MORARKA ORGANIC FOODS LIMITEDActivity: Agriculture and Allied Activities in Maharashtra.Active |
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GST Number(s) 08AAECM4662P1ZV |
PAN No AAECM4662P |
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CIN U01409MH2005PLC154661 |
ROC RoC-Mumbai |
Incorporation Date 11-07-2005 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 154661 |
Registration Date 11-07-2005 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date 31-12-2020 |
Last Balance Sheet Date 31-03-2020 |
Financials |
Authorized Capital Rs. 3015,00,000 |
Paid Up Capital Rs. 3005,00,000 |
Contact Information |
E-Mail Address ho@gdcl.in |
Registered Address NEW EXCELSIOR BUILDING, 3RD FLOOR, A.K. NAYAK MARG, FORT, MUMBAI MH 400001 IN |
Some PAST Judgements / Case Laws similar to MORARKA ORGANIC FOODS LIMITEDLast Checked Past / Closed Litigation On 25-03-2023 16:15
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for MORARKA ORGANIC FOODS LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for MORARKA ORGANIC FOODS LIMITED |
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RAJASTHAN | 08AAECM4662P1ZV |
Directors |
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DIN | Name | Since |
00436483 | SUDARSHAN TIBREWALA | 30-11-2021 |
BIBPS7517J | CHIRAG KANTILAL SANCHETI | 25-08-2016 |
01654406 | AVINASH SUNIL JEROME DSA | 30-11-2021 |
00460077 | RAJENDRA ANAND SHARMA | 11-07-2005 |
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