DIN: 02188635

MOLOY DUTTA

Companies Associated
CIN Company Name Status
U91990WB2022NPL251846 BENGAL ASSOCIATION OF HOTELS & RESTAURANTS Active
U55101WB2011PTC164573 NEXGEN RESTAURANT PRIVATE LIMITED Active
U55204WB2014PTC200440 NEXTGENARATION CORPORATE LIVING SOLUTION COMPANY PRIVATE LIMITED Active
U74140WB2005PTC104582 NEXT GENERATION CAREERS PRIVATE LIMITED Active


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