MOKUL PROJECTS PRIVATE LIMITEDActivity: Mining & Quarrying in Delhi.Active |
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CIN U11202DL2016PTC304487 |
ROC RoC-Delhi |
Incorporation Date 16-08-2016 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 304487 |
Registration Date 16-08-2016 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address mokulvasantvihar@yahoo.in |
Registered Address B-71,PASCHIMI MARG, VASANT VIHAR, NEW DELHI South Delhi DL 110057 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MOKUL PROJECTS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 30-09-2023 17:00
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for MOKUL PROJECTS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00050951 | KULBIR KAUR | 16-08-2016 |
00081052 | MOHINDER SINGH SAHNI | 20-04-2018 |
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