MOKUL SECURITIES PRIVATE LIMITEDActivity: Business Services in Delhi.Strike Off |
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CIN U74899DL1994PTC057394 |
ROC RoC-Delhi |
Incorporation Date 14-02-1994 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 057394 |
Registration Date 14-02-1994 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 28-09-2006 |
Last Balance Sheet Date 31-03-2006 |
Financials |
Authorized Capital Rs. 50,00,000 |
Paid Up Capital Rs. 2,000 |
Contact Information |
E-Mail Address s17993@rediffmail.com |
Registered Address 16-D BASANT LOK VASANT VIHAR NEW DELHI DL 110057 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MOKUL SECURITIES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 29-03-2023 19:29
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for MOKUL SECURITIES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00146740 | MANINDER SINGH SAHNI | 18-01-2007 |
00081052 | MOHINDER SINGH SAHNI | 14-02-1994 |
00050951 | KULBIR KAUR | 14-02-1994 |
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