayaki & Another Before the Madurai Bench of Madras High Court
15-11-2016 Ananthesh Bhakta Represented By Mother Usha A.Bhakta & Others Versus Nayana S. Bhakta & Others Supreme Court of India
18-10-2016 United India Insurance Company Ltd., Chennai Versus K. Swarnaraj (minor) Rep. by his mother & Others High Court of Judicature at Madras
02-09-2016 Mother Dairy Versus Deputy Commissioner of Labour High Court of Gujarat At Ahmedabad
01-09-2016 Selvamani & Others Versus Minor K. Gomathi rep. by mother and guardian Angammal @ Kannammal & Another High Court of Judicature at Madras
31-08-2016 M. Sundaramoorthy & Another Versus Minor Iswaryalakshmi rep.by her mother & 2nd natural guardian Lathadevi Before the Madurai Bench of Madras High Court
23-06-2016 Minor C. Nancy Uva Praba Rep. by her guardian & mother R. Arockiya Mary Versus The Dental Council of India, Rep. by its Secretary, Aiwan-E-Galibmarg, New Delhi & Others Before the Madurai Bench of Madras High Court
10-06-2016 Holy Mother of Aurobindo Ashram of Pondicherry Versus DL Warjri & Others High Court of Meghalaya
12-05-2016 Parag Bhati (Juvenile) thrgh. Legal Guardian-Mother-Smt. Rajni Bhati Versus State of Uttar Pradesh & Another Supreme Court of India
02-05-2016 Rekha Devi Versus M/S Mother India Logistic & Minerals & Another High Court of Gauhati
23-02-2016 Ronak Shivhare through her Natural Guardian (Mother)- Anupama Shivhare Versus Central Board of Secondary Education & Others High Court of Madhya Pradesh Bench at Gwailor
03-02-2016 Mother India Logistics & Minerals Pvt. Ltd. & Another Versus L & T Finance Ltd & Others High Court of Judicature at Bombay
15-10-2015 Jharna Bera Versus Samar Kumar Roy (deceased) through L.R. (Mother) High Court of Judicature at Calcutta
01-10-2015 Dr.S. Narayanan Versus Minor N. Muthulakshmi, rep.by her natural guardian, Mother Before the Madurai Bench of Madras High Court
20-08-2015 Minor Reshma rep. by her next friend, Mother, G.D. Meher Jan Versus Ramasamy & Another High Court of Judicature at Madras
06-02-2015 Mother Dairy (Now Known As Fruit & Vegetable Pvt. Ltd.) Versus Arvind Kumar Arora High Court of Delhi
06-02-2015 Arvind Kumar Arora Versus The Management Mother Dairy (Now Known As Fruit & Vegetable Pvt. Ltd.) High Court of Delhi
02-02-2015 Mother Dairy Fruit & Vegetable Private Limited Versus Hatim Ali & Another High Court of Delhi
26-11-2014 Babu Versus Vidya represented by Her Mother & Guardian, Santhini Kalathinte Padeettathil Veettil High Court of Kerala
30-10-2014 Minor Siva Kumar, Rep by next friend & mother Guardian Meenakumari Versus Chandrasekaran High Court of Judicature at Madras
16-10-2014 S. Sengottaiyan Versus Minor Dhanasankar, Rep. by his next friend & mother Sarasu & Another High Court of Judicature at Madras
30-09-2014 Mother Teresa Institute of Management Versus Guru Gobind Singh Indraprastha University & Another High Court of Delhi
22-09-2014 Lasting G. Momin (the Detenue), represented by his Mother, Majila Momin Versus The Union of India, through the Secretary to the Government of India & Others High Court of Meghalaya
11-09-2014 K. Vaithi Viswanath Rep. by his Mother & Natural Guardian Versus The State of Tamil Nadu & Others High Court of Judicature at Madras
10-09-2014 Gujarat State Road Transport Corporation Versus Legal Heirs & Mother of Decddigant Kishorkumar Dhuleshiya High Court of Gujarat At Ahmedabad
27-08-2014 The new born male child, represented by mother Charlots Vimalraj Versus P.J. Joseph & Others Before the Madurai Bench of Madras High Court



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